High Courts06 Nov 2012
Bandhu Construction Pvt. Ltd. Vs State of Jharkhand and Others
Jharkhand High Court · (2013) 1 JLJR 265
COURT ARCHIVE
Jharkhand High Court judgments
29,568 judgments · page 793 of 1,479
High Courts06 Nov 2012Allowed
Mokhtar Ahmad Vs State of Jharkhand and Others
Jharkhand High Court · (2013) 1 JLJR 371
High Courts05 Nov 2012Dismissed
Bihar High Area Lift Irrigation Corporation Vs Jharkhand Hill Area Lift Irrigation Corporation (JHALCO) and Others
Jharkhand High Court · (2013) 1 JLJR 473
Bihar Reorganisation Act, 2000 — Section 85
High Courts05 Nov 2012Allowed
Jagdish Singh Vs M/s Bharat Coking Coal Limited and Others
Jharkhand High Court · (2013) 2 JLJR 142
Constitution of India, 1950 — Article 14, 226
High Courts05 Nov 2012Dismissed
The Commissioner of Central Excise, Jamshedpur Vs M/s Vikas Steel, Bokaro
Jharkhand High Court · (2013) 3 AJR 378 : (2013) 294 ELT 197
Central Excises and Salt Act, 1944 — Section 11A(1), 3A
High Courts05 Nov 2012Dismissed
Marang Baski Vs State of Jharkhand and Others
Jharkhand High Court · (2013) 1 JLJR 213
High Courts05 Nov 2012Dismissed
Saira Khatoon Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 1 JLJR 516
High Courts02 Nov 2012Dismissed
Dr. (Mrs.) Jyotika Srivastava and Another Vs The State of Jharkhand and Another
Jharkhand High Court · (2013) 2 JLJR 626
Penal Code, 1860 (IPC) — Section 406, 420, 427, 428, 448
High Courts02 Nov 2012Allowed
Sohan Bedia Vs State of Jharkhand
Jharkhand High Court · (2013) 1 AJR 293 : (2013) 1 JLJR 231
Penal Code, 1860 (IPC) — Section 395
High Courts02 Nov 2012
Shri Mahesh Choudhary Vs Commissioner of Income Tax, Bihar II, Ranchi
Jharkhand High Court · (2012) 11 JH CK 0093
Income Tax Act, 1961 — Section 132, 132(5), 132B, 139(8), 217
High Courts02 Nov 2012
Rabindra Nath Vs The State of Jharkhand
Jharkhand High Court · (2013) 1 AJR 514 : (2013) 1 JLJR 474
Criminal Procedure Code, 1973 (CrPC) — Section 313Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2), 7
High Courts02 Nov 2012Dismissed
Rajendra Paswan Vs The Union of India and Others
Jharkhand High Court · (2013) 1 JLJR 442
High Courts02 Nov 2012
Gautam Mandal and Others Vs State of Jharkhand and Another
Jharkhand High Court · (2013) 1 JLJR 569
Criminal Procedure Code, 1973 (CrPC) — Section 407
High Courts01 Nov 2012Dismissed
Danro Water Reservoir Project Vs State of Jharkhand and Others
Jharkhand High Court · (2013) 3 JLJR 163
Land Acquisition Act, 1894 — Section 4(A)
High Courts01 Nov 2012Dismissed
R. Venu Gopal Vs Jharkhand State Housing Board and Others
Jharkhand High Court · (2013) 3 AJR 40
High Courts01 Nov 2012Dismissed
Commissioner of Income Tax, Ranchi Vs Central Coalfields Ltd.
Jharkhand High Court · (2012) 11 JH CK 0087
Income Tax Act, 1961 — Section 37(4)
High Courts01 Nov 2012Dismissed
Jhagru Mahto Vs The State of Jharkhand and Another
Jharkhand High Court · (2013) 1 JLJR 574
High Courts01 Nov 2012Allowed
Nawal Kishore Vs State of Jharkhand and Others State of Jharkhand and Others Vs Nawal Kishore
Jharkhand High Court · (2013) 1 AJR 771 : (2013) 1 JLJR 362
Penal Code, 1860 (IPC) — Section 323, 325, 34, 341, 379
High Courts01 Nov 2012Dismissed
Tata Iron and Steel Co. Ltd. Vs The Bihar State Electricity Board and Others
Jharkhand High Court · (2012) 11 JH CK 0034
High Courts01 Nov 2012Dismissed
Md. Tanqeer Usmani Vs State of Jharkhand and Others
Jharkhand High Court · AIR 2013 Jhar 43 : (2013) 1 AJR 316 : (2013) 2 DMC 187
Muslim Women (Protection of Rights on Divorce) Act, 1986 — Section 3