High Courts29 Aug 2012
M/s Yash Contractors Pvt. Ltd. Vs The State of Jharkhand and Others
Jharkhand High Court · (2012) 4 JLJR 386
COURT ARCHIVE
Jharkhand High Court judgments
29,568 judgments · page 811 of 1,479
High Courts28 Aug 2012Allowed
The Management of TISCO Jamshedpur Vs The Presiding Officer, Labour Court, Patna and Others
Jharkhand High Court · (2012) 135 FLR 827 : (2012) 4 JLJR 241
Industrial Disputes Act, 1947 — Section 2(oo), 2(oo)(bb), 2(op), 25(F), 25F
High Courts28 Aug 2012
Alstom T and D India Ltd. Vs State of Jharkhand and Others
Jharkhand High Court · (2012) 08 JH CK 0136
High Courts28 Aug 2012Allowed
The Management of TISCO ( Tube Division), Jamshedpur Vs The Presiding Officer, Labour Court, Patna, Sri R.P. Verma and The State of Bihar
Jharkhand High Court · (2013) 136 FLR 928
Industrial Disputes Act, 1947 — Section 2(oo), 2(oo)(bb), 25(f)
High Courts28 Aug 2012
Jagdish Pandey Vs M/s. Bharat Coking Coal Limited, General Manager, Amlabad Colliery, Dhanbad and Project Officer, Amlabad Colliery, Dhanbad
Jharkhand High Court · (2013) 1 AJR 453
High Courts28 Aug 2012Allowed
Manoj Kumar Agarwal Vs State of Jharkhand
Jharkhand High Court · (2013) 1 AJR 163 : (2013) 3 EFLT 136
Forest Act, 1927 — Section 33Penal Code, 1860 (IPC) — Section 120B, 414
High Courts27 Aug 2012
Seth Shrenikhbhai Kasturbhai and Others Vs Sahu Ashok Kumar Jain, President, Bharat Varsiya Digambar Jain Tirtha Kestriya Committee, New Delhi and Others
Jharkhand High Court · (2012) 08 JH CK 0193
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2AContempt of Courts Act, 1971 — Section 10Forest Act, 1927 — Section 33
High Courts27 Aug 2012Allowed
Dr. Sharda Prasad Sinha and Another Vs State of Jharkhand and Others
Jharkhand High Court · (2012) 4 JLJR 332
Criminal Procedure Code, 1973 (CrPC) — Section 145
High Courts27 Aug 2012
Mahabir Mahto and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 2 AJR 324 : (2012) 4 JLJR 210
Bihar Tenants Holdings (Maintenance of Records) Act, 1973 — Section 14
High Courts24 Aug 2012Dismissed
Sanjay Ram Vs The State of Jharkhand
Jharkhand High Court · (2012) 08 JH CK 0157
Penal Code, 1860 (IPC) — Section 34, 406, 420
High Courts24 Aug 2012Dismissed
National Insurance Company Ltd. Vs Usha Rani Mandal and Others
Jharkhand High Court · (2013) 2 ACC 553 : (2012) 4 JLJR 172
High Courts24 Aug 2012
Nilotpal Roy Choudhary @ Choudhuri Vs The State of Jharkhand and Sanjukta Roy Choudhary @ Choudhuri
Jharkhand High Court · (2012) 08 JH CK 0029
Guardians and Wards Act, 1890 — Section 25Hindu Marriage Act, 1955 — Section 13BHindu Minority and Guardianship Act, 1956 — Section 9
High Courts23 Aug 2012
Mahinder Singh and Others Vs Giridih Municipality and Others
Jharkhand High Court · (2012) 4 JLJR 383
High Courts23 Aug 2012Allowed
Bablu Marandi and Others Vs The State of Jharkhand
Jharkhand High Court · (2012) 4 JLJR 353
Penal Code, 1860 (IPC) — Section 144, 353, 379
High Courts23 Aug 2012Dismissed
Surjeet Kaur Vs The State of Jharkhand and Others
Jharkhand High Court · AIR 2013 Jhar 19 : (2012) 4 JLJR 311
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 9
High Courts23 Aug 2012
Tata Cummins Ltd. and Another Vs The State of Jharkhand and Others
Jharkhand High Court · (2012) 08 JH CK 0169
High Courts23 Aug 2012
Jai Karn Sinha Vs The State of Jharkhand and Others
Jharkhand High Court · (2012) 4 JLJR 186
Jharkhand State Women Commission Act, 2005 — Section 10
High Courts23 Aug 2012Allowed
Sandeep Kumar @ Sudeep Kumar @ Sandeep Kr. Pandey @ Sunil Kr. Pandey Vs State of Jharkhand and Another
Jharkhand High Court · (2013) 2 JLJR 289
Criminal Procedure Code, 1973 (CrPC) — Section 320Penal Code, 1860 (IPC) — Section 379, 406, 420
High Courts23 Aug 2012
Samajik Kalyan Sanstha and Others Vs Union of India and Others
Jharkhand High Court · (2013) 2 JLJR 32
High Courts23 Aug 2012Allowed
Uttam Kumar Manjhi Vs State of Jharkhand and Another
Jharkhand High Court · (2013) 1 AJR 418 : (2012) 4 JCR 477
Negotiable Instruments Act, 1881 (NI) — Section 138Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468, 471