High Courts10 Sept 2012Allowed
Jitesh Arora Vs Central Coalfields Limited and Others
Jharkhand High Court · (2013) 1 JLJR 201
COURT ARCHIVE
Jharkhand High Court judgments
29,568 judgments · page 806 of 1,479
High Courts10 Sept 2012Dismissed
Bipin Bihari Jha @ B.B. Jha Vs M/s. T.R.F. Limited
Jharkhand High Court · (2013) 1 JLJR 127
Industrial Disputes Act, 1947 — Section 10, 33C, 33C(2)
High Courts10 Sept 2012Allowed
Md. Sayem Ali Vs State of Jharkhand and Others
Jharkhand High Court · (2013) 3 EFLT 131 : (2012) 4 JLJR 506
Explosive Substances Act, 1908 — Section 3, 4, 5
High Courts10 Sept 2012Allowed
Bajaj Allianz General Insurance Co. Ltd. Vs Supriya Munda and Others
Jharkhand High Court · (2013) 2 JLJR 165
Constitution of India, 1950 — Article 227Legal Services Authorities Act, 1987 — Section 22(C), 22(C)(4), 22(C)(8)
High Courts10 Sept 2012Allowed
Uma Charan Thakur Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 1 JLJR 244
High Courts10 Sept 2012
Harendra Kumar and Others Vs Life Insurance Corporation of India and Another
Jharkhand High Court · (2013) 2 AJR 390 : (2012) 4 JLJR 525
High Courts10 Sept 2012
Ajay Kumar Sahu and Another Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 2 AJR 300
Forest Act, 1927 — Section 29
High Courts10 Sept 2012
Smt. Parwati Mahato Vs State of Jharkhand and Others
Jharkhand High Court · (2012) 09 JH CK 0060
Land Acquisition Act, 1894 — Section 12(2)
High Courts10 Sept 2012
Shyam Soni @ Shambhu Soni Vs The State of Jharkhand
Jharkhand High Court · (2012) 09 JH CK 0057
Penal Code, 1860 (IPC) — Section 302, 365
High Courts10 Sept 2012Dismissed
M/s. Tata Steel Ltd. Vs The State of Jharkhand and Others
Jharkhand High Court · AIR 2013 Jhar 24 : (2013) 1 JLJR 188
Evidence Act, 1872 — Section 116Transfer of Property Act, 1882 — Section 111(D)
High Courts08 Sept 2012Dismissed
Chand Kumari Prasad and Others Vs Union of India and Others
Jharkhand High Court · (2013) 1 JLJR 115
National Highways Act, 1956 — Section 3C(1), 3D, 3D(1)
High Courts07 Sept 2012
CIT Vs International Auto Ltd.
Jharkhand High Court · (2012) 09 JH CK 0247
Income Tax Act, 1961 — Section 115J, 115JB, 133(6), 142(1), 143
High Courts07 Sept 2012Dismissed
Chhata Devi Vs Bharat Coking Coal Ltd. and Others
Jharkhand High Court · (2013) 1 AJR 711 : (2012) 4 JLJR 349
Constitution of India, 1950 — Article 12, 14, 16, 226
High Courts07 Sept 2012Allowed
Suresh Kumar Gupta Vs Smt. Rani Devi
Jharkhand High Court · (2012) 09 JH CK 0042
High Courts06 Sept 2012Allowed
United India Insurance Company Ltd. Vs Smt. Khiriya Devi, Shri Bhakti Mahato, Mannu Singh and Dilip Kumar Singh
Jharkhand High Court · (2013) 1 JLJR 40
Motor Vehicles Act, 1988 — Section 166Penal Code, 1860 (IPC) — Section 279, 304A
High Courts06 Sept 2012Allowed
Paresh Ghoshal Vs Hindustan Petroleum Corporation Ltd. and Others
Jharkhand High Court · (2013) 1 AJR 481 : (2012) 4 JLJR 480
High Courts06 Sept 2012
The State of Jharkhand Vs Bijendra Kumar @ Golu
Jharkhand High Court · (2013) 1 AJR 556
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 235(2), 3, 354Penal Code, 1860 (IPC) — Section 302, 54, 55
High Courts06 Sept 2012Allowed
Tata Motors Limited Vs State of Jharkhand and others
Jharkhand High Court · (2012) 55 VST 323
Central Sales Tax Act, 1956 — Section 8, 8(1), 8(5)
High Courts06 Sept 2012Allowed
Wazir Mohammad and Maansoor Alam Vs The State of Bihar (Now Jharkhand)
Jharkhand High Court · (2013) 2 JLJR 163
Forest Act, 1927 — Section 29, 33
High Courts06 Sept 2012Allowed
Telesfer Oraon Vs The State of Jharkhand and Others
Jharkhand High Court · (2012) 09 JH CK 0164