COURT ARCHIVE

Jharkhand High Court judgments

29,568 judgments · page 781 of 1,479

High Courts09 Jan 2013Dismissed

Rajnish Kumar Singh and Others Vs State of Jharkhand and Another

Jharkhand High Court · (2013) 2 AJR 6 : (2013) 1 JLJR 422

Criminal Procedure Code, 1973 (CrPC) — Section 245Penal Code, 1860 (IPC) — Section 120B, 406, 420, 506

Read judgment

High Courts09 Jan 2013

Ananda Prasad Mandal Vs The State of Jharkhand and Others

Jharkhand High Court · (2013) 1 JLJR 330

Read judgment

High Courts09 Jan 2013

Coal Mines Provident Fund Organization and Others Vs Ram Pravesh Sharma and Others

Jharkhand High Court · (2013) 3 AJR 383

Read judgment

High Courts09 Jan 2013Allowed

Mangra Oraon Vs State of Jharkhand

Jharkhand High Court · (2013) 2 AJR 442

Penal Code, 1860 (IPC) — Section 201, 302

Read judgment

High Courts09 Jan 2013

Baliram Pramanik Vs State of Jharkhand and Others

Jharkhand High Court · (2013) 2 AJR 13

Read judgment

High Courts09 Jan 2013Dismissed

Sita Ram Prasad Vs The State of Jharkhand and Others

Jharkhand High Court · (2013) 1 JLJR 257

Read judgment

High Courts08 Jan 2013Allowed

Shivji Singh and Shambhu Sharan Sharma Vs The State of Jharkhand and Another

Jharkhand High Court · (2013) 1 AJR 787 : (2013) 137 FLR 564 : (2013) 1 JLJR 446

Factories Act, 1948 — Section 106, 9, 92

Read judgment

High Courts08 Jan 2013Allowed

Rajendra Prasad Gupta and Others Vs The State of Jharkhand and Another

Jharkhand High Court · (2014) 1 JLJR 159

Read judgment

High Courts08 Jan 2013Allowed

Gupteshwar Ram Vs The State of Jharkhand and Others

Jharkhand High Court · (2013) 2 JLJR 50

Read judgment

High Courts08 Jan 2013Allowed

Krishna Devi and Others Vs The State of Jharkhand and Srwan Kumar Jalan

Jharkhand High Court · (2013) 1 AJR 785 : (2013) 1 JLJR 321

Penal Code, 1860 (IPC) — Section 120B, 420, 464, 467, 468

Read judgment

High Courts08 Jan 2013

Giridih Kshetriya Gramin Bank Officer's Association and Others Vs Giridih Kshetriya Gramin Bank and Others

Jharkhand High Court · (2013) 1 JLJR 419

Regional Rural Banks Act, 1976 — Section 17, 3

Read judgment

High Courts08 Jan 2013Allowed

Akshayar Ojha Vs State of Jharkhand and Others

Jharkhand High Court · (2013) 1 JLJR 258

Read judgment

High Courts08 Jan 2013Dismissed

Bibi Amna Khatoon Vs The State of Jharkhand and Others

Jharkhand High Court · (2013) 2 AJR 108 : (2013) 3 EFLT 545

Read judgment

High Courts08 Jan 2013Allowed

Pramod Dubey Vs State of Jharkhand and Another

Jharkhand High Court · (2013) 01 JH CK 0005

Essential Commodities Act, 1955 — Section 7Penal Code, 1860 (IPC) — Section 414

Read judgment

High Courts07 Jan 2013Dismissed

Ursella Topno Vs The State of Jharkhand and Others

Jharkhand High Court · (2013) 01 JH CK 0194

Read judgment

High Courts07 Jan 2013Allowed

Mahendra Prasad Keshri Vs State of Jharkhand and Another

Jharkhand High Court · (2013) 2 AJR 63 : (2013) 1 JLJR 338

Criminal Procedure Code, 1973 (CrPC) — Section 144, 145, 146, 146(1)

Read judgment

High Courts07 Jan 2013Dismissed

Jharkhand State Forest Development Corporation Ltd. and Others Vs Chandreshwar Prasad and Others

Jharkhand High Court · (2013) 3 AJR 174 : (2013) 3 JLJR 601

Read judgment

High Courts07 Jan 2013Allowed

P. Easwaran and Others Vs State of Jharkhand

Jharkhand High Court · (2013) 2 AJR 790

Income Tax Act, 1922 — Section 66(2)Penal Code, 1860 (IPC) — Section 34, 420

Read judgment

High Courts07 Jan 2013Dismissed

Tapendra Kumar Singh @ Laddu Singh Vs The State of Jharkhand

Jharkhand High Court · (2013) 2 AJR 439 : (2013) 1 JLJR 408

Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 313, 389, 389(2)Penal Code, 1860 (IPC) — Section 302, 34

Read judgment

High Courts07 Jan 2013Allowed

Sheo Kumar Madhur Vs The State of Jharkhand and Others

Jharkhand High Court · (2013) 4 JLJR 492

Read judgment