High Courts12 Sept 2012
Mostt. Bhagwati Devi Vs Managing Director, Jharkhand State Housing Board and Others
Jharkhand High Court · (2012) 09 JH CK 0014
COURT ARCHIVE
Jharkhand High Court judgments
29,568 judgments · page 805 of 1,479
High Courts12 Sept 2012
Ram Lal Jha Vs State of Jharkhand and Others
Jharkhand High Court · (2013) 1 JLJR 31
Constitution of India, 1950 — Article 14
High Courts12 Sept 2012Dismissed
Jai Prakash Mallik and Another Vs The State of Bihar and Others
Jharkhand High Court · (2013) 2 AJR 54 : (2013) 1 JLJR 509
High Courts11 Sept 2012
DGM (HR and A) Previously Known as Manager (Works), Garden Reach Shipbuilders and Engineers Limited, Ranchi Vs Mrs. Tripty Paul and Others
Jharkhand High Court · (2012) 4 JLJR 246
High Courts11 Sept 2012Dismissed
Niraj Kumar Singh Vs National Institute of Technology, Jamshedpur, Director, National Institute of Technology, Jamshedpur, Registrar, National Institute of Technology, Jamshedpur and Dr. D. Bhatacharya, Ex-Director, NIT, Jamshedpur
Jharkhand High Court · (2013) 1 JLJR 57
Constitution of India, 1950 — Article 226
High Courts11 Sept 2012
Sunil Kumar Rai Vs The state of Jharkhand
Jharkhand High Court · (2013) 3 AJR 83
Penal Code, 1860 (IPC) — Section 201, 302, 34, 364, 365
High Courts11 Sept 2012Dismissed
Alok Kumar Singh @ Munna Singh and Others Vs The State of Jharkhand
Jharkhand High Court · (2013) 2 AJR 51 : (2012) 4 JLJR 287
Arms Act, 1959 — Section 27Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 173, 227
High Courts11 Sept 2012Allowed
Sanjay Kumar Khemka Vs The State of Jharkhand and Others
Jharkhand High Court · AIR 2013 Jhar 71 : (2013) 2 AJR 174 : (2013) 1 JLJR 30
Bihar and Orissa Public Demands Recovery Act, 1914 — Section 10, 7, 9
High Courts11 Sept 2012
Bar Association, Jharkhand High Court Vs The State of Jharkhand and Others
Jharkhand High Court · (2012) 09 JH CK 0147
High Courts11 Sept 2012Allowed
Yadav Maji Vs The State of Jharkhand and Putul Rani Maji
Jharkhand High Court · (2013) 1 JLJR 588
Penal Code, 1860 (IPC) — Section 109, 379, 494, 498A
High Courts11 Sept 2012
Ishwar Murmu and Pandu Murmu Vs The State of Jharkhand
Jharkhand High Court · (2012) 09 JH CK 0130
Penal Code, 1860 (IPC) — Section 302
High Courts11 Sept 2012
Pawan Mahto, Chatuwa Mahto and Nirmala Devi Vs The State of Jharkhand
Jharkhand High Court · (2012) 09 JH CK 0129
Penal Code, 1860 (IPC) — Section 302, 34
High Courts11 Sept 2012Allowed
Rajani Koiri @ Koiry Vs State of Jharkhand and Others
Jharkhand High Court · (2012) 09 JH CK 0113
Income Tax Act, 1922 — Section 66(1)Land Acquisition Act, 1894 — Section 12(2), 30, 9
High Courts11 Sept 2012Allowed
Sadhan Chandra Ghosh Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 1 JLJR 68
Minor Mineral Concession Rules, 1972 — Rule 27(5)
High Courts11 Sept 2012
Rita Devi and Fuchi Kumari Vs The State of Jharkhand
Jharkhand High Court · (2012) 09 JH CK 0084
Penal Code, 1860 (IPC) — Section 120B, 304B
High Courts11 Sept 2012Dismissed
Mrs. Radha Gupta and Mrs. Champa Gupta Vs The State of Jharkhand
Jharkhand High Court · (2013) 2 AJR 58 : (2012) 4 JCR 697
Criminal Procedure Code, 1973 (CrPC) — Section 438, 438(2)Penal Code, 1860 (IPC) — Section 34, 406, 420, 506
High Courts11 Sept 2012Allowed
Umesh Chandra Singh Vs The State of Jharkhand and Others
Jharkhand High Court · (2012) 09 JH CK 0062
Bihar and Orissa Public Demands Recovery Act, 1914 — Section 10, 9
High Courts11 Sept 2012
Md. Zoolfar Ansari and Others Vs The State of Jharkhand and Others
Jharkhand High Court · AIR 2013 Jhar 65 : (2013) 2 AJR 1 : (2013) 1 JLJR 299
Registration Act, 1908 — Section 68
High Courts11 Sept 2012
Sima Devi and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2012) 09 JH CK 0053
High Courts11 Sept 2012
Arun Tirkey Vs State of Jharkhand
Jharkhand High Court · (2012) 4 JCR 698
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302