High Courts09 Aug 2012
Nanhaku Prasad Verma Vs State of Jharkhand and Others
Jharkhand High Court · (2012) 08 JH CK 0042
COURT ARCHIVE
Jharkhand High Court judgments
29,568 judgments · page 814 of 1,479
High Courts09 Aug 2012
Nasim Ansari Vs The State of Jharkhand and Sahnaj Begam
Jharkhand High Court · (2013) 1 AJR 411
Criminal Procedure Code, 1973 (CrPC) — Section 192(1), 202, 203, 204, 216Penal Code, 1860 (IPC) — Section 354, 376, 511
High Courts09 Aug 2012Dismissed
Chakradhar Kumhar Vs M/s BCCL and Others
Jharkhand High Court · (2013) 1 JLJR 464
Constitution of India, 1950 — Article 226
High Courts08 Aug 2012Allowed
Shyam Narayan Singh and Another Vs The Commissioner, South Chhotanagpur Division, Ranchi and Others
Jharkhand High Court · (2012) 4 JLJR 312
High Courts08 Aug 2012Dismissed
Bholanath Kumar Vs State of Jharkhand and Others
Jharkhand High Court · (2012) 4 JCR 430
Constitution of India, 1950 — Article 14, 15, 16
High Courts08 Aug 2012
Bipin Bihari Dubey @ Bipin Dubey, Asha Devi and Archana Kumari Vs State of Jharkhand and Smt. Anju Devi
Jharkhand High Court · (2013) 1 AJR 428
Criminal Procedure Code, 1973 (CrPC) — Section 438(2)
High Courts08 Aug 2012
Swapan Kumar Dholi Vs The State of Jharkhand and Others
Jharkhand High Court · (2012) 08 JH CK 0154
High Courts08 Aug 2012Dismissed
Om Prakash Arya and Others Vs State of Jharkhand and Another
Jharkhand High Court · (2012) 08 JH CK 0149
Penal Code, 1860 (IPC) — Section 148, 323, 379, 427, 448
High Courts08 Aug 2012
M/s. Chinnamastika Sponge Iron Ltd. Vs State of Jharkhand and Others
Jharkhand High Court · (2012) 08 JH CK 0138
Mines and Minerals (Development and Regulation) Act, 1957 — Section 30
High Courts08 Aug 2012
Sumit Kumar Singh Vs The State of Jharkhand and Another
Jharkhand High Court · (2012) 08 JH CK 0135
High Courts08 Aug 2012
Ram Naresh Singh Vs The Central Coalfields Ltd. and Others
Jharkhand High Court · (2012) 08 JH CK 0124
High Courts08 Aug 2012
Md. Akhtar Ansari @ Akhtar Ansari and Others Vs The State of Jharkhand and Zahida Parween
Jharkhand High Court · (2012) 08 JH CK 0120
Criminal Procedure Code, 1973 (CrPC) — Section 186Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 34, 498A
High Courts08 Aug 2012Dismissed
Saubhik Chattopadhyay Vs State
Jharkhand High Court · (2012) 3 JCR 628 : (2013) 1 JLJR 373
Criminal Procedure Code, 1973 (CrPC) — Section 82Penal Code, 1860 (IPC) — Section 120(B), 409, 420, 423, 424Prevention of Corruption Act, 1988 — Section 10, 11, 13, 7
High Courts08 Aug 2012Allowed
M/s. Bharat Minerals Grinding Industries Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 111 BC 576
Companies Act, 1956 — Section 529, 529ASecuritisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13, 13(2), 13(3A), 13(4), 17Transfer of Property Act, 1882 — Section 69, 69A
High Courts08 Aug 2012
Sibu Gope and Babu Ansari @ Babu Mian Vs The State of Jharkhand
Jharkhand High Court · (2012) 08 JH CK 0076
Criminal Procedure Code, 1973 (CrPC) — Section 438(2)Penal Code, 1860 (IPC) — Section 413, 414
High Courts08 Aug 2012Dismissed
Oriental Insurance Co. Ltd. Vs Satendra Kumar
Jharkhand High Court · (2013) 2 AJR 83 : (2012) 4 JLJR 174
Motor Vehicles Act, 1988 — Section 166
High Courts08 Aug 2012Dismissed
Bihar Cement Concrete Products Vs Employees' Provident Fund Organisation and Others
Jharkhand High Court · (2013) 136 FLR 430 : (2012) LLR 1272
Constitution of India, 1950 — Article 226Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 14B, 7A, 7B, 7Q, 8F
High Courts08 Aug 2012
Rohini Marandi and Nabab Ansari Vs The State of Jharkhand and Others
Jharkhand High Court · (2012) 08 JH CK 0016
High Courts08 Aug 2012Allowed
Arjun Sao alias Arjun Sahu Vs State of Jharkhand and Another
Jharkhand High Court · (2013) 1 AJR 410
Penal Code, 1860 (IPC) — Section 323, 34, 386, 448
High Courts08 Aug 2012Allowed
Hulash Verma and Another Vs The State of Jharkhand
Jharkhand High Court · (2013) 1 JLJR 294
Criminal Procedure Code, 1973 (CrPC) — Section 239Penal Code, 1860 (IPC) — Section 34, 379, 411, 414