High Courts23 Nov 2012Dismissed
Kamla Tanti Vs Uranium Corporation of India Ltd.
Jharkhand High Court · (2013) 2 AJR 61
COURT ARCHIVE
Jharkhand High Court judgments
29,568 judgments · page 790 of 1,479
High Courts23 Nov 2012
Md. Moin Ansari Vs The State of Jharkhand
Jharkhand High Court · (2012) 11 JH CK 0048
Penal Code, 1860 (IPC) — Section 363, 366A
High Courts23 Nov 2012Dismissed
Ram Nath Pandey Vs The State of Jharkhand
Jharkhand High Court · (2013) 1 AJR 337 : (2013) 1 JLJR 172
Penal Code, 1860 (IPC) — Section 120B, 409, 477, 477, 477APrevention of Corruption Act, 1988 — Section 13(1)(d), 13(2), 5(1)(c), 5(1)(d), 5(2)
High Courts23 Nov 2012
M/s. Sujata Picture Palace and Another Vs The State of Jharkhand and Others
Jharkhand High Court · (2012) 11 JH CK 0044
Bihar Cinemas (Regulation) Act, 1954 — Section 2(e), 9, 9(2)(a)
High Courts23 Nov 2012Disposed Off
Doman Sikdar Vs Eastern Coalfields Ltd. and Others
Jharkhand High Court · (2013) 3 JLJR 70
Criminal Procedure Code, 1973 (CrPC) — Section 144, 145
High Courts22 Nov 2012Allowed
Smt. Anita Kumari Vs The State of Jharkhand Others
Jharkhand High Court · (2013) 2 JLJR 481
High Courts22 Nov 2012
Sushil Kumar Choudhary Vs The State of Jharkhand and Another
Jharkhand High Court · (2013) 1 JLJR 212
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts22 Nov 2012Allowed
Niwaran Mandal and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2012) 11 JH CK 0084
Bihar and Orissa Public Demands Recovery Act, 1914 — Section 5, 6, 7, 9Constitution of India, 1950 — Article 226
High Courts22 Nov 2012Dismissed
Bhag Chand Jain Vs The State of Jharkhand and others
Jharkhand High Court · (2012) 11 JH CK 0075
Constitution of India, 1950 — Article 226Motor Vehicles Act, 1988 — Section 174
High Courts22 Nov 2012Allowed
Ramjee Kumar Singh @ Ram Jee Singh Vs The State (Govt. of India) and also designated as Deputy Director of Mines, Safety (Electrical) and The State of Jharkhand
Jharkhand High Court · (2013) 1 AJR 696 : (2013) 1 JLJR 76
Electricity Act, 1910 — Section 36, 37, 49ANegotiable Instruments Act, 1881 (NI) — Section 138, 141
High Courts22 Nov 2012
Banti Singh Vs State of Jharkhand
Jharkhand High Court · (2012) 11 JH CK 0049
Criminal Procedure Code, 1973 (CrPC) — Section 438(2)
High Courts22 Nov 2012
M/s Muraliwala Minerals Pvt. Ltd. Vs Union of India and Others
Jharkhand High Court · (2013) 3 EFLT 39
Constitution of India, 1950 — Article 227Mines and Minerals (Development and Regulation) Act, 1957 — Section 30, 5(2), 6(1)C
High Courts22 Nov 2012Dismissed
Union of India and Others Vs Jyoti Enterprises and Others
Jharkhand High Court · (2012) 11 JH CK 0025
Railways Act, 1989 — Section 65(2), 73, 78, 83, 83(1)
High Courts22 Nov 2012
Allahabad Bank Vs The State of Jharkhand and Others
Jharkhand High Court · (2012) 11 JH CK 0020
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(2), 14(i)(ii)
High Courts21 Nov 2012
Anee Agnesh Murmu and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2012) 11 JH CK 0085
High Courts21 Nov 2012
Abhishek Prakash Vs The State of Jharkhand and Others
Jharkhand High Court · (2012) 11 JH CK 0058
Constitution of India, 1950 — Article 14, 16
High Courts21 Nov 2012Allowed
Anil Kumar Gupta Vs The State of Jharkhand
Jharkhand High Court · (2012) 11 JH CK 0047
Penal Code, 1860 (IPC) — Section 120(B), 409, 420, 467, 468
High Courts13 Nov 2012Allowed
Manoj Kumar Vs The State of Jharkhand and Another
Jharkhand High Court · (2013) 1 AJR 190
Land Acquisition Act, 1894 — Section 12, 30Penal Code, 1860 (IPC) — Section 323, 341, 409, 420
High Courts10 Nov 2012Allowed
Rajdeo Yadav Vs Bharat Coking Coal Ltd. and others
Jharkhand High Court · (2012) 11 JH CK 0038
High Courts09 Nov 2012Allowed
Sharda Devi @ Sharda Devi Upadhyay, Smt. Bageshwari Pandey, Tarkeshwar Upadahyay and Shashi Bhushan Upadhya Vs State of Jharkhand and Another
Jharkhand High Court · (2012) 11 JH CK 0033
Criminal Procedure Code, 1973 (CrPC) — Section 178, 179, 201Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 498, 498A