COURT ARCHIVE

Jharkhand High Court judgments

29,568 judgments · page 791 of 1,479

High Courts09 Nov 2012

Smt. Santoshi Devi and Anirudh Pratap Sengar @ Anirudh Pratap Singh Vs State of Jharkhand

Jharkhand High Court · (2012) 11 JH CK 0031

Penal Code, 1860 (IPC) — Section 107, 109, 120(B), 161, 165APrevention of Corruption Act, 1988 — Section 10, 11, 12, 13, 13(1)(e)

High Courts09 Nov 2012Dismissed

Chandrika Prasad Kiran Vs State of Jharkhand

Jharkhand High Court · (2012) 11 JH CK 0022

Constitution of India, 1950 — Article 21, 309Penal Code, 1860 (IPC) — Section 120(B), 420, 467, 468, 471

High Courts08 Nov 2012

Nand Kishore Singh Vs State of Jharkhand and Others

Jharkhand High Court · (2013) 1 AJR 202

High Courts08 Nov 2012

Shila Singh and Another Vs State of Jharkhand and Others

Jharkhand High Court · (2013) 1 AJR 164

High Courts08 Nov 2012Allowed

The Tata Steel limited Vs The State of Jharkhand and Others

Jharkhand High Court · (2013) 2 AJR 584 : (2013) 1 JLJR 82

Bihar Electricity Duty Act, 1948 — Section 4Jharkhand Electricity Duty (Amendment) Act, 2011 — Section 5

High Courts08 Nov 2012Allowed

Tejo Mian Vs Rasul Mian and Others

Jharkhand High Court · (2012) 11 JH CK 0089

Constitution of India, 1950 — Article 227

High Courts08 Nov 2012Allowed

M/s Pratik Multifilms Vs Jharkhand State Electricity Board and Others

Jharkhand High Court · (2013) 1 AJR 548 : (2013) ELR 521 : (2013) 1 JLJR 343

High Courts08 Nov 2012

Samir Kumar Ghosh Vs State Bank of India and Others

Jharkhand High Court · (2013) 2 JLJR 1

High Courts08 Nov 2012

Joakim Kindo Vs The State of Jharkhand

Jharkhand High Court · (2012) 11 JH CK 0065

Penal Code, 1860 (IPC) — Section 201, 302, 34

High Courts08 Nov 2012

Ruplal Das Vs The State of Jharkhand

Jharkhand High Court · (2012) 11 JH CK 0063

Dowry Prohibition Act, 1961 — Section 3, 5Penal Code, 1860 (IPC) — Section 34, 498A

High Courts08 Nov 2012

Manorama Gupta Vs State of Jharkhand and Others

Jharkhand High Court · (2012) 11 JH CK 0061

Constitution of India, 1950 — Article 226Urban Land (Ceiling and Regulation) Repeal Act, 1999 — Section 4

High Courts08 Nov 2012Allowed

Binay Kumar Sinha Vs The State of Jharkhand, Inspector General of Police, Jharkhand, Ranchi, Deputy Inspector General of Police, North Chhotanagpur Division, Hazaribagh and Superintendent of Police, Koderma

Jharkhand High Court · (2012) 11 JH CK 0055

Constitution of India, 1950 — Article 226

High Courts08 Nov 2012

Ghamandi Yadav Vs The State of Jharkhand

Jharkhand High Court · (2012) 11 JH CK 0051

Penal Code, 1860 (IPC) — Section 348, 386

High Courts08 Nov 2012

Shree Prakash Singh @ Shree Babu Vs State of Jharkhand and Another

Jharkhand High Court · (2013) 1 JLJR 576

High Courts08 Nov 2012

Brij Mohan Singh Vs The State of Jharkhand

Jharkhand High Court · (2013) 3 JLJR 448

Forest Act, 1927 — Section 33, 34

High Courts07 Nov 2012

Shantanu Kumar Choudhary Vs The State of Jharkhand and Others

Jharkhand High Court · (2012) 11 JH CK 0118

Constitution of India, 1950 — Article 252Urban Land (Ceiling and Regulation) Act, 1976 — Section 10(1), 10(3), 11, 12, 13Urban Land (Ceiling and Regulation) Repeal Act, 1999 — Section 4

High Courts07 Nov 2012Dismissed

Smt. Lilmuni Manjhian Vs Bharat Coking Coal Ltd. and Others

Jharkhand High Court · (2013) 1 JLJR 352

Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 18

High Courts07 Nov 2012Dismissed

Arvind Kumar and Another Vs State of Jharkhand and Others

Jharkhand High Court · (2013) 1 JLJR 565

High Courts07 Nov 2012

Braj Mohan Kumar Vs The State of Jharkhand, The Principal Secretary, Water Resource Department, Government of Jharkhand, Ranchi, The Principal Secretary, Personnel, Administrative Reforms and Rajbhasha Department, Government of Jharkhand, Ranchi and The Special Secretary, Water Resource Department, Government of Jharkhand, Ranchi

Jharkhand High Court · (2012) 11 JH CK 0036

High Courts07 Nov 2012Dismissed

Commissioner of Income Tax, Ranchi Vs Late Misrilal Jain Through The Executor of Will Shri Gyanchand Jain

Jharkhand High Court · (2012) 11 JH CK 0024

Income Tax Act, 1961 — Section 140A, 143(3), 146, 148, 156