High Courts29 Jul 1959Allowed
Sreedharan and Others Vs The State
High Court Of Kerala · (1959) KLJ 1053
Penal Code, 1860 (IPC) — Section 143, 149, 323, 34, 341
COURT ARCHIVE
High Court Of Kerala judgments, 1959
388 judgments · page 11 of 20
High Courts29 Jul 1959Dismissed
Mrs. P.I. George Vs State of Kerala and Others
High Court Of Kerala · (1959) KLJ 792
Constitution of India, 1950 — Article 226
High Courts29 Jul 1959
State Vs John Abraham
High Court Of Kerala · (1961) CriLJ 92
Criminal Procedure Code, 1898 (CrPC) — Section 252
High Courts28 Jul 1959
Ravikrishna Weaving Mills (Private), Ltd. Vs State of Kerala and Others
High Court Of Kerala · (1959) 2 LLJ 760
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 2, 23, 25C, 25F, 25FF
High Courts28 Jul 1959Allowed
Achuthan alias Rattan Nair and Others Vs Anandavalli Amma and Others
High Court Of Kerala · (1959) KLJ 982
High Courts23 Jul 1959Dismissed
Kurian Vs Barbary Mary Lopez and Another
High Court Of Kerala · (1959) KLJ 994
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90
High Courts23 Jul 1959
Ouseph Souro Vs Thommen Michael
High Court Of Kerala · AIR 1960 Ker 139
Contract Act, 1872 — Section 73Transfer of Property Act, 1882 — Section 3
High Courts22 Jul 1959
Kannan Vs State of Kerala
High Court Of Kerala · (1959) KLJ 855
Criminal Procedure Code, 1898 (CrPC) — Section 471Penal Code, 1860 (IPC) — Section 302, 84
High Courts22 Jul 1959Dismissed
Kathreena Vs Trichur Cochin National Bank Ltd. Trichur Cochin National Bank Ltd. Vs Kathreena
High Court Of Kerala · AIR 1960 Ker 57 : (1959) 3 KLJ 1149
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1, Order 40 Rule 4, Order 43 Rule 1
High Courts22 Jul 1959
Unniri Kannan Vs State
High Court Of Kerala · AIR 1960 Ker 24
Penal Code, 1860 (IPC) — Section 300, 84
High Courts22 Jul 1959Allowed
Vasudevan Ashtamoorthi Namboodiri and Others Vs Ramayyan
High Court Of Kerala · (1959) KLJ 1169
Travancore-Cochin Hindu Religious Institutions Act, 1950 — Section 37(2)
High Courts22 Jul 1959
Uniri Kannan Vs State
High Court Of Kerala · (1960) CriLJ 73
Criminal Procedure Code, 1898 (CrPC) — Section 471Penal Code, 1860 (IPC) — Section 302, 84
High Courts21 Jul 1959
Workmen of Parvathy Mills Vs Industrial Tribunal and Others
High Court Of Kerala · (1960) 1 LLJ 316
Constitution of India, 1950 — Article 226Factories Act, 1948 — Section 2, 51, 52
High Courts21 Jul 1959Dismissed
Chempaka Pillai Vs Nadaraja Pillai
High Court Of Kerala · (1959) KLJ 1007
Contract Act, 1872 — Section 221Transfer of Property Act, 1882 — Section 100, 5, 55(4)(b), 58
High Courts20 Jul 1959Dismissed
Raman Sameeranan Vs Raman Varunan and Others
High Court Of Kerala · AIR 1960 Ker 226 : (1959) 3 KLJ 1244
High Courts20 Jul 1959Dismissed
M/s. Ettumanoor Motors (Pte) Ltd. Vs State Transport Appellate Tribunal, Trichur and Others
High Court Of Kerala · (1959) KLJ 771
Motor Vehicles Act, 1939 — Section 44(4), 47
High Courts20 Jul 1959Allowed
Subramonia Iyer and Another Vs Ramakrishna Iyer and Others
High Court Of Kerala · (1959) KLJ 932
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8
High Courts20 Jul 1959Allowed
Pakkier Kochu Thampi Vs Uthumman and Others
High Court Of Kerala · (1959) KLJ 943
Civil Procedure Code, 1908 (CPC) — Section 151