High Courts31 Aug 2012Dismissed
Sanjiv Kumar Mishra and Tuntun Mishra Vs The State of Jharkhand
Jharkhand High Court · (2012) 08 JH CK 0057
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 307, 323, 34, 341, 379
COURT ARCHIVE
Jharkhand High Court judgments
29,568 judgments · page 810 of 1,479
High Courts31 Aug 2012Allowed
Ajit Kumar Singh Vs The State of Jharkhand and Another
Jharkhand High Court · (2012) 4 JLJR 356
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 323, 341, 384, 386, 406
High Courts31 Aug 2012Allowed
Gulu Gupta @ Kamal Kishore Gupta and Another Vs The State of Jharkhand
Jharkhand High Court · (2012) 4 JLJR 398
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 323, 324, 326, 34, 341
High Courts30 Aug 2012
Satyadeo Prasad Gupta Vs The State of Jharkhand and Another
Jharkhand High Court · (2013) 1 JLJR 275
Stamp Act, 1899 — Section 54
High Courts30 Aug 2012
M/s. Bharat Coking Coal Ltd. Vs The State of Jharkhand and Others
Jharkhand High Court · (2012) 4 JLJR 560
High Courts30 Aug 2012
Rashmani Devi Vs The State of Jharkhand and Another
Jharkhand High Court · (2012) 4 JLJR 310
Stamp Act, 1899 — Section 54
High Courts30 Aug 2012Dismissed
Chandan Ravidas Vs Bharat Coking Coal Limited
Jharkhand High Court · (2013) 2 AJR 33
Constitution of India, 1950 — Article 14, 16, 226
High Courts30 Aug 2012Dismissed
Pradip Kumar Upadhyay Vs State of Jharkhand
Jharkhand High Court · (2013) 1 AJR 187 : (2012) 4 JLJR 191
Criminal Procedure Code, 1973 (CrPC) — Section 173(8), 482Penal Code, 1860 (IPC) — Section 109, 120B, 13(2), 406, 409Police Act, 1861 — Section 3, 36
High Courts30 Aug 2012
Satish Nag Vs The State of Jharkhand
Jharkhand High Court · (2013) 1 AJR 672 : (2012) 4 JLJR 431
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 34
High Courts30 Aug 2012Dismissed
Commissioner of Income Tax, Ranchi Vs M/s. Bihar Sponge Iron Ltd., Chandil, Singhbhum
Jharkhand High Court · (2012) 08 JH CK 0093
Income Tax Act, 1961 — Section 37(2A)
High Courts30 Aug 2012Dismissed
Nageshwar Prasad Vs The Presiding Officer, Central Government Industrial Tribunal No. 2, Dhanbad and Others
Jharkhand High Court · (2013) 1 AJR 652 : (2013) 136 FLR 715
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10(1)Mines Act, 1952 — Section 48
High Courts30 Aug 2012Allowed
Vakil Sharan Singh Vs The State of Jharkhand
Jharkhand High Court · (2012) 4 JLJR 378
Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2), 7
High Courts30 Aug 2012
District Bar Association, Gumla Vs State of Jharkhand, and Others
Jharkhand High Court · (2012) 4 JLJR 403
High Courts30 Aug 2012
Murli Gope and Others Vs Damodar Valley Corpn. and Others
Jharkhand High Court · (2013) 1 JLJR 335
High Courts30 Aug 2012Allowed
Usha Ram Mahato Vs State of Jharkhand
Jharkhand High Court · (2013) 1 AJR 649
Penal Code, 1860 (IPC) — Section 302, 34
High Courts29 Aug 2012
SMC Global Securities Limited and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2013) 1 AJR 184 : (2012) 4 JLJR 373
Penal Code, 1860 (IPC) — Section 34, 406, 409, 420, 423
High Courts29 Aug 2012Allowed
Ramesh Chandra Jain and Rajeev Pal Singh Vs State of Jharkhand
Jharkhand High Court · (2013) 1 AJR 20
Criminal Procedure Code, 1973 (CrPC) — Section 4Penal Code, 1860 (IPC) — Section 120B, 380, 411, 420, 467
High Courts29 Aug 2012
Sanjay Kumar Singh @ Sanjay Singh Vs State of Jharkhand and Another
Jharkhand High Court · (2013) 1 AJR 407 : (2012) 4 JLJR 197
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 409, 419, 420, 467
High Courts29 Aug 2012Allowed
M/s. Anjaney Ferro Alloys Limited Vs M/s. Raj Hans Steel Ltd. (in liquidation) Joraphatak, Dhansar, Dhanbad and Others
Jharkhand High Court · (2012) 08 JH CK 0058
High Courts29 Aug 2012Dismissed
Sunder Baraik @ Sasadhar Baraik Vs State of Jharkhand
Jharkhand High Court · (2013) 1 AJR 714 : (2012) 4 JLJR 368
Penal Code, 1860 (IPC) — Section 302