COURT ARCHIVE

Jharkhand High Court judgments

29,568 judgments · page 801 of 1,479

High Courts20 Sept 2012Allowed

Harish Chandra Singh Vs State of Jharkhand, Director General of Police, State of Jharkhand, Ranchi, Inspector General of Police, Government of Jharkhand, Ranchi and Dy. Inspector General of Police, South Chhotanagpur Region, Ranchi

Jharkhand High Court · (2013) 1 JLJR 179

Criminal Procedure Code, 1973 (CrPC) — Section 107, 144, 145

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High Courts20 Sept 2012

M/s. Bharat Coking Coal Limited, Dhanbad and Others Vs The State of Jharkhand and Another

Jharkhand High Court · (2012) 09 JH CK 0148

Industrial Disputes Act, 1947 — Section 29, 32

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High Courts20 Sept 2012

Shankar Kumar Dhar Vs The State of Jharkhand and Others

Jharkhand High Court · (2012) 09 JH CK 0139

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High Courts20 Sept 2012Dismissed

Bodh Manjhi and Others Vs The State of Bihar (Now Jharkhand)

Jharkhand High Court · (2013) 1 AJR 1

Criminal Procedure Code, 1973 (CrPC) — Section 313, 342Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 323

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High Courts20 Sept 2012

Mahendra Munda @ Pandu Munda Vs The State of Bihar (Now Jharkhand)

Jharkhand High Court · (2012) 09 JH CK 0098

Criminal Procedure Code, 1973 (CrPC) — Section 161, 164Penal Code, 1860 (IPC) — Section 201, 302

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High Courts20 Sept 2012

Chango Bodra and Others Vs The State of Jharkhand

Jharkhand High Court · (2012) 09 JH CK 0097

Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307

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High Courts20 Sept 2012Allowed

Gokul Chandra Mahto Vs The State of Jharkhand and Another

Jharkhand High Court · (2013) 1 AJR 348 : (2012) 4 JLJR 474

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High Courts20 Sept 2012

Sushila Devi Vs The State of Jharkhand and Others

Jharkhand High Court · (2012) 09 JH CK 0074

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High Courts20 Sept 2012Dismissed

Ramakant Dubey Vs The State of Jharkhand and Others

Jharkhand High Court · (2012) 4 JLJR 492

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High Courts20 Sept 2012Allowed

Awadh Kishor Rajgarhia Vs The State of Jharkhand

Jharkhand High Court · (2013) 2 AJR 44 : (2013) 1 JLJR 580

Criminal Procedure Code, 1973 (CrPC) — Section 4Drugs and Cosmetics Act, 1940 — Section 27, 28, 32Penal Code, 1860 (IPC) — Section 274, 275

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High Courts20 Sept 2012Dismissed

Mathura Prasad Vs State of Jharkhand and Others

Jharkhand High Court · (2013) 1 AJR 444 : (2012) 4 JLJR 596

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High Courts20 Sept 2012Allowed

Dinesh Pandey Vs The State of Jharkhand and Another

Jharkhand High Court · (2013) 1 JLJR 234

Penal Code, 1860 (IPC) — Section 120B, 387, 406, 420

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High Courts20 Sept 2012Dismissed

Jitendra Tiwary Vs The State of Bihar (Now Jharkhand)

Jharkhand High Court · (2013) 1 AJR 54 : (2013) 1 JLJR 146

Penal Code, 1860 (IPC) — Section 279, 304A

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High Courts19 Sept 2012Allowed

Bajrangi Tanti Vs State of Jharkhand

Jharkhand High Court · (2013) 1 AJR 213

Penal Code, 1860 (IPC) — Section 302

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High Courts19 Sept 2012

Bindeshwar Roy Vs The Bihar State Road Transport Corporation and Others

Jharkhand High Court · (2012) 09 JH CK 0185

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High Courts19 Sept 2012Dismissed

Commissioner of Income Tax, Central Revenue Building, Main Road, Ranchi Vs M/s J. Ram and Sons

Jharkhand High Court · (2013) 1 JLJR 349

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High Courts19 Sept 2012Dismissed

United India Insurance Co. Ltd. Vs Ghulam @ Ghlam Haqqani Khan and Niranjan Singh

Jharkhand High Court · (2013) ACJ 1830 : (2013) 1 JLJR 149

Motor Vehicles Act, 1988 — Section 147, 147(2)(b), 95(2)Penal Code, 1860 (IPC) — Section 279, 337, 338, 427

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High Courts19 Sept 2012

M/s. Ranchi Goushala Trust registered under the Bihar Goushala Act, 1950, Ranchi Vs The Regional Provident Fund Commissioner-II, Jharkhand Ranchi and Another

Jharkhand High Court · (2013) 1 JLJR 65 : (2013) 1 LLJ 177

Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 7APenal Code, 1860 (IPC) — Section 193, 196, 228

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High Courts19 Sept 2012Allowed

Jitendra Prasad Sharma Vs The State of Jharkhand

Jharkhand High Court · (2013) 1 JLJR 28

Constitution of India, 1950 — Article 226

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High Courts19 Sept 2012Dismissed

Commissioner of Income Tax, Jamshedpur Vs Pradeep Iron Industries (P) Ltd., Kolkata

Jharkhand High Court · (2013) 2 JLJR 331

Income Tax Act, 1961 — Section 143(3), 147, 148, 150, 153(2)

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