High Courts01 Nov 2012Dismissed
Mangal Murmu Vs State of Jharkhand and Others
Jharkhand High Court · (2013) 1 JLJR 114
COURT ARCHIVE
Jharkhand High Court judgments
29,568 judgments · page 794 of 1,479
High Courts01 Nov 2012Dismissed
Bharat Coking Coal Limited Vs Shashi Mahto and Others
Jharkhand High Court · (2013) 1 JLJR 288
High Courts01 Nov 2012Dismissed
Shailendra Kumar Sinha Vs The State of Jharkhand
Jharkhand High Court · (2013) 1 JLJR 478
Penal Code, 1860 (IPC) — Section 408, 409, 420
High Courts01 Nov 2012
Jawahar Prasad Vs Steel Authority India Ltd. and Others
Jharkhand High Court · (2013) 3 AJR 86
Public Premises (Eviction of Unauthorised Occupants) Act, 1971 — Section 4(1), 7(3)
High Courts31 Oct 2012Allowed
Commissioner of Income Tax Vs R.M. Singh
Jharkhand High Court · (2013) 2 JLJR 483 : (2013) 215 TAXMAN 17
Income Tax Act, 1961 — Section 176(3A)
High Courts31 Oct 2012Dismissed
Om Prakash Vs Union of India and Another
Jharkhand High Court · (2013) 1 JLJR 547
Constitution of India, 1950 — Article 14, 226
High Courts31 Oct 2012Dismissed
Moti Chand Vs The National Institute of Technology, Jamshedpur and Others
Jharkhand High Court · (2012) 10 JH CK 0064
High Courts31 Oct 2012Dismissed
M/s. Madhusudan Builders and Developers (P) Ltd. Vs The State of Bihar and Others M/s. Kawaldhari Prasad Construction Pvt. Ltd. Vs The State of Jharkhand and Others
Jharkhand High Court · AIR 2013 Jhar 45 : (2013) 1 AJR 308
Bihar Minor Mineral Concession Rules, 1972 — Rule 40(10)
High Courts31 Oct 2012
Shree Prakash Singh @ Shree Babu Vs State of Jharkhand and Smt. Nidhi Singh
Jharkhand High Court · (2013) 1 AJR 129
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 37, 97Dowry Prohibition Act, 1961 — Section 3, 4
High Courts31 Oct 2012Allowed
Anil Kumar Singh and Michael Kerketta Vs The State of Jharkhand
Jharkhand High Court · (2013) 1 AJR 203
Criminal Procedure Code, 1973 (CrPC) — Section 162Penal Code, 1860 (IPC) — Section 120B, 145Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2), 7
High Courts31 Oct 2012
Belal Ansari Vs The State of Jharkhand
Jharkhand High Court · (2012) 10 JH CK 0041
Criminal Procedure Code, 1973 (CrPC) — Section 438(2)Penal Code, 1860 (IPC) — Section 34, 376, 420, 511
High Courts31 Oct 2012Dismissed
Girija Shankar Dubey and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2012) 10 JH CK 0027
Constitution of India, 1950 — Article 226
High Courts31 Oct 2012Dismissed
Feku Ram Vs The State of Jharkhand
Jharkhand High Court · (2013) 1 AJR 46
Constitution of India, 1950 — Article 356Mines and Minerals (Development and Regulation) Act, 1957 — Section 27Penal Code, 1860 (IPC) — Section 406, 414, 420, 467, 468
High Courts31 Oct 2012
Bihar Hill Area Lift Irrigation Corporation Vs Jharkhand Hill Area Lift Irrigation Corporation and Others
Jharkhand High Court · (2012) 10 JH CK 0025
High Courts31 Oct 2012Dismissed
Santosh Kumar Mehta @ Santosh Kumar and Anil Raj @ Anil Mehta Vs State of Jharkhand
Jharkhand High Court · (2012) 10 JH CK 0021
Criminal Procedure Code, 1973 (CrPC) — Section 438(2)Penal Code, 1860 (IPC) — Section 143, 186, 283, 332, 341
High Courts31 Oct 2012
Damodar Valley Corporation and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 2 JLJR 162
High Courts30 Oct 2012
Sanjeev Poddar Vs Union of India and Others
Jharkhand High Court · (2013) 1 AJR 363
High Courts30 Oct 2012Dismissed
Upendra Pasi, Md. Khurshid, Noor Mohammad and Kamruddin Mian Vs State of Jharkhand
Jharkhand High Court · (2013) 1 AJR 209 : (2013) 1 JLJR 489
Constitution of India, 1950 — Article 14, 21Criminal Procedure Code, 1973 (CrPC) — Section 156, 202, 468, 468(2), 468(2)(c)Penal Code, 1860 (IPC) — Section 379, 411
High Courts30 Oct 2012Dismissed
Randhir Kumar Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 1 AJR 639
Constitution of India, 1950 — Article 14, 16, 226
High Courts30 Oct 2012Allowed
Birsa Munda Kala Parishad Vs State of Jharkhand and Others
Jharkhand High Court · (2013) 1 JLJR 96