High Courts23 Jan 1956
N. Sundareswaran Vs Commr. of Income Tax
High Court Of Kerala · AIR 1956 Ker 198
Income Tax Act, 1961 — Section 33A, 33B, 46, 66(1)Travancore Income Tax Act, 1121 — Section 113(1)
COURT ARCHIVE
High Court Of Kerala judgments, 1956
150 judgments · page 8 of 8
High Courts20 Jan 1956
Krishnan Padamanabhan Vs K. Krishna Pillai
High Court Of Kerala · (1956) 01 KL CK 0007
Holdings (Stay of Execution Proceedings) Act, 1950 — Section 2
High Courts17 Jan 1956
Ithappiri Varkey Vs Govindan Nambuthiripad
High Court Of Kerala · (1956) 01 KL CK 0005
Limitation Act, 1963 — Article 120, 131, 14, 20, 3
High Courts16 Jan 1956
Kuttan Sreedharan and Others Vs Bhagyodayam Co. Ltd.
High Court Of Kerala · (1956) 01 KL CK 0015
Limitation Act, 1963 — Section 19, 19(1), 21
High Courts16 Jan 1956
Padrnanabha Pillai Raman Pillai Vs Secretary, Travaneore Devaswom Hoard
High Court Of Kerala · (1956) 01 KL CK 0014
High Courts12 Jan 1956
Maitheen Beevi Umma Vs Ithappiri Varkey
High Court Of Kerala · (1956) 01 KL CK 0009
High Courts03 Jan 1956
A.D. Sundaram Vs State
High Court Of Kerala · AIR 1955 Ker 158
Constitution of India, 1950 — Article 16(4), 311, 320, 320(3), 335Hyderabad Public Service Commission (Consultation) Regulations, 1952 — Regulation 7Travancore Public Servants (Inquiries) Act, 1122 — Section 15
High Courts02 Jan 1956
Mohammed Kasim Haji Ahamed Kunju Vs Sree Hanuman Industries
High Court Of Kerala · (1956) 01 KL CK 0011
Civil Procedure Code, 1908 (CPC) — Section 20Cochin Municipal Act, 1086 — Section 48Contract Act, 1872 — Section 28
High Courts02 Jan 1956
Cheriyathu Mathai Vs Thomas and Others
High Court Of Kerala · (1956) 01 KL CK 0008
Evidence Act, 1872 — Section 92Trusts Act, 1882 — Section 81