High Courts13 Feb 2013
Md. Kabir Vs Union of India and Others
Jharkhand High Court · AIR 2013 Jhar 69 : (2013) 2 AJR 175 : (2013) 2 JLJR 284
COURT ARCHIVE
Jharkhand High Court judgments
29,568 judgments · page 772 of 1,479
High Courts13 Feb 2013Allowed
Ravindra Singh Vs State of Jharkhand
Jharkhand High Court · (2013) 2 AJR 89
Criminal Procedure Code, 1973 (CrPC) — Section 389
High Courts13 Feb 2013
Anil Kumar Tiwary @ Anil Tiwary Vs The State of Jharkhand
Jharkhand High Court · (2013) 4 AJR 97 : (2013) 3 JLJR 195
Constitution of India, 1950 — Article 19, 21Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 173(5), 173(6), 235(2)Dowry Prohibition Act, 1961 — Section 4
High Courts13 Feb 2013Allowed
Dr. Jayant Kumar Verma Vs State of Jharkhand and Another
Jharkhand High Court · (2013) 2 AJR 16
Criminal Procedure Code, 1973 (CrPC) — Section 195(b)(i)Penal Code, 1860 (IPC) — Section 193, 196, 323, 34, 341Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)(x)
High Courts13 Feb 2013Allowed
Umang Kejriwal and Others Vs State of Jharkhand and Another
Jharkhand High Court · (2013) 2 AJR 15
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 323, 34, 506
High Courts13 Feb 2013
Girija Sinha Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 4 JLJR 150
High Courts12 Feb 2013
Ramswaroop Sahu Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 2 JLJR 382
National Highways Act, 1956 — Section 3(H), 3G
High Courts12 Feb 2013Allowed
Kishore Kumar Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 2 JLJR 111
High Courts12 Feb 2013
Yugal Kishore Bhuwania Vs State of Jharkhand and Another
Jharkhand High Court · (2013) 2 AJR 24 : (2013) 3 EFLT 275
High Courts12 Feb 2013Allowed
Siban Mahato Vs M/s. Bharat Coking Coal Ltd. and Others
Jharkhand High Court · (2013) 2 JLJR 74
High Courts12 Feb 2013Allowed
Binod Shankar Vs State of Jharkhand and Another
Jharkhand High Court · (2013) 02 JH CK 0047
High Courts11 Feb 2013
Arvind Kumar Sinha Vs State of Jharkhand, Secretary, Water Resource Department and Accountant General
Jharkhand High Court · (2013) 4 JLJR 291
High Courts08 Feb 2013
Ishwari Prasad Mandal Vs Jharkhand State Electricity' Board and Others
Jharkhand High Court · (2013) 3 JLJR 274
High Courts08 Feb 2013Dismissed
Victor Francis Vs The United Commercial Bank, The Executive Director (Reviewing Authority), United Commercial Bank, The General Manager (OP-III)-cum-Appellate Authority, United Commercial Bank and The Deputy General Manager, United Commercial Bank
Jharkhand High Court · (2013) 2 AJR 747 : (2013) 138 FLR 493 : (2013) 2 JLJR 139 : (2013) LLR 574
High Courts08 Feb 2013Allowed
Braja Gopal Ghosh Vs Central Coalfields Limited and Others
Jharkhand High Court · (2013) 2 AJR 17 : (2013) 137 FLR 21
Constitution of India, 1950 — Article 217(1)Contract Act, 1872 — Section 12
High Courts08 Feb 2013
Pradeep Kumar Nayak Vs The Registrar General and Others
Jharkhand High Court · (2013) 3 JLJR 262
Advocates Act, 1961 — Section 34, 49, 49(1)(ae), 49(ae), 49A(2)(e)Bihar Reorganisation Act, 2000 — Section 29Constitution of India, 1950 — Article 225
High Courts08 Feb 2013
Jaiprakash Mistry Vs State of Jharkhand, Principal Secretary, Special Secretary and Under Secretary, Drinking Water and Sanitation Department
Jharkhand High Court · (2013) 2 AJR 740 : (2013) 2 AJR 545 : (2013) 137 FLR 614 : (2013) 2 JLJR 108 : (2013) 3 LLJ 235
High Courts08 Feb 2013Dismissed
Prakash Chandra Sah Vs State of Jharkhand and Others
Jharkhand High Court · (2013) 2 JLJR 30
High Courts08 Feb 2013
Charanjit Singh Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 4 JLJR 133
High Courts07 Feb 2013
M/s Auto Mobiles Ancilliery Industries Vs The Central Pollution Control Board and Others
Jharkhand High Court · (2013) 2 JLJR 238
Water (Prevention and Control of Pollution) Cess Act, 1977 — Section 4, 5(2)