High Courts01 Oct 2012Dismissed
Dr. Devendraji and Others Vs Jharkhand State Housing Board and Others
Jharkhand High Court · (2012) 4 JCR 535
Constitution of India, 1950 — Article 14
COURT ARCHIVE
Jharkhand High Court judgments
29,568 judgments · page 798 of 1,479
High Courts28 Sept 2012Dismissed
Divisional Manager, Oriental Insurance Col Ltd. Vs Muni Devi and Others
Jharkhand High Court · (2013) 1 AJR 575
High Courts28 Sept 2012Allowed
Ashok Kumar Vs The State of Jharkhand and Another
Jharkhand High Court · (2013) 1 JLJR 590
Penal Code, 1860 (IPC) — Section 120B, 406, 420
High Courts28 Sept 2012Dismissed
Jitendra Bahadur Singh Vs The Hazaribagh Kshetriya Gramin Bank
Jharkhand High Court · (2012) 4 JLJR 465
High Courts28 Sept 2012
Dheeraj Lulla Vs State of Jharkhand and Another
Jharkhand High Court · (2013) 2 AJR 581 : (2013) 1 JLJR 220
Penal Code, 1860 (IPC) — Section 415, 420
High Courts27 Sept 2012
Nageshwar Mahto Vs State of Jharkhand and Others
Jharkhand High Court · (2013) 1 AJR 385 : (2013) 1 JLJR 278
Land Acquisition Act, 1894 — Section 18, 30
High Courts27 Sept 2012Dismissed
Sukra Oraon Vs The State of Bihar
Jharkhand High Court · (2013) 1 AJR 356 : (2012) 4 JLJR 565
Arms Act, 1959 — Section 25(1a), 25(1b), 26, 35, 39
High Courts27 Sept 2012Dismissed
Dineshwar Prasad Vs C.M.D., C.C.L, Ranchi and Others
Jharkhand High Court · (2012) 4 JLJR 463
Coal Bearing Areas (Acquisition and Development) Act, 1957 — Section 14(2), 9, 9(1)
High Courts27 Sept 2012Dismissed
Jamshedpur Blood Bank (JBB), Jamshedpur Vs The State of Jharkhand and Others
Jharkhand High Court · (2012) 4 JLJR 564
Employees State Insurance Act, 1948 — Section 1(3), 1(5), 2(12), 39, 40
High Courts27 Sept 2012Dismissed
Shanti Devi Vs The State of Jharkhand and Others
Jharkhand High Court · (2012) 4 JLJR 568
Constitution of India, 1950 — Article 14, 16
High Courts27 Sept 2012Allowed
Metaldyne Industries Ltd. Vs State of Jharkhand and Others
Jharkhand High Court · AIR 2013 Jhar 22
Electricity Act, 2003 — Section 126, 126(5), 127, 135, 135(b)
High Courts25 Sept 2012
Prafulla Kumar Singh Vs The State of Jharkhand
Jharkhand High Court · (2013) 3 JLJR 608
Penal Code, 1860 (IPC) — Section 109, 120B, 201, 420, 423Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2)
High Courts25 Sept 2012
Shyam Choudhary and Others Vs The State of Jharkhand and Another
Jharkhand High Court · (2013) 1 JLJR 536
Penal Code, 1860 (IPC) — Section 201, 498A
High Courts25 Sept 2012Dismissed
Sitaram Prasad Vs Tata Iron and Steel Company Ltd. and Others
Jharkhand High Court · (2013) 1 AJR 77 : (2013) 3 JLJR 541
Constitution of India, 1950 — Article 226
High Courts25 Sept 2012Dismissed
Dr. Amreshwar Prasad Vs State of Jharkhand
Jharkhand High Court · (2013) 1 AJR 529
Criminal Procedure Code, 1973 (CrPC) — Section 197, 197(1), 197(2)Penal Code, 1860 (IPC) — Section 120(B), 201, 409, 420, 467Prevention of Corruption Act, 1988 — Section 10, 12, 13(1)(d), 13(2), 19
High Courts25 Sept 2012Allowed
Tara Chand Sachdeva, Navin Sachdeva, Pravin Sachdeva and Smt. Dipti Sachdeva Vs The State of Jharkhand and Sri G.P. Bhagat
Jharkhand High Court · (2013) 1 AJR 522
Criminal Procedure Code, 1973 (CrPC) — Section 2(d), 239Mines and Minerals (Development and Regulation) Act, 1957 — Section 21, 22, 4Penal Code, 1860 (IPC) — Section 120B, 379, 409, 411
High Courts25 Sept 2012Allowed
Shailendra Prasad Vs The State of Jharkhand
Jharkhand High Court · (2012) 4 JLJR 577
Criminal Procedure Code, 1973 (CrPC) — Section 197Railway Property (Unlawful Possession) Act, 1966 — Section 3(a)
High Courts25 Sept 2012
Basmatia Devi Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 1 JLJR 254
High Courts25 Sept 2012Allowed
Ram Bilash Tiwari @ Ram Bilash Tiwary Vs State of Jharkhand and Others
Jharkhand High Court · (2012) 09 JH CK 0216
Dowry Prohibition Act, 1961 — Section 2, 3, 4, 7Penal Code, 1860 (IPC) — Section 34, 498A
High Courts25 Sept 2012Allowed
Madhu Singh Vs Bidesh Singh
Jharkhand High Court · (2012) 09 JH CK 0141