High Courts29 Oct 2012Dismissed
Gopinath Nayak Vs M/s. Eastern Coalfields Ltd. and Others
Jharkhand High Court · (2013) 1 AJR 641
COURT ARCHIVE
Jharkhand High Court judgments
29,568 judgments · page 795 of 1,479
High Courts29 Oct 2012Allowed
Dr. Chandra Mauleshwar Singh Vs The State of Jharkhand and Others
Jharkhand High Court · (2012) 10 JH CK 0067
High Courts29 Oct 2012Dismissed
Chhutu Dutta Vs Bharat Coking Coal Ltd. and Others
Jharkhand High Court · (2012) 10 JH CK 0018
High Courts29 Oct 2012Allowed
Mr. Paulo Czarlariello and Others Vs State of Jharkhand and Another
Jharkhand High Court · (2013) 1 JLJR 487
Penal Code, 1860 (IPC) — Section 120B, 406, 420, 467, 468
High Courts13 Oct 2012Allowed
DTC Securities Limited Vs Jharkhand State Mineral Development Corpn. and Others
Jharkhand High Court · (2012) 10 JH CK 0035
High Courts12 Oct 2012
Tinplate Company of India Ltd. Vs Union of India and Others
Jharkhand High Court · (2013) 1 AJR 17
Central Excises and Salt Act, 1944 — Section 35, 35FFinance Act, 1994 — Section 85
High Courts12 Oct 2012Dismissed
Commissioner of Income Tax, Ranchi Vs Central Coal Fields Ltd.
Jharkhand High Court · (2012) 4 JCR 529 : (2012) 4 JLJR 536
Income Tax Act, 1961 — Section 115J, 37(4), 43(6), 50
High Courts12 Oct 2012
The Commissioner of Central Excise, Jamshedpur Vs M/s Xenon, Adityapur, Jamshedpur
Jharkhand High Court · (2013) 1 AJR 9 : (2013) 296 ELT 26 : (2013) 18 GSTR 149
Central Excises and Salt Act, 1944 — Section 11A, 35H(1)
High Courts12 Oct 2012Dismissed
Dhaniram Mahto and Others Vs Most. Rango Devi and Others
Jharkhand High Court · (2012) 4 JCR 328
High Courts12 Oct 2012
Kolhan Samvedak Sangh Vs State of Jharkhand and Others
Jharkhand High Court · (2013) 1 AJR 201
High Courts11 Oct 2012
Nizamuddin @ Md. Nizamuddin Siddique Vs The State of Jharkhand, District Magistrate, Palamau at Daltonganj and Superintendent of Police, Palamau at Daltonganj
Jharkhand High Court · (2012) 10 JH CK 0023
Arms Act, 1959 — Section 25, 26, 27, 28, 29Bihar Control of Crimes Act, 1981 — Section 12, 12(2), 2(d), 2(d)(v)
High Courts11 Oct 2012Allowed
Tata Iron and Steel Company Limited Vs The Union of India and Others
Jharkhand High Court · (2013) 295 ELT 526
Central Excises and Salt Act, 1944 — Section 11BB, 35F
High Courts11 Oct 2012
Stale of Jharkhand Vs Arjun Mahto Arjun Mahto Vs State of Jharkhand
Jharkhand High Court · (2013) 1 AJR 341
Criminal Procedure Code, 1973 (CrPC) — Section 164, 313, 366Penal Code, 1860 (IPC) — Section 120(B), 302, 34, 436
High Courts10 Oct 2012
M/s Bharat Safety Glass P. Ltd. Vs Commissioner of Income Tax, Ranchi
Jharkhand High Court · (2012) 4 JCR 531
Income Tax Act, 1961 — Section 269SS, 271, 271D, 271E
High Courts10 Oct 2012Allowed
Mamta Devi and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 1 JLJR 128
Bihar Land Reforms Act, 1950 — Section 4(h), 8Constitution of India, 1950 — Article 226
High Courts09 Oct 2012
Acet Swarojgar Sangh Vs The State of Jharkhand and Others
Jharkhand High Court · (2012) 4 JCR 532
Constitution of India, 1950 — Article 21
High Courts09 Oct 2012
Giriwar Baitha Vs State of Jharkhand
Jharkhand High Court · (2012) 10 JH CK 0037
Criminal Procedure Code, 1973 (CrPC) — Section 173(2), 438Penal Code, 1860 (IPC) — Section 307, 323, 325, 34, 341
High Courts09 Oct 2012Dismissed
Chandra Shekhar Alani Vs The State of Jharkhand and Others
Jharkhand High Court · (2012) 10 JH CK 0012
High Courts09 Oct 2012Allowed
Pancham Singh Vs State of Jharkhand and Shri Gyani Prasad Bhagat
Jharkhand High Court · (2013) 1 JLJR 570
Criminal Procedure Code, 1973 (CrPC) — Section 2(d), 319Mines and Minerals (Development and Regulation) Act, 1957 — Section 21, 22, 23Negotiable Instruments Act, 1881 (NI) — Section 138, 141
High Courts08 Oct 2012
Dr. Anand Ranjan Vs Dr. (Mrs.) Sunita Sinha
Jharkhand High Court · (2012) 10 JH CK 0060
Hindu Marriage Act, 1955 — Section 13, 13(B)