COURT ARCHIVE

Jharkhand High Court judgments

29,568 judgments · page 785 of 1,479

High Courts19 Dec 2012

Bidya Lakhan Bhagat Vs State of Jharkhand

Jharkhand High Court · (2013) 1 AJR 708

Constitution of India, 1950 — Article 136, 226, 32Criminal Procedure Code, 1973 (CrPC) — Section 372, 378, 378(2), 378(4)Penal Code, 1860 (IPC) — Section 420

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High Courts19 Dec 2012

Ratan Kumar Sinha Vs The State of Jharkhand, Anil Kumar Jain, Kalpana Jain and Subrato Banerjee

Jharkhand High Court · (2013) 2 AJR 374

Constitution of India, 1950 — Article 136, 226, 32Criminal Procedure Code, 1973 (CrPC) — Section 372, 378(2), 378(4)Penal Code, 1860 (IPC) — Section 120B, 420, 469, 471

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High Courts18 Dec 2012Allowed

Keshari Devi and Others Vs The Divisional Manager, National Insurance Company Ltd. and Another

Jharkhand High Court · (2013) 1 JLJR 317

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High Courts18 Dec 2012Allowed

Partha Sarathi Kumar Vs State of Jharkhand and Another

Jharkhand High Court · (2013) 1 Crimes 29

Prevention of Food Adulteration Act, 1954 — Section 16(1)(a)

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High Courts17 Dec 2012Allowed

Tulsi Das Vs State of Jharkhand and Others

Jharkhand High Court · (2013) 1 JLJR 281

Constitution of India, 1950 — Article 311

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High Courts17 Dec 2012Allowed

Azam Khan and Dinesh Ram Vs The State of Jharkhand and Bishnu Kumar Khator

Jharkhand High Court · (2013) 1 JLJR 524

Penal Code, 1860 (IPC) — Section 120B, 323, 464, 467, 468

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High Courts17 Dec 2012Allowed

Lakhan Kumar Vs Central Coal Fields Ltd. and Others

Jharkhand High Court · (2013) 2 AJR 122

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High Courts17 Dec 2012

Etwa Mahli Vs State of Jharkhand

Jharkhand High Court · (2013) 2 AJR 118

Penal Code, 1860 (IPC) — Section 302, 304

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High Courts17 Dec 2012Dismissed

Dr. Mrs. Moun Mouri and Others Vs The State of Jharkhand and Others

Jharkhand High Court · (2013) 1 JLJR 328

Constitution of India, 1950 — Article 226

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High Courts17 Dec 2012

Harihar Yadav and Others Vs The State of Bihar and Others

Jharkhand High Court · (2012) 12 JH CK 0043

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High Courts17 Dec 2012

Lian Kunga Vs State of Jharkhand and Another

Jharkhand High Court · (2012) 12 JH CK 0042

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High Courts17 Dec 2012

Dr. S.S. Narnoly Vs The State of Jharkhand and Others

Jharkhand High Court · (2013) 2 AJR 511 : (2013) 1 JLJR 375

Air (Prevention and Control of Pollution) Act, 1981 — Section 2, 21, 21(1), 22Constitution of India, 1950 — Article 14, 21, 213Criminal Procedure Code, 1973 (CrPC) — Section 340

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High Courts17 Dec 2012Dismissed