High Courts06 Sept 2012Allowed
Raju Sahu Vs The State of Bihar (Now Jharkhand)
Jharkhand High Court · (2013) 3 AJR 81 : (2013) 2 JLJR 161
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 307, 323, 324, 34, 341
COURT ARCHIVE
Jharkhand High Court judgments
29,568 judgments · page 807 of 1,479
High Courts06 Sept 2012
Ravindra Yadav Vs The State of Jharkhand
Jharkhand High Court · (2012) 09 JH CK 0134
Arms Act, 1959 — Section 25(1B)(a), 26, 35Penal Code, 1860 (IPC) — Section 14, 143
High Courts06 Sept 2012
Madan Gopal Srivastava Vs The State of Jharkhand and Others
Jharkhand High Court · (2012) 09 JH CK 0063
High Courts06 Sept 2012Dismissed
M/s. Oriental Insurance Company Ltd. Vs Mala Devi, Sanjay Prajapati and Dineshwar Sharma
Jharkhand High Court · (2013) 1 JLJR 432
Penal Code, 1860 (IPC) — Section 279, 304A
High Courts05 Sept 2012Allowed
Sanjoy Kumar Prasad @ Sanjoy Prasad Bhagat Vs Arun Kumar Mandal and Others
Jharkhand High Court · (2013) 1 JLJR 242
High Courts05 Sept 2012Allowed
Nayeem Akhtar @ Nayeem Sk. Vs State of Jharkhand
Jharkhand High Court · (2012) 09 JH CK 0211
Criminal Procedure Code, 1973 (CrPC) — Section 100Essential Commodities Act, 1955 — Section 3, 7Penal Code, 1860 (IPC) — Section 413, 414
High Courts05 Sept 2012
Union of India Vs Smt. Urmila Devi and Others
Jharkhand High Court · (2012) 09 JH CK 0194
Requisitioning and Acquisition of Immovable Property Act, 1952 — Section 8(1)(B)
High Courts05 Sept 2012
Malti Devi and Srita Devi Vs The State of Jharkhand
Jharkhand High Court · (2012) 09 JH CK 0180
Criminal Procedure Code, 1973 (CrPC) — Section 438(2)Essential Commodities Act, 1955 — Section 7
High Courts05 Sept 2012
Sudama Devi and Anil Paswan Vs The State of Jharkhand and Arti Devi
Jharkhand High Court · (2012) 09 JH CK 0179
Criminal Procedure Code, 1973 (CrPC) — Section 438(2)Penal Code, 1860 (IPC) — Section 307, 328, 34, 498(A)
High Courts05 Sept 2012Dismissed
Binod Trivedi and Others Vs The State of Jharkhand and Another
Jharkhand High Court · (2012) 09 JH CK 0177
Penal Code, 1860 (IPC) — Section 498A
High Courts05 Sept 2012Dismissed
Nasiruddin Shah and Others Vs The State of Jharkhand and Another
Jharkhand High Court · (2012) 09 JH CK 0176
Essential Commodities Act, 1955 — Section 7
High Courts05 Sept 2012Dismissed
Yudhishthir Mahatha Vs The State of Jharkhand and Others
Jharkhand High Court · (2012) 09 JH CK 0173
High Courts05 Sept 2012Dismissed
Sohrai Oraon and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2012) 09 JH CK 0171
High Courts05 Sept 2012Dismissed
Commissioner of Income Tax, Ranchi Vs Ashok Kumar Jain
Jharkhand High Court · (2013) 255 CTR 189 : (2013) 2 JLJR 469
Income Tax Act, 1961 — Section 143(3), 147(1), 148, 154, 251
High Courts05 Sept 2012Allowed
Rukmani Devi Vs Kushmi Devi and Others
Jharkhand High Court · (2012) 09 JH CK 0165
Civil Procedure Code, 1908 (CPC) — Section 115Limitation Act, 1963 — Section 5
High Courts05 Sept 2012Allowed
Buttan Prasad Vs The State of Jharkhand and Others
Jharkhand High Court · (2012) 09 JH CK 0156
High Courts05 Sept 2012Dismissed
Commissioner of Income Tax ( Central), Patna Vs M/s Ranchi Medical Research and Development Foundation(P) Ltd., Ranchi
Jharkhand High Court · (2012) 09 JH CK 0146
High Courts05 Sept 2012
Pradeep Ram Vs The State of Jharkhand
Jharkhand High Court · (2012) 09 JH CK 0145
Criminal Procedure Code, 1973 (CrPC) — Section 389(1)Penal Code, 1860 (IPC) — Section 302
High Courts05 Sept 2012
Debabrata Dasgupta Vs State of Jharkhand and Others
Jharkhand High Court · (2012) 09 JH CK 0136
High Courts05 Sept 2012
Sabir Ansari Vs The State of Jharkhand
Jharkhand High Court · (2012) 09 JH CK 0135
Criminal Procedure Code, 1973 (CrPC) — Section 438(2)Penal Code, 1860 (IPC) — Section 414