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Jharkhand High Court judgments

29,568 judgments · page 608 of 1,479

High Courts04 Sept 2015Allowed

Marium Tigga and Others Vs Michel and Others

Jharkhand High Court · (2015) 4 AJR 781 : (2015) 4 JLJR 658

Chotanagpur Tenancy Act, 1908 - Section 46, 46(3)Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11, Order 7 Rule 11(a), Order 7 Rule 11(d), 11, 115Partnership Act, 1932 - Section 69(2)
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High Courts04 Sept 2015Allowed

Mahendra Kardam Vs State of Jharkhand

Jharkhand High Court · (2015) 4 AJR 324

Criminal Procedure Code, 1973 (CrPC) - Section 227Penal Code, 1860 (IPC) - Section 109, 120B, 201, 420, 467Prevention of Corruption Act, 1988 - Section 13(1)(d), 13(2)
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