High Courts03 Jan 2013Dismissed
Satish Chandra Dhar Vs Jharkhand State Housing Board and Others
Jharkhand High Court · (2013) 2 AJR 86
COURT ARCHIVE
Jharkhand High Court judgments
29,568 judgments · page 783 of 1,479
High Courts03 Jan 2013Allowed
Auto Centre and Another Vs State of Jharkhand and Others
Jharkhand High Court · (2013) 2 AJR 116
High Courts03 Jan 2013
Kishori Kumar Vs State of Jharkhand and Others
Jharkhand High Court · (2013) 1 AJR 761
Essential Commodities Act, 1955 — Section 3, 7
High Courts03 Jan 2013
Suresh Oraon Vs Union of India and Others
Jharkhand High Court · (2013) 2 AJR 14
Criminal Procedure Code, 1973 (CrPC) — Section 133
High Courts03 Jan 2013
Sudarshan Soni and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 01 JH CK 0011
High Courts02 Jan 2013Allowed
Rama Shankar Ram Vs The Union of India and Others
Jharkhand High Court · (2013) 1 AJR 758 : (2013) 137 FLR 616 : (2013) 1 JLJR 466
High Courts02 Jan 2013
Akhileshwar Prasad and Another Vs State of Jharkhand and Others
Jharkhand High Court · (2013) 01 JH CK 0186
High Courts02 Jan 2013Dismissed
Steel Authority of India Ltd. Vs Union of India and Others
Jharkhand High Court · (2013) 2 AJR 50
High Courts02 Jan 2013
Khurshid Alam Vs State of Jharkhand and Another
Jharkhand High Court · (2013) 1 AJR 822
Criminal Procedure Code, 1973 (CrPC) — Section 438(2)
High Courts02 Jan 2013Dismissed
Pratima Sen and Another Vs The State of Jharkhand
Jharkhand High Court · (2013) 1 JLJR 302
High Courts02 Jan 2013
Central Coalfields Ltd. Vs Hira Devi
Jharkhand High Court · (2013) 1 AJR 791 : (2013) 1 JLJR 615
High Courts02 Jan 2013
Manoj Kumar Gupta Vs State of Jharkhand
Jharkhand High Court · (2013) 1 AJR 864
Criminal Procedure Code, 1973 (CrPC) — Section 438(2)
High Courts02 Jan 2013Allowed
Sunita Devi Vs State of Jharkhand and Others
Jharkhand High Court · (2013) 1 AJR 803
High Courts02 Jan 2013
Trilok Singh and Others Vs CCL and Others
Jharkhand High Court · (2013) 1 AJR 792 : (2013) 1 JLJR 531
High Courts02 Jan 2013
Om Prakash Thakur Vs State of Jharkhand and Another
Jharkhand High Court · (2013) 2 AJR 117
Criminal Procedure Code, 1973 (CrPC) — Section 438(2)
High Courts02 Jan 2013Allowed
Supriya Sen and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2013) 2 AJR 5 : (2013) CriLJ 1750
Criminal Procedure Code, 1973 (CrPC) — Section 147
High Courts02 Jan 2013
Lal Singh Bhumij Vs State of Jharkhand
Jharkhand High Court · (2013) 2 AJR 78
Limitation Act, 1963 — Section 5
High Courts02 Jan 2013
Fula Kuer Vs State of Jharkhand and Others
Jharkhand High Court · (2013) 1 AJR 757
High Courts02 Jan 2013Dismissed
Sakru Mahto alias Shankar Mahto Vs State of Jharkhand
Jharkhand High Court · (2013) 2 AJR 502 : (2013) 2 JLJR 424
Penal Code, 1860 (IPC) — Section 149, 27, 302, 307, 324
High Courts02 Jan 2013
Dr. Prakash Singh Vs Coal India Ltd. and Others
Jharkhand High Court · (2013) 1 AJR 763 : (2013) 2 JLJR 166