High Courts14 Aug 2012
Suresh Prasad Singh Vs The Central Bureau of Investigation, Dhanbad
Jharkhand High Court · (2013) 1 AJR 23 : (2012) 4 JLJR 152
Prevention of Corruption Act, 1988 — Section 13(1)(a), 13(1)(d), 13(2), 7
COURT ARCHIVE
Jharkhand High Court judgments
29,568 judgments · page 813 of 1,479
High Courts14 Aug 2012Dismissed
Anupam Food Private Limited Vs The State of Bihar and Others
Jharkhand High Court · AIR 2013 Jhar 48 : (2013) 1 AJR 590 : (2013) 2 BC 479 : (2013) 1 JLJR 153
Bihar Reorganisation Act, 2000 — Section 45, 47, 65, 65(1)Constitution of India, 1950 — Article 12Sick Industrial Companies (Special Provisions) Act, 1985 — Section 22
High Courts14 Aug 2012
Court on its own Motion Vs State of Jharkhand and Others
Jharkhand High Court · (2012) 08 JH CK 0062
High Courts14 Aug 2012Allowed
Sanjay Kumar alias Sanjay Kumar Singh and Another Vs State of Jharkhand and Others
Jharkhand High Court · (2012) 4 JLJR 94
Essential Commodities Act, 1955 — Section 6(c)(ii), 6A, 6C, 6C(2), 7Penal Code, 1860 (IPC) — Section 409
High Courts14 Aug 2012Allowed
Kishori Prasad Sao and Shankar Ram Vs State of Jharkhand and Another
Jharkhand High Court · (2013) 1 AJR 415
Penal Code, 1860 (IPC) — Section 34, 415, 420, 464, 467
High Courts14 Aug 2012
Lambodar Mahto Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 1 JLJR 276
High Courts13 Aug 2012Dismissed
Ram Sirka Vs State of Jharkhand
Jharkhand High Court · (2013) 1 AJR 486
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 302
High Courts13 Aug 2012Allowed
Neelam Sinha Vs State of Jharkhand and Another
Jharkhand High Court · (2012) 08 JH CK 0148
Penal Code, 1860 (IPC) — Section 120(B), 464, 467, 468, 470
High Courts13 Aug 2012Dismissed
Kamla Devi and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2012) 08 JH CK 0064
Bihar Saw Mills (Regulation) Act, 1990 — Section 10, 11, 12, 13, 13(1)(e)Constitution of India, 1950 — Article 226
High Courts12 Aug 2012Dismissed
Swati Enterprises Vs State of Jharkhand and Others
Jharkhand High Court · (2012) 08 JH CK 0147
Land Acquisition Act, 1894 — Section 17(4), 4
High Courts12 Aug 2012
Union of India Vs Smt. Pia Majumdar
Jharkhand High Court · (2013) 1 AJR 74
Requisitioning and Acquisition of Immovable Property Act, 1952 — Section 8(1)(B)
High Courts10 Aug 2012Allowed
Laxmi Narayan Singha Vs Union of India and Others
Jharkhand High Court · (2012) 08 JH CK 0146
Central Industrial Security Force Act, 1968 — Section 8Constitution of India, 1950 — Article 309, 311, 311(2)
High Courts09 Aug 2012Allowed
Dilip Kumar Jaiswal Vs State of Jharkhand and Others
Jharkhand High Court · (2012) 4 JLJR 28
Constitution of India, 1950 — Article 19(1)(g)
High Courts09 Aug 2012Dismissed
The New India Assurance Company Ltd. Vs The State of Jharkhand and Mr. Abhay Kumar
Jharkhand High Court · (2012) 08 JH CK 0125
Criminal Procedure Code, 1973 (CrPC) — Section 203Penal Code, 1860 (IPC) — Section 500, 506
High Courts09 Aug 2012
Balajee Pandey Petitioner Vs The State of Bihar and The State of Jharkhand
Jharkhand High Court · (2012) 08 JH CK 0122
High Courts09 Aug 2012Dismissed
Sabhapati Prasad Kushwaha Vs The State of Jharkhand and Another
Jharkhand High Court · (2012) 08 JH CK 0114
Criminal Procedure Code, 1973 (CrPC) — Section 227, 228Penal Code, 1860 (IPC) — Section 279, 304, 304A
High Courts09 Aug 2012
Bishmani Orain Vs The State of Jharkhand and Others
Jharkhand High Court · (2012) 08 JH CK 0110
High Courts09 Aug 2012
M/s Shiv Naresh Sports Pvt. Ltd. Vs The State of Jharkhand and Another
Jharkhand High Court · (2012) 08 JH CK 0105
High Courts09 Aug 2012
Ranjit Prasad Vs Nibha Sinha
Jharkhand High Court · (2013) 1 AJR 440 : (2013) 1 DMC 406 : (2012) 4 JLJR 142
Criminal Procedure Code, 1973 (CrPC) — Section 125Penal Code, 1860 (IPC) — Section 498A
High Courts09 Aug 2012
Mahendra Prasad Sahu Vs State of Jharkhand and Others
Jharkhand High Court · (2012) 08 JH CK 0063
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 2A, 151, 80Constitution of India, 1950 — Article 21, 227, 300APenal Code, 1860 (IPC) — Section 120B, 147, 148, 149, 323