High Courts07 Aug 2012Dismissed
Jagdish Manjhi Vs The C.M.D., Central Coalfields Limited, Ranchi and The Project Officer, Hendegir Colliery, Hazaribagh
Jharkhand High Court · (2012) 08 JH CK 0040
Constitution of India, 1950 — Article 12, 226
COURT ARCHIVE
Jharkhand High Court judgments
29,568 judgments · page 816 of 1,479
High Courts07 Aug 2012Allowed
Kamal Kishore and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 1 AJR 487 : (2012) 4 JLJR 122
High Courts07 Aug 2012Dismissed
Chotu Gorai Vs State of Jharkhand and Others
Jharkhand High Court · (2013) 1 AJR 73
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 153, 304A
High Courts07 Aug 2012Allowed
Umang Kejriwal and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2012) 08 JH CK 0021
Forest (Conservation) Act, 1980 — Section 2Forest Act, 1927 — Section 29(3), 33
High Courts07 Aug 2012Dismissed
Jagat Kishore Prasad Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 1 AJR 441
Constitution of India, 1950 — Article 226
High Courts07 Aug 2012
M/s. Cosmic Construction Private Limited Vs The State of Jharkhand and Others
Jharkhand High Court · (2012) 08 JH CK 0018
High Courts07 Aug 2012Dismissed
Bishmani Orain Vs State of Jharkhand and Others
Jharkhand High Court · (2013) 1 AJR 381
High Courts07 Aug 2012Allowed
Bajrang Lal Choudhary and Another Vs State of Jharkhand and Another
Jharkhand High Court · (2013) 1 AJR 466
Penal Code, 1860 (IPC) — Section 415, 420, 427, 464, 467
High Courts06 Aug 2012Dismissed
Jagdish Manjhi Vs C.M.D., Central Coalfields Ltd., Ranchi
Jharkhand High Court · (2013) 1 AJR 451
Constitution of India, 1950 — Article 12, 226
High Courts06 Aug 2012
Rakesh Kumar, Md. Zeyauddin, Veena Devi and Madan Lal Agarwal Vs Union of India and Others
Jharkhand High Court · (2012) 08 JH CK 0189
National Highways Act, 1956 — Section 3A, 3D
High Courts06 Aug 2012
Dashrath Gagral @ Krishna Gagrai Vs State of Jharkhand and Others
Jharkhand High Court · (2012) 4 JCR 426
High Courts06 Aug 2012Dismissed
M/s. Heavy Engineering Corporation Ltd. Ranchi Vs Ratan Lal Agarwal
Jharkhand High Court · (2012) 4 JCR 436 : (2012) 4 JLJR 118
Arbitration Act, 1940 — Section 2(a), 28, 30, 33Civil Procedure Code, 1908 (CPC) — Section 34
High Courts06 Aug 2012Dismissed
Kamta Prasad Singh Vs The State of Jharkhand
Jharkhand High Court · (2012) 08 JH CK 0150
Prevention of Corruption Act, 1988 — Section 10, 11, 13, 13(2), 13(i)(d)
High Courts06 Aug 2012Dismissed
R.L. Das and Gajadhar Dubey Vs Damodar Valley Corporation, Kolkata and Others
Jharkhand High Court · (2012) 08 JH CK 0132
High Courts06 Aug 2012Dismissed
Smt. Alpana Kumari Vs The State of Jharkhand and Others
Jharkhand High Court · (2012) 08 JH CK 0131
High Courts06 Aug 2012
Makhan Sardar and Others Vs The State of Jharkhand
Jharkhand High Court · (2013) 1 AJR 459 : (2012) 4 JLJR 31
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts06 Aug 2012Dismissed
Sudhir Kumar Mandal Vs The State of Jharkhand
Jharkhand High Court · (2012) 3 JCR 624
Constitution of India, 1950 — Article 311Penal Code, 1860 (IPC) — Section 34, 354, 504
High Courts06 Aug 2012
Shivans Steel Pvt. Ltd., Chaibasa. Singhbhum (West) Vs State of Jharkhand and Others
Jharkhand High Court · (2012) 08 JH CK 0113
High Courts06 Aug 2012Dismissed
Hriday Narayan Bhandari and Abdul Aziz Ansari Vs The State of Bihar and Others
Jharkhand High Court · (2012) 4 JCR 421
Constitution of India, 1950 — Article 14, 16, 226
High Courts06 Aug 2012
B.N. Brothers Vs Union of India and Others
Jharkhand High Court · (2012) 08 JH CK 0084
Railways Act, 1989 — Section 106(3)