High Courts25 Feb 2013Allowed
Raja Ram Singh Vs The State of Jharkhand and Another
Jharkhand High Court · (2013) 2 JLJR 278
COURT ARCHIVE
Jharkhand High Court judgments
29,568 judgments · page 770 of 1,479
High Courts22 Feb 2013Dismissed
Naresh Prasad Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 3 AJR 344 : (2013) 2 JLJR 176
Constitution of India, 1950 — Article 14, 16
High Courts22 Feb 2013Dismissed
Vishwajit Mishra and Others Vs The State of Jharkhand
Jharkhand High Court · (2013) 2 JLJR 42
Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 498A
High Courts22 Feb 2013Allowed
Naresh Kumar Vs The State of Jharkhand
Jharkhand High Court · (2013) 3 AJR 361 : (2013) 2 JLJR 320
Penal Code, 1860 (IPC) — Section 109, 120B, 201, 415, 420Prevention of Corruption Act, 1988 — Section 13(1), 13(1)(d), 13(2)
High Courts22 Feb 2013Dismissed
Sardar Singh Mundari Vs Food Corporation of India and Others
Jharkhand High Court · (2013) 3 AJR 476 : (2013) 2 JLJR 179
Constitution of India, 1950 — Article 226, 309, 311(2)
High Courts22 Feb 2013Allowed
Bharat Prasad Verma Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 3 AJR 182 : (2013) 2 JLJR 168
High Courts22 Feb 2013Allowed
Anwarul Haque in Short A. Haque Vs Steel Authority of India Limited and Others
Jharkhand High Court · (2013) 2 AJR 786 : (2013) 2 JLJR 75
Constitution of India, 1950 — Article 311(2), 311(2)(b)Penal Code, 1860 (IPC) — Section 379, 411
High Courts22 Feb 2013Allowed
Ram Chandra Prasad Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 2 AJR 448 : (2014) 141 FLR 238 : (2013) 2 JLJR 295
Constitution of India, 1950 — Article 311(2)
High Courts21 Feb 2013Dismissed
Shri Dharmnath Ram Vs Hindustan Steel Construction Works Ltd. and Others
Jharkhand High Court · (2013) 3 JLJR 502
High Courts21 Feb 2013
Kadir Ansari and Others Vs The State of Jharkhand
Jharkhand High Court · (2013) 3 AJR 506 : (2013) 2 JLJR 268
Penal Code, 1860 (IPC) — Section 141, 147, 148, 149, 302
High Courts21 Feb 2013Allowed
Jaishree Jha Vs State of Jharkhand and Others
Jharkhand High Court · (2013) 3 AJR 386 : (2013) 3 JLJR 20
High Courts21 Feb 2013Allowed
Shailendra Katyal Vs The State of Jharkhand and Samir Juneja alias Bobby
Jharkhand High Court · (2013) 2 AJR 714 : (2013) 2 JLJR 172
High Courts21 Feb 2013Allowed
Ram Kishore Prasad Vs State of Bihar and Others
Jharkhand High Court · (2013) 2 AJR 445
Penal Code, 1860 (IPC) — Section 409
High Courts21 Feb 2013Disposed Off
Bihar State Industrial Development Corporation Ltd. Vs State of Jharkhand and Others
Jharkhand High Court · (2013) 2 AJR 746
High Courts21 Feb 2013
Ram Chandra Jha Vs The State of Bihar (now Jharkhand) and Others
Jharkhand High Court · (2013) 2 JLJR 406
High Courts20 Feb 2013
Smt. Rekha Singh Vs The State of Jharkhand and Another
Jharkhand High Court · (2013) 2 JLJR 209
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts20 Feb 2013
Savitri Singh Vs Union of India and Others
Jharkhand High Court · (2013) 4 JLJR 57
High Courts19 Feb 2013Dismissed
Sunil Sharma and Amal Sharma @ Amal Kumar Sharma Vs The State of Jharkhand
Jharkhand High Court · (2013) 02 JH CK 0084
Criminal Procedure Code, 1973 (CrPC) — Section 438(2)
High Courts19 Feb 2013Dismissed
Binod Kumar Sinha @ Binod Kumar Vs State of Jharkhand
Jharkhand High Court · (2013) 2 AJR 420 : (2013) CriLJ 2230 : (2013) 2 JLJR 488
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 169, 173, 439Penal Code, 1860 (IPC) — Section 109, 120B, 406, 409, 420Prevention of Corruption Act, 1988 — Section 10, 11, 13, 13(1)(e), 13(2)