High Courts01 Feb 2013
Brij Bhushan Mahto and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2013) 1 AJR 808
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 147
COURT ARCHIVE
Jharkhand High Court judgments
29,568 judgments · page 775 of 1,479
High Courts01 Feb 2013Dismissed
Mahendra Bhuiyan Vs State of Jharkhand
Jharkhand High Court · (2013) 2 AJR 82
Arms Act, 1959 — Section 27Explosive Substances Act, 1908 — Section 3, 4Penal Code, 1860 (IPC) — Section 147, 148, 149, 201, 302
High Courts01 Feb 2013
Aviral Parwati Bhagwati Minerals Vs State of Jharkhand and Others
Jharkhand High Court · (2013) 2 AJR 432
High Courts01 Feb 2013
M/s. Jainson Vs Income Tax Appellate Tribunal, Kolkata and Others
Jharkhand High Court · (2013) 352 ITR 28 : (2013) 4 JLJR 382
Income Tax Act, 1961 — Section 132, 132A, 133, 133A, 133A(5)
High Courts01 Feb 2013Allowed
Gopal Machua Vs State of Jharkhand and Another
Jharkhand High Court · (2013) 2 AJR 177
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts31 Jan 2013Dismissed
Nitya Nand Jha Vs The State of Bihar (Now Jharkhand) and Others
Jharkhand High Court · (2013) 4 JLJR 261
High Courts31 Jan 2013Allowed
Sanjiv Paul Vs Central Bureau of Investigation
Jharkhand High Court · (2013) 2 AJR 301 : (2013) 1 JLJR 455
Criminal Procedure Code, 1973 (CrPC) — Section 120(B), 156(3), 200, 420Penal Code, 1860 (IPC) — Section 120(B), 406, 420Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2)
High Courts31 Jan 2013Dismissed
Harendra Singh @ Harender Singh Vs Union of India and Others Union of India and Others Vs Harender Singh
Jharkhand High Court · (2013) 4 AJR 36
High Courts31 Jan 2013
M/s. Stan Commodities Pvt. Ltd. Vs The Union of India and Others
Jharkhand High Court · (2013) 3 JLJR 493
High Courts31 Jan 2013
Arun Chandra Mahato and Another Vs The State of Jharkhand and others
Jharkhand High Court · (2013) 01 JH CK 0045
High Courts31 Jan 2013Allowed
Smt. Sarita Devi Vs Krishna Kumar Singh
Jharkhand High Court · (2013) 01 JH CK 0043
Constitution of India, 1950 — Article 227
High Courts31 Jan 2013Disposed Off
Uday Shankar Prasad Vs State of Jharkhand and Others
Jharkhand High Court · (2013) 3 AJR 215 : (2013) 4 JLJR 616
High Courts30 Jan 2013
Sahdeo Gorain Vs The State of Jharkhand
Jharkhand High Court · (2013) 4 JLJR 88
High Courts30 Jan 2013
Jaytun Purty and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 3 JLJR 611
High Courts30 Jan 2013Allowed
Deo Naresh Das Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 2 JLJR 444
High Courts30 Jan 2013
Pandey Janardan Prasad Sinha Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 2 JLJR 106
High Courts30 Jan 2013Dismissed
Urmila Devi Vs Steel Authority of India Ltd. and Others
Jharkhand High Court · (2013) 2 AJR 408
High Courts30 Jan 2013Allowed
Awadhesh Prasad Vs Jharkhand State Electricity Board, General Manager-cum-Chief Engineer, Dhanbad, Electrical Superintending Engineer, Dhanbad and Electrical Executive Engineer, Dhanbad
Jharkhand High Court · (2013) 1 JLJR 604
High Courts30 Jan 2013Allowed
Ram Deo Singh Vs State of Bihar (now Jharkhand) and Others
Jharkhand High Court · (2013) 2 AJR 711 : (2013) 1 JLJR 621
High Courts30 Jan 2013
Birendra Kunwar Vs State of Jharkhand
Jharkhand High Court · (2013) 2 AJR 81
Penal Code, 1860 (IPC) — Section 201, 302, 34