High Courts13 Feb 1952
Abdul Rahiman Mooya Pilla Vs Parameswaran Pillai Madhavan Pillai
High Court Of Kerala · AIR 1952 Ker 320
Debt Relief Act, 1116 — Section 2, 3, 8, 9
COURT ARCHIVE
High Court Of Kerala judgments, 1952
188 judgments · page 10 of 10
High Courts11 Feb 1952
Kumararu Narayanaru Vs Padmanabha Kurup Gopala Kurup
High Court Of Kerala · (1952) 02 KL CK 0002
High Courts08 Feb 1952Allowed
Raman Pillai Kahakku Madhavan Nair Vs Gowri Pillai Thankachi, Bhagavathi Pillai and Others
High Court Of Kerala · (1952) 02 KL CK 0001
Transfer of Property Act, 1882 — Section 58, 60
High Courts22 Jan 1952
Appu Keshavan Vs V.G. Parameswaran Nair
High Court Of Kerala · (1954) CriLJ 256
Travancore Penal Code — Section 323, 342
High Courts17 Jan 1952
Meeran Pillai Peermuhammed Pillai Vs Vareed Michael and Another
High Court Of Kerala · AIR 1952 Ker 302
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23
High Courts16 Jan 1952
Sankara Kurukkal Naryana Kurukkal Vs Edikali Parvathi and Others
High Court Of Kerala · AIR 1952 Ker 359
High Courts10 Jan 1952
Ithakku Velayudhan and Another Vs Raman Kandu
High Court Of Kerala · AIR 1952 Ker 88
High Courts01 Jan 1952Dismissed
Kanjipennu Kallayani Vs Raman Kochu
High Court Of Kerala · (1952) 01 KL CK 0002
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 1, Order 22 Rule 12, Order 22 Rule 3, Order 22 Rule 4, Order 22 Rule 8