COURT ARCHIVE

Jharkhand High Court judgments

29,568 judgments · page 802 of 1,479

High Courts19 Sept 2012Allowed

Upasana Bali and Manish Bali Vs State of Jharkhand and Others

Jharkhand High Court · AIR 2013 Jhar 34 : (2013) 1 AJR 741 : (2013) 1 JLJR 97

Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 273, 313Evidence Act, 1872 — Section 3

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High Courts19 Sept 2012Dismissed

Md. Irfan Gani and Others Vs The State of Jharkhand and Others

Jharkhand High Court · (2012) 09 JH CK 0119

Constitution of India, 1950 — Article 14

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High Courts19 Sept 2012Dismissed

Mahendra Singh Vs The State of Jharkhand

Jharkhand High Court · (2012) 09 JH CK 0115

Criminal Procedure Code, 1973 (CrPC) — Section 438

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High Courts19 Sept 2012

Sunayna Devi Vs Chairman, Housing Board, Jharkhand State and Others

Jharkhand High Court · (2012) 09 JH CK 0073

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High Courts18 Sept 2012Dismissed

Smt. Sukhiya Devi Vs Management of M/s Triveni Structural Ltd. and Others

Jharkhand High Court · (2013) 137 FLR 11 : (2012) 4 JLJR 526 : (2013) 1 LLN 174

Industrial Disputes Act, 1947 — Section 2(oo), 25(F)

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High Courts18 Sept 2012

M/s. Zeal India Chemicals Vs The State of Jharkhand and Others

Jharkhand High Court · (2012) 09 JH CK 0079

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High Courts18 Sept 2012

Jai Mangal Prasad Mandal Vs The State of Jharkhand, Director General of Police, Deputy Inspector General of Police, Railway and Railway Superintendent of Police

Jharkhand High Court · (2013) 1 JLJR 36

Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 394, 411

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High Courts18 Sept 2012

M/s. Sai International Vs The State of Jharkhand and Others

Jharkhand High Court · (2012) 09 JH CK 0047

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High Courts18 Sept 2012Dismissed

Prashant Kumar Bhagat @ Biltu @ Biltu Kumar Vs Kalpana Devi

Jharkhand High Court · (2013) 3 DMC 140 : (2013) 1 JLJR 177

Hindu Marriage Act, 1955 — Section 10, 13, 13(1A)(I), 9Penal Code, 1860 (IPC) — Section 498A

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High Courts18 Sept 2012

Citizens Cause, Ranchi Vs The State of Jharkhand and Others

Jharkhand High Court · (2012) 4 JLJR 537

Criminal Procedure Code, 1973 (CrPC) — Section 156(3)Penal Code, 1860 (IPC) — Section 409

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High Courts18 Sept 2012

Parmeshwar Sharma Vs The State of Jharkhand and Others

Jharkhand High Court · (2013) 3 JLJR 598

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High Courts17 Sept 2012

Manoj Kumar Singh Vs The State of Jharkhand

Jharkhand High Court · (2013) 1 JLJR 334

Criminal Procedure Code, 1973 (CrPC) — Section 389(1)Penal Code, 1860 (IPC) — Section 304B, 34

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High Courts17 Sept 2012

Brindaban Singh Vs Managing Director, Bokaro Steel City, Bokaro and Others

Jharkhand High Court · (2012) 09 JH CK 0219

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High Courts17 Sept 2012Allowed

Md. Abid Hussain Ansari and Md. Mujibur Rab @ Munna Vs The State of Jharkhand

Jharkhand High Court · (2012) 4 JLJR 582

Explosive Substances Act, 1908 — Section 4, 5Explosives Act, 1884 — Section 4(e), 5, 6, 6A, 8Penal Code, 1860 (IPC) — Section 414

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High Courts17 Sept 2012

Binod Singh Vs Bihar State Credit and Investment Corporation Ltd. and Others

Jharkhand High Court · (2012) 09 JH CK 0196

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High Courts17 Sept 2012

Umesh Prasad Raman Vs State of Jharkhand and Others

Jharkhand High Court · (2012) 09 JH CK 0168

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High Courts17 Sept 2012

Hira Devi Vs State of Jharkhand and Others

Jharkhand High Court · (2012) 09 JH CK 0167

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High Courts17 Sept 2012

Bishal Singh and Another Vs State of Jharkhand and Another

Jharkhand High Court · (2013) 2 AJR 393

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High Courts17 Sept 2012

M.N. Dustur and Co. (P) Ltd. Vs Employee's State Insurance Corpn. and Others

Jharkhand High Court · (2012) 09 JH CK 0094

Employees State Insurance Act, 1948 — Section 37, 91

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High Courts17 Sept 2012Allowed

New India Assurance Company Ltd. Vs Smt. Chandni Mukhi and Others

Jharkhand High Court · (2012) 4 JLJR 562

Legal Services Authorities Act, 1987 — Section 22(C), 22(C)(8)

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