High Courts13 Dec 2012
Girja Shankar Tiwary Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 1 JLJR 434
COURT ARCHIVE
Jharkhand High Court judgments
29,568 judgments · page 786 of 1,479
High Courts13 Dec 2012Dismissed
Smt. Madhu Singh Vs State of Jharkhand
Jharkhand High Court · (2013) 2 JLJR 244
Penal Code, 1860 (IPC) — Section 107, 109, 120B, 406, 409Prevention of Corruption Act, 1988 — Section 10, 11, 12, 13, 13(1)(e)
High Courts13 Dec 2012Dismissed
Abhishekh Singh @ Abhesikh Singh Vs Union of India
Jharkhand High Court · (2013) 2 AJR 197 : (2013) 1 JLJR 534
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 107, 109, 120(B), 406, 409Prevention of Corruption Act, 1988 — Section 10, 11, 12, 13, 13(1)(e)
High Courts13 Dec 2012Allowed
I.V.R. Moorti Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 3 JLJR 120
High Courts13 Dec 2012Dismissed
Biraj Manjhi and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2012) 12 JH CK 0044
Land Acquisition Act, 1894 — Section 11, 12(2), 4, 9
High Courts13 Dec 2012
Ramchandra Mahto Vs State of Jharkhand and Another
Jharkhand High Court · (2012) 12 JH CK 0041
High Courts13 Dec 2012Allowed
Dr. Dilip Kumar Prasad Vs The State of Jharkhand and Others
Jharkhand High Court · (2012) 12 JH CK 0037
Right to Information Act, 2005 — Section 20, 5(5), 8(1)(J)
High Courts13 Dec 2012Dismissed
Bijesh Kumar Sahu Vs Smt. Asha Prasad
Jharkhand High Court · (2013) 1 JLJR 181
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Hindu Marriage Act, 1955 — Section 13(1)(ia)
High Courts12 Dec 2012Dismissed
The Coal India Limited and Another Vs Manik Dutta and Others
Jharkhand High Court · (2013) 1 JLJR 217
High Courts12 Dec 2012Allowed
Project Officer, Swang Colliery Vs Shri Shanti Ranjan Sen
Jharkhand High Court · (2013) 1 JLJR 183
High Courts12 Dec 2012Allowed
Sri Gyan Chand Jain Vs Commissioner of Wealth Tax, Bihar(II), Ranchi
Jharkhand High Court · (2013) 257 CTR 273 : (2013) 350 ITR 353
Evidence Act, 1872 — Section 106, 114Income Tax Act, 1961 — Section 256, 256(2)
High Courts12 Dec 2012Allowed
Ram Chander Pandey Vs Union of India and Others
Jharkhand High Court · (2013) 2 AJR 111 : (2013) 3 JLJR 593
Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 47
High Courts12 Dec 2012
Commissioner of Income Tax Vs M/s. Central Mines Planning and Design Institute Ltd.
Jharkhand High Court · (2013) 2 JLJR 383
Income Tax Act, 1961 — Section 256(1), 32A, 37(1)
High Courts11 Dec 2012Allowed
Parmanand Koiri Vs Gouri Shankar Gupta
Jharkhand High Court · (2013) 2 AJR 199 : (2013) 1 JLJR 324
Constitution of India, 1950 — Article 227Jharkhand Buildings (lease, Rent And Eviction) Control Act, 2000 — Section 11, 11(1)(c), 14
High Courts11 Dec 2012Dismissed
Kameshwar Prasad Sinha Vs The State of Jharkhand
Jharkhand High Court · (2013) 1 AJR 675 : (2013) 1 JLJR 166
Penal Code, 1860 (IPC) — Section 161, 5(2)Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2), 7
High Courts11 Dec 2012Dismissed
Gram Sabha, Shamutola (Khairboni), Govindpur, East Singhbhum and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2012) 12 JH CK 0017
High Courts11 Dec 2012Dismissed
Sarita Devi and Girija Devi Vs The State of Jharkhand
Jharkhand High Court · (2013) 2 AJR 119
High Courts10 Dec 2012Dismissed
The Union of India and Others Vs Sachidanand Prasad
Jharkhand High Court · (2013) 2 AJR 53 : (2013) 1 JLJR 152
Constitution of India, 1950 — Article 226
High Courts10 Dec 2012Dismissed
Commissioner of Income Tax, Ranchi Vs Usha Beltron Limited, Ranchi
Jharkhand High Court · (2012) 12 JH CK 0057
High Courts10 Dec 2012Allowed
Commissioner of Income Tax, Ranchi Vs M/s. Metallurgical Engineering Consultants (India) Ltd., Ranchi
Jharkhand High Court · (2013) 255 CTR 194
Evidence Act, 1872 — Section 29, 36(1)(vii)Income Tax Act, 1961 — Section 215, 234B