High Courts07 Aug 1956
Unnikrishna Menon Vs Venkatapara surama Iyer and Others
High Court Of Kerala · (1956) 08 KL CK 0016
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 6(2), 145
COURT ARCHIVE
High Court Of Kerala judgments, 1956
150 judgments · page 5 of 8
High Courts07 Aug 1956
Saithu Muhammad Rowther Vs Meemi Kadir
High Court Of Kerala · (1956) 08 KL CK 0012
Civil Procedure Code, 1908 (CPC) — Section 150, 37, 38, 39, 96(1)
High Courts07 Aug 1956
M. Govtada Pillai and Others Vs Lekshmikutty Amma and Others
High Court Of Kerala · (1956) 08 KL CK 0002
High Courts02 Aug 1956
Soosannamma Kurien Vs Varghese Abraham
High Court Of Kerala · (1956) 08 KL CK 0003
Divorce Act, 1869 — Section 10, 19, 22, 33, 7
High Courts01 Aug 1956
Kurian Augusty Vs Devassy Aley
High Court Of Kerala · (1956) 08 KL CK 0005
Succession Act, 1925 — Section 25, 29(1), 29(2), 6
High Courts31 Jul 1956
Kochukunju Narayanan Vs Kunjali Sarojakshi
High Court Of Kerala · (1956) 07 KL CK 0006
Criminal Procedure Code, 1898 (CrPC) — Section 28, 488Insolvency Act, 1848 — Section 23, 25, 28, 31
High Courts31 Jul 1956
State Vs Govindan Thampi Bhaskaran Thampi
High Court Of Kerala · (1956) 07 KL CK 0002
Criminal Procedure Code, 1898 (CrPC) — Section 1, 164, 2, 207A, 3Penal Code, 1860 (IPC) — Section 201, 302, 34, 341
High Courts30 Jul 1956
Savariyayi Gnanappu Vs Thiraviyam Pillai Subbiah Pillai
High Court Of Kerala · (1956) 07 KL CK 0004
Limitation Act, 1963 — Article 167
High Courts30 Jul 1956
K.S. Daniel Vs Commissioner Income Tax Travel and Coorg.
High Court Of Kerala · (1956) 07 KL CK 0003
Income Tax Act, 1961 — Section 56(2), 66(1), 66(2)
High Courts27 Jul 1956
Dr. G. F. Papali Vs The University of Travancore and Others
High Court Of Kerala · (1956) 07 KL CK 0011
Constitution of India, 1950 — Article 226
High Courts27 Jul 1956
Parvathi Bhavani Vs Velayudhan Govindan and Others
High Court Of Kerala · (1956) 07 KL CK 0005
Transfer of Property Act, 1882 — Section 126, 28
High Courts24 Jul 1956
Velayudhan Nair Parameswaran Nair Vs Narayani Amma Janaki Amma
High Court Of Kerala · (1956) 07 KL CK 0010
Transfer of Property Act, 1882 — Section 10
High Courts24 Jul 1956
Thommen Joseph Vs Poulose Varkey
High Court Of Kerala · (1956) 07 KL CK 0009
Criminal Procedure Code, 1898 (CrPC) — Section 203, 204, 204(3), 252, 435
High Courts24 Jul 1956
Thommen Thomas Vs John Simon and Others
High Court Of Kerala · (1956) 07 KL CK 0007
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 22, 47Limitation Act, 1963 — Article 166, 181, 18
High Courts24 Jul 1956Dismissed
The Trivandrum Permanent Fund Ltd. Vs State of Travancore-Cochin and Others
High Court Of Kerala · (1957) 8 STC 74
Constitution of India, 1950 — Article 226
High Courts13 Jul 1956
State Vs Kora Eapen
High Court Of Kerala · (1956) 07 KL CK 0014
Land Acquisition Act, 1894 — Section 18, 18(2), 25(3), 53, 9
High Courts13 Jul 1956
Antony Vs Deputy Labour Commissioner
High Court Of Kerala · (1957) 2 LLJ 445
Travancore-Cochin Shops and Establishments Act, 1125 — Section 41Travancore-Cochin Shops and Establishments Rules, 1950 — Rule 9(1)
High Courts13 Jul 1956
Municipal Council Vs Pioneer Motors Ltd.
High Court Of Kerala · (1956) 07 KL CK 0008
Limitation Act, 1963 — Article 62Travancore District Municipalities Act, 1116 — Section 13, 16, 2, 3(10), 354
High Courts06 Jul 1956
Kesava Panicker Vs The State
High Court Of Kerala · (1956) 07 KL CK 0012
Constitution of India, 1950 — Article 14, 226, 352F
High Courts27 Jun 1956
Janardhanan Damodare Plappally and Another Vs Narayan Plappally Janardhana plappally and Others
High Court Of Kerala · AIR 1956 Ker 271
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 10