High Courts06 Dec 2012
Mannu Paswan Vs The State of Jharkhand
Jharkhand High Court · (2012) 12 JH CK 0018
Arms Act, 1959 — Section 25(1B)A, 26, 35Criminal Procedure Code, 1973 (CrPC) — Section 439, 440Penal Code, 1860 (IPC) — Section 399, 402
COURT ARCHIVE
Jharkhand High Court judgments
29,568 judgments · page 788 of 1,479
High Courts06 Dec 2012Dismissed
Prayag Sao Vs State of Jharkhand
Jharkhand High Court · (2013) 3 AJR 69
Criminal Procedure Code, 1973 (CrPC) — Section 389
High Courts05 Dec 2012Disposed Off
Ganesh Chandra Paul Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 3 JLJR 32
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 33C(2)
High Courts05 Dec 2012Dismissed
Meghnath Mahto Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 1 JLJR 510
High Courts05 Dec 2012
Kameshwar Soren Vs The State of Jharkhand and Susmita Devi
Jharkhand High Court · (2012) 12 JH CK 0063
Criminal Procedure Code, 1973 (CrPC) — Section 438, 438(2)
High Courts05 Dec 2012
Kedar Nath Gupta Vs The State of Jharkhand
Jharkhand High Court · (2012) 12 JH CK 0060
Criminal Procedure Code, 1973 (CrPC) — Section 439, 440
High Courts05 Dec 2012Allowed
The Council of Institute of Chartered Accountants of India Vs Shri B.K. Jha, FCA M/s B.K. Jha and Co.
Jharkhand High Court · (2013) 1 JLJR 124
Chartered Accountants Act, 1949 — Section 21, 21(4), 21(5), 21(6)
High Courts05 Dec 2012Dismissed
Sheo Bachan Singh Vs The State of Jharkhand and Chanda Devi
Jharkhand High Court · (2013) 1 JLJR 582
Penal Code, 1860 (IPC) — Section 323, 34, 353, 504
High Courts05 Dec 2012Dismissed
State of Jharkhand and Others Vs Shailendra Kumar Sinha
Jharkhand High Court · (2012) 12 JH CK 0048
High Courts05 Dec 2012Dismissed
Seikh Jabir Ansari and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2012) 12 JH CK 0047
High Courts05 Dec 2012
Umesh Prasad Singh Vs Steel Authority of India Ltd and Others
Jharkhand High Court · (2012) 12 JH CK 0046
High Courts05 Dec 2012
M/s Hindustan Steelworks Construction Limited Vs Union of India and Others
Jharkhand High Court · (2012) 12 JH CK 0039
High Courts05 Dec 2012Dismissed
Namita Devi @ Namita Kumari and Another Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 3 JLJR 162
High Courts05 Dec 2012
Poornima Kumari and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 3 JLJR 607
High Courts04 Dec 2012
Braj Shankar Prasad Sinha Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 1 JLJR 616
High Courts30 Nov 2012Allowed
St. Xavier High School Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 1 JLJR 112
High Courts30 Nov 2012Allowed
M/s. Panch Sheel Udyog Vs The Union of India and Others
Jharkhand High Court · (2013) 31 STR 517
Central Excises and Salt Act, 1944 — Section 35FFinance Act, 1994 — Section 65, 83
High Courts30 Nov 2012Dismissed
Oriental Insurance Company Ltd. Vs Sunil Kumar Singh and Another Sunil Kumar Singh Vs Oriental Insurance Company Ltd.
Jharkhand High Court · (2013) 3 JLJR 91
Constitution of India, 1950 — Article 226, 227Legal Services Authorities Act, 1987 — Section 22(C), 4, 5, 6, 7Motor Vehicles Act, 1988 — Section 15
High Courts29 Nov 2012Dismissed
Sohail Karimi Vs Sanjida Begam and Others
Jharkhand High Court · (2012) 11 JH CK 0107
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 3Jharkhand Buildings (lease, Rent And Eviction) Control Act, 2000 — Section 11, 11(1)(c), 14, 14(8), 17
High Courts29 Nov 2012Allowed
Suresh Kumar Sao Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 1 JLJR 209