High Courts07 Feb 2013
Ramchandra Mahto Vs State of Jharkhand and Another
Jharkhand High Court · (2013) 2 AJR 20
COURT ARCHIVE
Jharkhand High Court judgments
29,568 judgments · page 773 of 1,479
High Courts07 Feb 2013
Lal Singh Bhumij Vs The State of Jharkhand
Jharkhand High Court · (2013) 2 JLJR 302
Criminal Procedure Code, 1973 (CrPC) — Section 313, 389Penal Code, 1860 (IPC) — Section 302
High Courts07 Feb 2013Allowed
Samual Earnest Jayraj Lakra Vs The State of Bihar (now Jharkhand) and Others.
Jharkhand High Court · (2013) 02 JH CK 0059
High Courts07 Feb 2013
Lalit Kumar Vs The State of Bihar (now Jharkhand) and Others
Jharkhand High Court · (2013) 2 JLJR 114
High Courts06 Feb 2013
Court on its own motion Vs State of Jharkhand and Others
Jharkhand High Court · (2013) 3 JLJR 104
High Courts06 Feb 2013Dismissed
State of Jharkhand and Another Vs Sanjay Kumar and Others
Jharkhand High Court · (2013) 137 FLR 14 : (2013) 2 JLJR 133 : (2013) 2 LLN 671
Constitution of India, 1950 — Article 136, 14, 226Industrial Disputes Act, 1947 — Section 10A, 17B
High Courts06 Feb 2013
Ashim Kumar Samanta Vs State of Jharkhand and Others
Jharkhand High Court · (2013) 2 JLJR 69
High Courts06 Feb 2013
Sakra Oraon Vs The State of Jharkhand
Jharkhand High Court · (2013) 3 JLJR 468
Criminal Procedure Code, 1973 (CrPC) — Section 389
High Courts06 Feb 2013
Lakshman Ram Vs Brahma Nand Singh and Others
Jharkhand High Court · (2013) 3 JLJR 676
High Courts05 Feb 2013Disposed Off
Sushil Murmu Vs The State of Jharkhand
Jharkhand High Court · (2013) 3 AJR 365 : (2013) 2 JLJR 506
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 302, 34
High Courts05 Feb 2013Allowed
Rapaz Chanda Kiskoo Vs State of Jharkhand and Another
Jharkhand High Court · (2013) 02 JH CK 0091
High Courts05 Feb 2013
Pramod Lakra Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 02 JH CK 0090
High Courts05 Feb 2013Dismissed
Awdhesh Kumar and Others Vs The State of Jharkhand and Another
Jharkhand High Court · (2013) 2 AJR 21 : (2013) 1 JLJR 496
High Courts05 Feb 2013
Arup Kumar Chatterjee and Another Vs Vinoba Bhave University and Another
Jharkhand High Court · (2013) 2 AJR 622 : (2014) 140 FLR 103
High Courts05 Feb 2013Allowed
Manir Ansari Vs Lal Krishna Nath Sahdeo and Others
Jharkhand High Court · (2013) 2 AJR 404
Constitution of India, 1950 — Article 227
High Courts04 Feb 2013Dismissed
Dinesh Das Vs The State of Jharkhand
Jharkhand High Court · (2013) 2 JLJR 53
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 161, 389Penal Code, 1860 (IPC) — Section 148, 149, 302, 307, 323
High Courts04 Feb 2013
Sanjay Mandal Vs The State of Jharkhand
Jharkhand High Court · (2013) 1 JLJR 600
Criminal Procedure Code, 1973 (CrPC) — Section 389Penal Code, 1860 (IPC) — Section 302, 307, 34
High Courts04 Feb 2013
Commissioner of Central Excise Vs M/s. Pensol Industries Ltd.
Jharkhand High Court · (2013) 2 JLJR 28 : (2013) 31 STR 3 : (2013) 60 VST 181
High Courts04 Feb 2013
Commissioner of Central Excise, Ranchi Vs M/s. Maithan Ceramics Ltd., Dhanbad
Jharkhand High Court · (2014) 45 GST 405 : (2013) 2 JLJR 193 : (2013) 31 STR 531
Central Excise Rules, 1944 — Rule 173H, 173L
High Courts04 Feb 2013
Janardan Sao and Another Vs State of Jharkhand
Jharkhand High Court · (2013) 1 AJR 826
Criminal Procedure Code, 1973 (CrPC) — Section 389(1)