High Courts04 Feb 2013
Durga Oraon Vs The State of Jharkhand and Others Aman Munda Vs The Union of India and Others
Jharkhand High Court · (2013) 2 JLJR 56
COURT ARCHIVE
Jharkhand High Court judgments
29,568 judgments · page 774 of 1,479
High Courts04 Feb 2013
Kurban Ansari Vs State of Jharkhand
Jharkhand High Court · (2013) 1 AJR 764
Penal Code, 1860 (IPC) — Section 307, 323, 34, 341, 498A
High Courts01 Feb 2013Allowed
Jharkhand Public Service Commission Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 2 JLJR 290
Right to Information Act, 2005 — Section 6, 8(i)(d), 9
High Courts01 Feb 2013
M/s. Ignite Steel Pvt. Ltd. Vs Jharkhand State Electricity Board and Others
Jharkhand High Court · (2013) 2 AJR 47
High Courts01 Feb 2013
Subodh Prasad Sinha Vs State of Jharkhand and Others
Jharkhand High Court · (2013) 1 AJR 858
High Courts01 Feb 2013Dismissed
Raju Ansari Vs State of Jharkhand
Jharkhand High Court · (2013) 1 AJR 825
High Courts01 Feb 2013Allowed
Sukhdeo Mandal and Others Vs Braj Nandan Mandal and Others
Jharkhand High Court · (2013) 1 AJR 809
Civil Procedure Code, 1908 (CPC) — Order 13 Rule 2Constitution of India, 1950 — Article 227
High Courts01 Feb 2013
Pankaj Kumar Mehta Vs State of Jharkhand
Jharkhand High Court · (2013) 1 AJR 807
High Courts01 Feb 2013Allowed
Binit Kumar Vs State of Jharkhand and Others
Jharkhand High Court · (2013) 2 AJR 87
High Courts01 Feb 2013
Suresh Prasad Vs State of Jharkhand and Others
Jharkhand High Court · (2013) 2 AJR 85
High Courts01 Feb 2013Dismissed
Shyam Kishore Prasad Vs The State of Jharkhand
Jharkhand High Court · (2013) 1 AJR 823
High Courts01 Feb 2013
Hira Devi Vs State of Jharkhand and Others
Jharkhand High Court · (2013) 1 AJR 765
High Courts01 Feb 2013Dismissed
Prince Vs State of Jharkhand
Jharkhand High Court · (2013) 1 AJR 802
Criminal Procedure Code, 1973 (CrPC) — Section 197, 239Penal Code, 1860 (IPC) — Section 120B, 34, 409, 420, 465
High Courts01 Feb 2013Allowed
Bhagwati Singh Vs Jharkhand State Electricity Board and Others
Jharkhand High Court · (2013) 2 AJR 333 : (2013) 3 JLJR 512
Industrial Disputes Act, 1947 — Section 29
High Courts01 Feb 2013
M/s. Jharkhand Minerals Vs State of Jharkhand and Others
Jharkhand High Court · (2013) 2 AJR 84
High Courts01 Feb 2013Allowed
Began Rana Vs State of Jharkhand
Jharkhand High Court · (2013) 1 AJR 805
Penal Code, 1860 (IPC) — Section 323, 325Probation of Offenders Act, 1958 — Section 4(1)
High Courts01 Feb 2013
Maheshwari Minerals Vs State of Jharkhand and Others
Jharkhand High Court · (2013) 2 AJR 115
High Courts01 Feb 2013
Dhananjay Kumar Dubey Vs State of Jharkhand and Others
Jharkhand High Court · (2013) 2 AJR 9
High Courts01 Feb 2013Allowed
Chandamani Tutu and Others Vs State of Jharkhand and Another
Jharkhand High Court · (2013) 1 AJR 804
Penal Code, 1860 (IPC) — Section 148, 379
High Courts01 Feb 2013
Pratap Sinha Vs State of Jharkhand and Another
Jharkhand High Court · (2013) 1 AJR 806
Criminal Procedure Code, 1973 (CrPC) — Section 125, 127Penal Code, 1860 (IPC) — Section 498A