High Courts16 Jan 2013Allowed
Subodh Chandra Ambastha Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 2 AJR 623
COURT ARCHIVE
Jharkhand High Court judgments
29,568 judgments · page 779 of 1,479
High Courts16 Jan 2013
Sanjukta Prasad and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 2 JLJR 103
High Courts16 Jan 2013
Radha Raman Sahay and Others Vs The State of Bihar and Others
Jharkhand High Court · (2013) 4 AJR 56 : (2013) 2 JLJR 173
High Courts16 Jan 2013
Court on its Own Motion Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 01 JH CK 0091
High Courts16 Jan 2013Allowed
Vikas Kumar Mahto Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 2 JLJR 4
High Courts16 Jan 2013
Md. Kudus Ansari Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 3 JLJR 679
High Courts16 Jan 2013Allowed
Shambu Saran Vs The State of Jharkhand and Another
Jharkhand High Court · (2013) 2 JLJR 100
Constitution of India, 1950 — Article 309, 310, 311, 311
High Courts16 Jan 2013
Sukumar Modak Vs The State of Jharkhand
Jharkhand High Court · (2013) 2 AJR 70 : (2013) 1 JLJR 558
Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 396, 412
High Courts15 Jan 2013Allowed
Ran Vijay Singh, Prakash Singh and Jalian Singh Vs State of Bihar
Jharkhand High Court · (2013) 3 JLJR 257
Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 323
High Courts15 Jan 2013Dismissed
Hiraman Mahata Vs State of Jharkhand
Jharkhand High Court · (2013) 2 AJR 428
Criminal Procedure Code, 1973 (CrPC) — Section 205, 205(1), 206, 253, 260Penal Code, 1860 (IPC) — Section 406, 420, 427, 506
High Courts15 Jan 2013Dismissed
Baneshwar Manjhi Vs The State of Jharkhand
Jharkhand High Court · (2013) 1 JLJR 611
Penal Code, 1860 (IPC) — Section 302, 323
High Courts15 Jan 2013
Court on Its Own Motion Vs State of Jharkhand and Others
Jharkhand High Court · (2013) 01 JH CK 0069
High Courts15 Jan 2013Allowed
Brother Francis Umor Vs The State of Jharkhand
Jharkhand High Court · (2013) 2 JLJR 57
Criminal Procedure Code, 1973 (CrPC) — Section 164, 227Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 26Juvenile Justice Act, 1986 — Section 26
High Courts15 Jan 2013
Commissioner of Central Excise Vs M/s. Tata Motors Ltd.
Jharkhand High Court · (2013) 296 ELT 7 : (2013) 39 STT 242
High Courts14 Jan 2013Allowed
Dilesh Gope and Another Vs The State of Jharkhand
Jharkhand High Court · (2013) 2 AJR 26 : (2013) 1 JLJR 617
Penal Code, 1860 (IPC) — Section 302, 34
High Courts14 Jan 2013Allowed
Adarsh Chilukuri and Another Vs State of Jharkhand
Jharkhand High Court · (2013) 3 EFLT 475 : (2013) 4 JLJR 604
Criminal Procedure Code, 1973 (CrPC) — Section 22, 4Mines and Minerals (Development and Regulation) Act, 1957 — Section 21, 21(5), 4, 4(1A)Penal Code, 1860 (IPC) — Section 120B, 188, 379
High Courts14 Jan 2013Allowed
Tara Prasanna Dutta Vs State of Jharkhand and Another
Jharkhand High Court · (2013) 4 JLJR 625
High Courts12 Jan 2013Dismissed
Pratima Sen and Patamuni Baski Vs The State of Jharkhand
Jharkhand High Court · (2013) 01 JH CK 0049
High Courts11 Jan 2013
Nazma Khatoon and Others Vs Bibi Halima Khatoon
Jharkhand High Court · (2013) 01 JH CK 0121
High Courts11 Jan 2013Allowed
Dr. Joyen Kisku @ Jain Kisku @ Jainen Kisku, Dr. Noel Kishku, Dr. (Mrs.) Manjula Tudu and Dr. Pradeep Soren @ Dr. Pradeep Emmanuel Soren Vs The State of Jharkhand and Pradeep Prasad Sah
Jharkhand High Court · (2013) 2 AJR 718 : (2013) 2 Crimes 472 : (2013) 4 JLJR 629