High Courts23 Aug 2012Allowed
Nand Kishore Lal, Shailendra Kumar and Prabhudan Kujur Vs State of Jharkhand and Another
Jharkhand High Court · (2013) 1 AJR 420 : (2012) 4 JCR 471
Penal Code, 1860 (IPC) — Section 120(B), 420, 467, 468, 471
COURT ARCHIVE
Jharkhand High Court judgments
29,568 judgments · page 812 of 1,479
High Courts23 Aug 2012Dismissed
Gangadhar Dubey Vs The State of Jharkhand
Jharkhand High Court · (2012) 4 JLJR 60
Evidence Act, 1872 — Section 62Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2), 7
High Courts23 Aug 2012Dismissed
Surjeet Kaur Vs The State of Jharkhand, Director, Secondary Education, Human Resources Development Department, Ranchi, District Education Officer, East Singhbhum, Jamshedpur and Accountant General, Jharkhand (A and E,) Doranda
Jharkhand High Court · AIR 2013 Jhar 19 : (2012) 4 JLJR 311
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 9National Commission for Minority Educational Institutions Act, 2004 — Section 10, 10A, 18, 4, 6
High Courts23 Aug 2012
Kamlesh Kumar Singh Vs Sudha Devi and Another
Jharkhand High Court · (2012) 08 JH CK 0027
Hindu Marriage Act, 1955 — Section 24, 25
High Courts23 Aug 2012
Shyam Narayan Singh Vs The Central Coalfields Ltd. and Others
Jharkhand High Court · (2013) 1 JLJR 246
High Courts22 Aug 2012
Sripati Giri @ Sripati Giri Gosain Vs State of Jharkhand and Others
Jharkhand High Court · (2012) 4 JLJR 401
High Courts22 Aug 2012
Prashant Bothra Vs State of Jharkhand and Another
Jharkhand High Court · (2013) 2 JLJR 287
Penal Code, 1860 (IPC) — Section 323, 406, 420
High Courts22 Aug 2012Allowed
Manoj Ghosh Manoj Kumar Ghosh and Sachin Kumar Ghosh Vs State of Jharkhand and Another
Jharkhand High Court · (2012) 08 JH CK 0095
Criminal Procedure Code, 1973 (CrPC) — Section 156(3)Penal Code, 1860 (IPC) — Section 120B, 405, 406, 415, 420
High Courts22 Aug 2012Allowed
Upendra Thakur Vs State of Jharkhand and Another
Jharkhand High Court · (2013) 1 AJR 346 : (2012) 4 JCR 466 : (2013) 2 JLJR 17
Penal Code, 1860 (IPC) — Section 323, 34, 341, 353
High Courts22 Aug 2012Dismissed
The State of Jharkhand and Others Vs Suryadeo Prasad
Jharkhand High Court · (2013) 1 AJR 662 : (2012) 4 JLJR 194
High Courts22 Aug 2012
Jeera Kumari and Others Vs Union of India and Another
Jharkhand High Court · (2012) 4 JLJR 414
Limitation Act, 1963 — Section 14, 5Succession Act, 1925 — Section 372(3)
High Courts22 Aug 2012Allowed
Bachha Singh @ Bachcha Singh and Ramadhir Singh Vs The State of Jharkhand
Jharkhand High Court · (2012) 4 JLJR 504
Penal Code, 1860 (IPC) — Section 302
High Courts16 Aug 2012Allowed
Sunil Kumar Jain Vs The State of Jharkhand and Others
Jharkhand High Court · (2012) 4 JLJR 43
Constitution of India, 1950 — Article 19(1)(g)Penal Code, 1860 (IPC) — Section 120B, 420
High Courts16 Aug 2012Allowed
Om Enterprises Vs The Commissioner of Income Tax, Dhanbad and The Income Tax Officer, Dhanbad
Jharkhand High Court · (2012) 08 JH CK 0140
Income Tax Act, 1961 — Section 154, 184(7), 251
High Courts16 Aug 2012Dismissed
M/s Vinayka Traders Vs The State of Jharkhand and Others
Jharkhand High Court · (2012) 4 JLJR 188
High Courts16 Aug 2012Dismissed
The Commissioner of Income Tax, Central Revenue Building, Main Road, Ranchi Vs M/s Mini Construction, Church Road, Palamau
Jharkhand High Court · (2012) 4 JLJR 419
Income Tax Act, 1961 — Section 143(1), 30, 31, 32, 33
High Courts14 Aug 2012Dismissed
Juliana Hembrom Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 1 AJR 231 : (2012) 4 JLJR 308
Constitution of India, 1950 — Article 16
High Courts14 Aug 2012Allowed
Mrs. Nita Shekhar Vs Swarn Mani Devi
Jharkhand High Court · (2012) 4 JLJR 30
Constitution of India, 1950 — Article 227Consumer Protection Act, 1986 — Section 14(2A), 2(d)(ii)
High Courts14 Aug 2012Allowed
Bhola Modi Vs The State of Jharkhand
Jharkhand High Court · (2013) 1 AJR 372 : (2013) 3 JLJR 606
Penal Code, 1860 (IPC) — Section 364A
High Courts14 Aug 2012
M/s. Hindustan Zinc Limited Vs State of Jharkhand and Others
Jharkhand High Court · (2012) 08 JH CK 0115
Bihar Finance Act, 1981 — Section 45, 47