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Jharkhand High Court judgments

29,568 judgments · page 782 of 1,479

High Courts07 Jan 2013Allowed

Binod Kumar Mittal Vs State of Jharkhand

Jharkhand High Court · (2013) 01 JH CK 0007

Criminal Procedure Code, 1973 (CrPC) — Section 4Factories Act, 1948 — Section 105, 87, 92, 93Penal Code, 1860 (IPC) — Section 287, 304(A)
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High Courts04 Jan 2013

M/s OTS Ltd. Vs Commissioner of Central Excise, Jamshedpur

Jharkhand High Court · (2013) 257 CTR 385 : (2013) 198 ECR 186 : (2013) 3 JLJR 46 : (2013) 30 STR 577 : (2013) 58 VST 441

Central Excises and Salt Act, 1944 — Section 35H(3)Civil Procedure Code, 1908 (CPC) — Section 144Finance Act, 1994 — Section 66, 70, 71, 73, 84
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