High Courts10 Dec 2012Dismissed
Sripat Marandi @ Sri Pati Marandi and Others Vs The State of Jharkhand
Jharkhand High Court · (2013) 2 AJR 184
Criminal Procedure Code, 1973 (CrPC) — Section 389Penal Code, 1860 (IPC) — Section 148, 149, 302
COURT ARCHIVE
Jharkhand High Court judgments
29,568 judgments · page 787 of 1,479
High Courts10 Dec 2012
Dipendra Kumar Vs State of Jharkhand and Others
Jharkhand High Court · (2013) 2 AJR 407
High Courts10 Dec 2012
Khem Bhadur Sarki Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 3 JLJR 255
High Courts09 Dec 2012
Eastern Coalfields Limited and The General Manager, Mugma Area, Eastern Coalfields Ltd. Vs M/s. Satish Constructions
Jharkhand High Court · (2012) 12 JH CK 0077
Arbitration and Conciliation Act, 1996 — Section 34, 37
High Courts09 Dec 2012Dismissed
Keshab Paharia Vs State of Jharkhand and Others
Jharkhand High Court · (2013) 1 JLJR 122
Constitution of India, 1950 — Article 14, 16
High Courts07 Dec 2012Dismissed
Ramesh Mahto Vs State of Jharkhand and Others
Jharkhand High Court · (2013) 1 AJR 695
High Courts07 Dec 2012Allowed
Heman Mandal Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 2 AJR 701 : (2013) 1 JLJR 117
Constitution of India, 1950 — Article 14
High Courts07 Dec 2012Dismissed
Md. Abbas Vs State of Jharkhand
Jharkhand High Court · (2012) 12 JH CK 0053
Penal Code, 1860 (IPC) — Section 304(B), 498A
High Courts07 Dec 2012
M/s. Hindustan Unilever Limited Vs The State of Jharkhand and Others
Jharkhand High Court · (2012) 12 JH CK 0028
Bihar Finance Act, 1981 — Section 19(1)(b)
High Courts07 Dec 2012
The Commissioner of Central Excise Vs M/s. Sri Ram Needle Bearings
Jharkhand High Court · (2012) 12 JH CK 0027
Customs Tariff Act, 1975 — Section 3
High Courts06 Dec 2012
Fr. Barbat Kujur Vs The Chief Engineer, Jharkhand State Electricity Board and Others
Jharkhand High Court · (2013) 1 JLJR 479
High Courts06 Dec 2012Dismissed
Gujarat Cooperative Milk Marketing Federation-limited and Another Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 3 AJR 517 : (2013) 1 JLJR 481
High Courts06 Dec 2012Allowed
Joseph Hembram and Others Vs State of Jharkhand
Jharkhand High Court · (2013) 2 AJR 403
High Courts06 Dec 2012
Bahujan Sadan Morcha Vs The State of Jharkhand and Others
Jharkhand High Court · (2012) 12 JH CK 0067
High Courts06 Dec 2012
Court on its Own Motion Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 2 JLJR 118
High Courts06 Dec 2012
Mahabir Das, Chandra Devi, Mahendra Das, Bittu Das and Kuleshwar Das @ Tuleshwar Das Vs The State of Jharkhand and Munni Devi
Jharkhand High Court · (2012) 12 JH CK 0065
Criminal Procedure Code, 1973 (CrPC) — Section 438(2)Penal Code, 1860 (IPC) — Section 120B, 323, 34, 494, 498A
High Courts06 Dec 2012Dismissed
Salesh Singh Dhanuk @ Shailesh Singh Dhanuk Vs State of Jharkhand
Jharkhand High Court · (2012) 12 JH CK 0064
Penal Code, 1860 (IPC) — Section 302
High Courts06 Dec 2012Dismissed
Central Coalfields Ltd. and Another Vs Bhuwaneshwar Thakur
Jharkhand High Court · (2012) 12 JH CK 0059
High Courts06 Dec 2012Allowed
Mahendra Prasad Gupta and Another Vs The State of Jharkhand and Others
Jharkhand High Court · (2012) 12 JH CK 0055
Constitution of India, 1950 — Article 19(1)(g)Penal Code, 1860 (IPC) — Section 294A
High Courts06 Dec 2012Allowed
Mr. Sarfaraj Ahmad Vs The State of Jharkhand and Others
Jharkhand High Court · (2012) 12 JH CK 0020