High Courts13 Sept 2012
Mewa Sao, Bishuni Devi and Umesh Sao Vs The State of Jharkhand
Jharkhand High Court · (2013) 1 JLJR 350
Criminal Procedure Code, 1973 (CrPC) — Section 360Penal Code, 1860 (IPC) — Section 498A
COURT ARCHIVE
Jharkhand High Court judgments
29,568 judgments · page 804 of 1,479
High Courts13 Sept 2012
Bhim Singh Munda Vs State of Jharkhand and Others
Jharkhand High Court · (2013) 1 AJR 553 : (2013) 1 JLJR 62
Chotanagpur Tenancy Act, 1908 — Section 242, 3(xvi)
High Courts13 Sept 2012Dismissed
Gopal Bauri Vs The Presiding Officer, Central Government Industrial Tribunal No. 1, Dhanbad and others
Jharkhand High Court · (2013) 2 AJR 48
Industrial Disputes Act, 1947 — Section 33C, 33C(2), 33C(4)
High Courts13 Sept 2012
Lalit Kumar Mishra Vs Bihar State Financial Corporation and Others
Jharkhand High Court · (2012) 09 JH CK 0027
High Courts12 Sept 2012Dismissed
Ram Kishor Mahto Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 1 JLJR 249
Land Acquisition Act, 1894 — Section 11, 12(2), 5, 6, 7
High Courts12 Sept 2012Allowed
Thakur Prasad Tekriwal Vs The State of Jharkhand and Another
Jharkhand High Court · (2013) 1 JLJR 34
Essential Commodities Act, 1955 — Section 6B
High Courts12 Sept 2012
Kishun Mahto Vs The State of Jharkhand
Jharkhand High Court · (2012) 09 JH CK 0175
Penal Code, 1860 (IPC) — Section 413, 414
High Courts12 Sept 2012Dismissed
Akhilesh Kumar Vs Bharat Sanchar Nigam Ltd. (BSNL) and Akhilesh Kumar @ Akhilesh Kumar Sharma, Sr. T.O.A. (T), Ranchi
Jharkhand High Court · (2012) 09 JH CK 0153
High Courts12 Sept 2012
Hazar Khan, Fatma bibi and Hafiz Khan Vs The State of Jharkhand and Asiya Khatoon
Jharkhand High Court · (2012) 09 JH CK 0140
High Courts12 Sept 2012Allowed
Bharat Kumar Poddar Vs The State of Jharkhand and Another
Jharkhand High Court · (2012) 09 JH CK 0132
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 406, 420
High Courts12 Sept 2012Dismissed
Hibaran Yadav and Others Vs The State of Jharkhand
Jharkhand High Court · (2013) 3 AJR 117 : (2012) 4 JCR 692
Penal Code, 1860 (IPC) — Section 302, 34, 389(1)
High Courts12 Sept 2012
Bhola Choudhary Vs The State of Jharkhand and Others
Jharkhand High Court · (2012) 4 JCR 693
Bihar Public Land Encroachment Act, 1956 — Section 6(1)(c), 6(2)
High Courts12 Sept 2012
Yuksom Breweries Ltd. Vs The State of Jharkhand and Others
Jharkhand High Court · (2012) 4 JCR 695
Bihar and Orissa Excise Act, 1915 — Section 27, 28, 9, 90(12)
High Courts12 Sept 2012
Brahmdeo Pandey and Others Vs The State of Jharkhand
Jharkhand High Court · (2012) 09 JH CK 0105
Criminal Procedure Code, 1973 (CrPC) — Section 438(2)
High Courts12 Sept 2012Dismissed
Natwa Hansdak Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 1 AJR 194 : (2013) 1 JLJR 538
High Courts12 Sept 2012Allowed
C.S.P. Choudhary @ Chandra Shekhar Prasad Choudhary Vs Union of India and another
Jharkhand High Court · (2012) 09 JH CK 0086
Building and Other Construction Workers (Regulation of Employment and Conditions of Services) Act, 1996 — Section 47, 48, 53
High Courts12 Sept 2012
Bablu @ Bablu Paswan @ Nageshwar Paswan Vs The State of Jharkhand
Jharkhand High Court · (2012) 09 JH CK 0085
Arms Act, 1959 — Section 25(1B)(a), 26, 27, 35Penal Code, 1860 (IPC) — Section 307, 34, 353, 414
High Courts12 Sept 2012Dismissed
James Gregory Indwar Vs The State of Jharkhand
Jharkhand High Court · (2013) 1 JLJR 134
Criminal Procedure Code, 1973 (CrPC) — Section 197, 313Penal Code, 1860 (IPC) — Section 120B, 197, 406, 409, 420Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2), 5(1)(d), 5(2)
High Courts12 Sept 2012Dismissed
Commissioner of Income Tax Vs Tata Robins Fraser Ltd.
Jharkhand High Court · (2012) 253 CTR 227 : (2012) 211 TAXMAN 257
Income Tax Act, 1961 — Section 40A(9)
High Courts12 Sept 2012
Employees' State Insurance Corporation and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2013) 137 FLR 568
Employees State Insurance Act, 1948 — Section 87