COURT ARCHIVE

Jharkhand High Court judgments

29,568 judgments · page 789 of 1,479

High Courts29 Nov 2012Allowed

New India Assurance Company Ltd. Vs Dilip Ram, Dilip Koiri and Dudh Nath Singh

Jharkhand High Court · (2012) 11 JH CK 0067

Legal Services Authorities Act, 1987 — Section 22(C)(4), 22(C)(7), 22(C)(8)Motor Vehicles Act, 1988 — Section 166

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High Courts29 Nov 2012Allowed

Jharkhand State Electricity Board Vs Basanteshwari Prasad

Jharkhand High Court · (2013) 2 JLJR 301

Constitution of India, 1950 — Article 226Electricity Act, 1910 — Section 39Legal Services Authorities Act, 1987 — Section 22(C)(8), 22A(b)(iii), 22C, 22D, 22E

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High Courts27 Nov 2012Dismissed

Bilash Mishra Vs The State of Bihar and Others

Jharkhand High Court · (2013) 3 JLJR 161

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High Courts27 Nov 2012

Constable No. 319 Ramashish Sharma Vs The State of Jharkhand and Others

Jharkhand High Court · (2013) 1 JLJR 521

Penal Code, 1860 (IPC) — Section 302, 376

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High Courts27 Nov 2012

Smt. Meera Devi Vs The State of Jharkhand and Others

Jharkhand High Court · (2013) 1 JLJR 471

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High Courts27 Nov 2012Dismissed

Lal Babu Prasad Vs Coal India Limited and Others

Jharkhand High Court · (2013) 2 JLJR 393

Constitution of India, 1950 — Article 226

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High Courts27 Nov 2012Allowed

Kallol Sarkar @ Kallon Sarkar Vs The State of Jharkhand and Another

Jharkhand High Court · (2013) 2 JLJR 63

Penal Code, 1860 (IPC) — Section 405, 406, 415, 420

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High Courts26 Nov 2012Allowed

Bechan Vs Central Coalfields Ltd. and Others

Jharkhand High Court · (2013) 1 JLJR 274

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High Courts26 Nov 2012Dismissed

Shankar Ram @ Shankar Vs Administrator, Ranchi Municipal Corporation and Others

Jharkhand High Court · (2013) 2 AJR 509 : (2013) 3 JLJR 287

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High Courts26 Nov 2012Allowed

Rabindra Kumar Trivedi Vs The State of Jharkhand and Others

Jharkhand High Court · (2013) 1 JLJR 185

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High Courts26 Nov 2012

Rajiv Ranjan Singh @ Lallan Singh Vs Union of India and Others

Jharkhand High Court · (2012) 11 JH CK 0076

Criminal Procedure Code, 1973 (CrPC) — Section 319

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High Courts26 Nov 2012Dismissed

The State of Jharkhand and Others Vs Sri Rameshwar Jha

Jharkhand High Court · (2013) 1 JLJR 111

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High Courts26 Nov 2012

Harihar Yadav and Others Vs The State of Jharkhand and Others

Jharkhand High Court · (2012) 11 JH CK 0041

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High Courts26 Nov 2012Dismissed

Ramdhani Prajapati and Others Vs M/s. Feckon Constructions and Industries Pvt. Ltd. and Others

Jharkhand High Court · (2013) 1 AJR 333 : (2013) 2 JLJR 11

Civil Procedure Code, 1908 (CPC) — Section 9Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 144, 145

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High Courts26 Nov 2012Dismissed

Manoj Kumar Sharma Vs The State of Jharkhand and Others

Jharkhand High Court · (2013) 1 JLJR 540

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High Courts26 Nov 2012Dismissed

Smt. Gayatri Devi Vs Union of India and Others

Jharkhand High Court · (2013) 1 JLJR 563

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High Courts23 Nov 2012

Sardar Kulkeep Singh Vs The New India Assurance Co. Ltd. and Others

Jharkhand High Court · (2013) 3 JLJR 505

Constitution of India, 1950 — Article 227

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High Courts23 Nov 2012Allowed

Smt. Sumitra Devi and Another Vs The Branch Manager, National Insurance Co. Ltd. and Another

Jharkhand High Court · (2013) 1 JLJR 315

Constitution of India, 1950 — Article 226

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High Courts23 Nov 2012Allowed

Indradeo Hazra Vs The State of Jharkhand

Jharkhand High Court · (2013) 1 JLJR 502

Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 201, 302, 498A

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High Courts23 Nov 2012

Mahinder Singh Vs The Central Coal Fields Limited and Others

Jharkhand High Court · (2012) 11 JH CK 0086

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