COURT ARCHIVE

Jharkhand High Court judgments

29,568 judgments · page 799 of 1,479

High Courts25 Sept 2012Dismissed

Most. Kamiya Devi, Rajib Kumar, Sunita Kumari and Lila Devi Vs Krishna Kumar Agarwal @ Tekriwal and The Oriental Insurance Company Ltd., Godda

Jharkhand High Court · (2013) 1 AJR 469 : (2013) 4 ALLMR 46 : (2013) 1 JLJR 55

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High Courts25 Sept 2012

M/s. Perfect Electric Concern Ltd. Vs Jharkhand State Electricity Board and Others

Jharkhand High Court · (2013) 1 JLJR 42

Electricity Act, 2003 — Section 118, 46(4), 47, 47(4)

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High Courts25 Sept 2012Allowed

Dr. Ashok Kumar Chourasia and Dr. Upendra Narayan Sinha Vs The State of Jharkhand and Sri Ram Yadav

Jharkhand High Court · (2013) 1 AJR 460

Penal Code, 1860 (IPC) — Section 201, 304A

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High Courts25 Sept 2012Dismissed

Vijay Singh Vs The State of Jharkhand

Jharkhand High Court · (2012) 09 JH CK 0021

Penal Code, 1860 (IPC) — Section 34, 414

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High Courts24 Sept 2012Dismissed

Debashish Ghosh Vs The State of Jharkhand

Jharkhand High Court · (2012) 09 JH CK 0191

Criminal Procedure Code, 1973 (CrPC) — Section 438

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High Courts24 Sept 2012

Md. Hafiz Vs The State of Jharkhand

Jharkhand High Court · (2012) 09 JH CK 0126

Criminal Procedure Code, 1973 (CrPC) — Section 438(2)Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 34, 498(A), 504, 506

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High Courts24 Sept 2012Allowed

Sohrai Oraon Vs The State of Bihar (Now Jharkhand)

Jharkhand High Court · (2013) 2 AJR 45

Penal Code, 1860 (IPC) — Section 302

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High Courts24 Sept 2012

Vijay Oraon @ Bijay Oraon Vs The State of Jharkhand

Jharkhand High Court · (2012) 09 JH CK 0114

Criminal Procedure Code, 1973 (CrPC) — Section 438

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High Courts24 Sept 2012Allowed

Sarat Mahato Vs The State of Jharkhand

Jharkhand High Court · (2012) 09 JH CK 0064

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 494, 498A

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High Courts24 Sept 2012Dismissed

M/s Harihar Singh Private Ltd. Vs The State of Jharkhand and Others

Jharkhand High Court · (2013) 1 AJR 65 : (2013) 1 JLJR 272

Constitution of India, 1950 — Article 226

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High Courts21 Sept 2012

Keshri Kumar Singh Vs The State of Jharkhand and Others

Jharkhand High Court · (2012) 4 JLJR 508

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High Courts21 Sept 2012Dismissed

Vincent Barahi Toppo Vs The State of Bihar and Others

Jharkhand High Court · (2013) 1 JLJR 340

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High Courts21 Sept 2012Allowed

Sheo Prasad Thakur @ Shivjee Thakur Vs The State of Jharkhand and Others

Jharkhand High Court · (2012) 4 JLJR 586

Constitution of India, 1950 — Article 226

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High Courts21 Sept 2012Allowed

Tilu Mahto Vs The State of Jharkhand

Jharkhand High Court · (2013) 2 JLJR 401

Mines Act, 1952 — Section 30(ii)Penal Code, 1860 (IPC) — Section 120B, 34, 406, 413, 414

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High Courts21 Sept 2012

Ganga Prasad Mahto and Another Vs State of Bihar (Now Jharkhand) and Others

Jharkhand High Court · (2012) 09 JH CK 0124

Civil Procedure Code, 1908 (CPC) — Section 152

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High Courts21 Sept 2012Allowed

Damodar Valley Corporation Vs M/s Anjaney Ferro Alloys Ltd. and Others

Jharkhand High Court · AIR 2013 Jhar 78 : (2013) 2 AJR 560 : (2012) ELR 1309

Electricity Duty Act, 1948 — Section 3, 4(4)

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High Courts21 Sept 2012Allowed

Ram Lakhan Prasad Vs The State of Jharkhand and The Mines Agent, Koderma Mica Unit, Jharkhand State Mineral Development Corporation Ltd.

Jharkhand High Court · (2012) 09 JH CK 0118

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High Courts21 Sept 2012

M/s Kumardhubi Steel Pvt. Ltd. Vs Jharkhand State Electricity Regulatory Commission and Others

Jharkhand High Court · (2013) 1 AJR 373

Electricity Act, 2003 — Section 142, 146, 149

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High Courts21 Sept 2012

M/s Ridhi Sidhi Iron Pvt. Ltd. Vs Jharkhand State Electricity Regulatory Commission and Others

Jharkhand High Court · (2013) 1 AJR 384

Electricity Act, 2003 — Section 142, 146, 149

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High Courts21 Sept 2012

The Commissioner of Income Tax, Ranchi Vs M/s Sheo Prasad Poddar(HUF), Lohardaga

Jharkhand High Court · (2012) 09 JH CK 0104

Income Tax Act, 1961 — Section 142(1), 143(2), 145, 194(c)

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