High Courts06 Nov 2012Dismissed
Shiv Shanker Ravidas @ Shanker Ram Vs Union of India and Others
Jharkhand High Court · (2013) 1 JLJR 507
COURT ARCHIVE
Jharkhand High Court judgments
29,568 judgments · page 792 of 1,479
High Courts06 Nov 2012Dismissed
Nago Rajak Vs Smt. Pushpa Jain
Jharkhand High Court · (2012) 11 JH CK 0098
Constitution of India, 1950 — Article 227
High Courts06 Nov 2012Dismissed
Manoranjan Prasad Sinha Vs Managing Committee of Delhi Public School Sail Township and Mahesh Bareja, Delhi Public School Township
Jharkhand High Court · (2013) 1 JLJR 86
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1, Order 40 Rule 5, Order 47 Rule 1Constitution of India, 1950 — Article 136, 137, 14, 145, 21
High Courts06 Nov 2012Dismissed
Commissioner of Income Tax, Jamshedpur Vs M/s Mithila Motors Limited
Jharkhand High Court · (2012) 11 JH CK 0088
High Courts06 Nov 2012Dismissed
Commissioner of Income Tax, Ranchi Vs Usha Beltron Ltd., Ranchi
Jharkhand High Court · (2012) 11 JH CK 0083
High Courts06 Nov 2012Dismissed
Santosh Rai Vs The State of Jharkhand
Jharkhand High Court · (2012) 11 JH CK 0080
High Courts06 Nov 2012
Niranjan Marandi Vs The State of Jharkhand and Others
Jharkhand High Court · (2012) 11 JH CK 0079
High Courts06 Nov 2012Dismissed
Anil Ram Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 2 JLJR 6
High Courts06 Nov 2012Allowed
Shashi Bhushan Prasad Azad Vs The State of Jharkhand
Jharkhand High Court · (2013) 1 JLJR 594
Penal Code, 1860 (IPC) — Section 120B, 420, 468, 471, 477APrevention of Corruption Act, 1988 — Section 13(1)(d), 13(2)
High Courts06 Nov 2012Dismissed
Chandra Nath Banerjee Vs State of Jharkhand and Another
Jharkhand High Court · (2013) 1 JLJR 567
High Courts06 Nov 2012
Anil Kumar Srivastava Vs The Mineral Area Development Authority, Dhanbad and Others
Jharkhand High Court · (2012) 11 JH CK 0062
High Courts06 Nov 2012Dismissed
Nitesh Raj Vs The State of Jharkhand, The Principal Secretary, Department of Personnel and Administrative Reforms, Government of Jharkhand, Ranchi, The Jharkhand Public Service commission, Ranchi and The Chairman, Jharkhand Public Service Commission, Ranchi
Jharkhand High Court · (2012) 11 JH CK 0056
High Courts06 Nov 2012
Balgobind Tirki @ Balgovind Oraon and Others Vs The State of Jharkhand
Jharkhand High Court · (2012) 11 JH CK 0054
Criminal Procedure Code, 1973 (CrPC) — Section 389
High Courts06 Nov 2012Allowed
Surendra Upadhayay Vs The State of Jharkhand and Another
Jharkhand High Court · (2013) 2 JLJR 395
Criminal Procedure Code, 1973 (CrPC) — Section 156(3)Negotiable Instruments Act, 1881 (NI) — Section 138Penal Code, 1860 (IPC) — Section 406, 415, 420
High Courts06 Nov 2012
Seikh Jabir Ansari and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 1 JLJR 440
Constitution of India, 1950 — Article 14, 16
High Courts06 Nov 2012Dismissed
Yakub Khan and Jubair Khan Vs The State of Jharkhand
Jharkhand High Court · (2012) 11 JH CK 0037
High Courts06 Nov 2012Dismissed
Mahadeo Singh Vs The State of Jharkhand
Jharkhand High Court · (2013) 1 AJR 192
Criminal Procedure Code, 1973 (CrPC) — Section 389Penal Code, 1860 (IPC) — Section 302
High Courts06 Nov 2012Dismissed
Amitej Kumar and Others Vs State of Jharkhand and Another
Jharkhand High Court · (2012) 11 JH CK 0021
Criminal Procedure Code, 1973 (CrPC) — Section 181Dowry Prohibition Act, 1961 — Section 3, 4Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts06 Nov 2012Allowed
Maheshwari Prasad Vs State of Jharkhand
Jharkhand High Court · (2013) 1 AJR 289
Penal Code, 1860 (IPC) — Section 120B, 420, 468, 471, 477APrevention of Corruption Act, 1988 — Section 13(1)(d), 13(2)
High Courts06 Nov 2012Dismissed
The State of Jharkhand and Others Vs Arun Sinha and Others
Jharkhand High Court · (2013) 1 JLJR 200