COURT ARCHIVE

Jharkhand High Court judgments

29,568 judgments · page 777 of 1,479

High Courts24 Jan 2013

Rakesh Kumar Rajak Vs Jharkhand Tourism Development Corporation and Others

Jharkhand High Court · (2013) 1 JLJR 599

Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 4, 5Constitution of India, 1950 — Article 226

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High Courts24 Jan 2013Dismissed

Oriental Insurance Co. Ltd. Vs Shabbir Hussain and Others

Jharkhand High Court · (2013) 3 JLJR 31

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High Courts24 Jan 2013

Adhunik Alloys and Power Limited Vs The State of Jharkhand and Others

Jharkhand High Court · (2013) 3 JLJR 592

Jharkhand Value Added Tax Act, 2005 — Section 46

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High Courts23 Jan 2013Allowed

Indra Deo Gope Vs The State of Jharkhand and Others

Jharkhand High Court · (2013) 2 JLJR 434

Constitution of India, 1950 — Article 311

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High Courts23 Jan 2013Allowed

Mithleshwar Verma and Others Vs The State of Jharkhand and Others

Jharkhand High Court · (2013) 3 AJR 67 : (2013) 2 JLJR 438

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High Courts23 Jan 2013Dismissed

Kali Pada Dutta and Others Vs The State of Jharkhand and Others

Jharkhand High Court · (2013) 01 JH CK 0150

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High Courts23 Jan 2013Dismissed

Bisnudeo Ram Vs Union of India and Others

Jharkhand High Court · (2013) 2 AJR 791

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High Courts23 Jan 2013Allowed

Purnima Kumari Vs State of Jharkhand and another

Jharkhand High Court · (2013) 01 JH CK 0097

Criminal Procedure Code, 1973 (CrPC) — Section 227Penal Code, 1860 (IPC) — Section 375, 376, 417, 90

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High Courts23 Jan 2013

Dharam Pal Gulati Vs State of Jharkhand and Another

Jharkhand High Court · (2013) 01 JH CK 0090

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High Courts23 Jan 2013Dismissed

Ganesh Mahto Vs The State of Jharkhand

Jharkhand High Court · (2013) 2 AJR 691 : (2013) 4 JLJR 1

Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 376

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High Courts23 Jan 2013

Pramod Thakur Vs Palamau Kshetriya Gramin Bank and Another

Jharkhand High Court · (2013) 2 JLJR 99

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High Courts23 Jan 2013

Central Mine Planning and Design Institute Limited Vs The Commissioner, Central Excise and Others

Jharkhand High Court · (2013) 01 JH CK 0030

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High Courts23 Jan 2013Allowed

Fast Track Tour and Travels Vs Union of India

Jharkhand High Court · (2013) 295 ELT 36 : (2014) 45 GST 524

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High Courts22 Jan 2013Dismissed

Mathura Hembrom and Manjura Hembrom Vs The State of Bihar (Now Jharkhand)

Jharkhand High Court · (2013) 3 AJR 526

Penal Code, 1860 (IPC) — Section 376, 376(2)(g)

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High Courts22 Jan 2013Allowed

Nilambar Thakur Vs The State of Jharkhand and Others

Jharkhand High Court · (2013) 2 JLJR 97

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High Courts22 Jan 2013

Dabloo Linda Vs The State of Jharkhand

Jharkhand High Court · (2013) 2 AJR 707 : (2013) 1 JLJR 511

Evidence Act, 1872 — Section 32Penal Code, 1860 (IPC) — Section 302, 376, 511

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High Courts22 Jan 2013Dismissed

Chintu Kumar Singh Vs The State of Jharkhand and Others

Jharkhand High Court · (2013) 01 JH CK 0098

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High Courts22 Jan 2013Dismissed

Krishna Murari Prasad and Others Vs The State of Jharkhand and Others

Jharkhand High Court · (2013) 01 JH CK 0070

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High Courts22 Jan 2013Allowed

Janakdeo Prasad, Malti Devi and Dolly Vs State of Jharkhand and Another

Jharkhand High Court · (2013) 1 JLJR 500

Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 323, 498(A), 498A

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High Courts21 Jan 2013

Pushpalata Deo Vs The State of Jharkhand and Others

Jharkhand High Court · (2013) 3 AJR 391

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