High Courts16 Oct 1952
James Paul Alexandar Vs James Arthur Ewards
High Court Of Kerala · AIR 1952 Ker 212 : (1953) CriLJ 1236
Criminal Procedure Code, 1898 (CrPC) — Section 143, 145
COURT ARCHIVE
High Court Of Kerala judgments, 1952
188 judgments · page 3 of 10
High Courts15 Oct 1952
St. Joseph''s Tile Works Ltd. Vs Kottayam Bank Ltd.
High Court Of Kerala · (1952) 10 KL CK 0013
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89, 60Transfer of Property Act, 1882 — Section 83
High Courts15 Oct 1952
Pyli Yaccob Vs The State
High Court Of Kerala · AIR 1953 Ker 466 : (1953) CriLJ 1670
Criminal Procedure Code, 1898 (CrPC) — Section 165, 237, 394, 411, 457Evidence Act, 1872 — Section 114, 3, 30Penal Code, 1860 (IPC) — Section 133, 144, 302, 34, 394
High Courts13 Oct 1952
Mahadeva Iyer Venkitasubramonia Iyer Vs Rudran Narayanan
High Court Of Kerala · (1952) 10 KL CK 0017
Limitation Act, 1908 — Article 122, 132, 134, 136, 144
High Courts13 Oct 1952
Godaru Guptan Nambooripad Vs Ittian Kochupilla
High Court Of Kerala · AIR 1952 Ker 447
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, 47Travancore Civil Procedure Code, 1100 — Order 21 Rule 87, Order 21 Rule 9, 40
High Courts13 Oct 1952
Idicheriya Chacko and Another Vs Kochummini Channatti Rohini Chanatti
High Court Of Kerala · AIR 1952 Ker 479
Debt Relief Act — Section 15, 9, 9(1), 9(2), 9(3)
High Courts13 Oct 1952
Lakshmana Nadar Vs Peruma Pillai
High Court Of Kerala · AIR 1952 Ker 612
Travancore Debt Relief Act, 1115 — Section 15, 8, 9
High Courts09 Oct 1952
Xavier and Others Vs Antha and Another
High Court Of Kerala · (1952) 10 KL CK 0001
Transfer of Property Act, 1882 — Section 60Trusts Act, 1882 — Section 90
High Courts08 Oct 1952
Chacko Ouseph Vs Parameswaran Sreedharan Moothathu and Another
High Court Of Kerala · AIR 1952 Ker 117
High Courts07 Oct 1952
Kodiyan Kochupoulo and Another Vs Ittikkuriya
High Court Of Kerala · AIR 1952 Ker 258
Civil Procedure Code, 1908 (CPC) — Section 48
High Courts06 Oct 1952Allowed
Abdurahuman Meeya Pillai Vs Vava Mohammad Thambi Haji
High Court Of Kerala · AIR 1954 Ker 289
Debt Relief Act, 1167 — Section 15, 8, 9, 9(3)
High Courts06 Oct 1952
Easwara Pillai Gangadhara Pillai and Another Vs Krishna Prabhu Nagendra Prabhu and Others
High Court Of Kerala · (1952) 10 KL CK 0010
Specific Relief Act, 1877 — Section 9
High Courts06 Oct 1952
Mathai Esthappan Vs Mathai Anna
High Court Of Kerala · AIR 1952 Ker 41
Civil Procedure Code Amendment Act, 1951 — Section 7Civil Procedure Code, 1908 (CPC) — Section 104, 104(1), 115, 7Constitution of India, 1950 — Article 227, 254
High Courts29 Sept 1952
Parameswaran Pillai Sankara Pillai Vs Parameswaran Nair Aiyappan Nair
High Court Of Kerala · (1952) 09 KL CK 0010
High Courts29 Sept 1952
Abdul Satar Sait Vs Kunhu Moidu and Others
High Court Of Kerala · (1952) 09 KL CK 0006
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2), 92
High Courts25 Sept 1952
Subramanian Asari Subramanian Asari and Another Vs Kanni Ammal Velamma
High Court Of Kerala · (1952) 09 KL CK 0012
Transfer of Property Act, 1882 — Section 126
High Courts25 Sept 1952
K.A. Thomas Vs State of Travancore-Cochin and Others
High Court Of Kerala · (1952) 09 KL CK 0005
Civil Procedure Code, 1908 (CPC) — Section 80Constitution of India, 1950 — Article 226
High Courts25 Sept 1952Allowed
Ahmed Ummal Sulaiha Ummal Vs Abdul Khanni Lebba Noohookannulebba
High Court Of Kerala · AIR 1952 Ker 40
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 6
High Courts24 Sept 1952
Narayana Pillai Vs Raghavah Pillai and Others
High Court Of Kerala · AIR 1952 Ker 563
High Courts22 Sept 1952
Dummini Mariamma Vs Raman Pillai Sivarama Pillai and Another
High Court Of Kerala · AIR 1952 Ker 273
Cochin Tenancy Act, 1113 — Section 2