High Courts14 Sept 2015Dismissed
S.S.R. Sponge Iron Limited Vs Jharkhand Urja Vikas Nigam Limited and Others
Jharkhand High Court · (2015) 4 JLJR 154
Electricity Act, 2003 - Section 126, 126(2), 126(5), 135, 135
COURT ARCHIVE
Jharkhand High Court judgments
29,568 judgments · page 607 of 1,479
High Courts14 Sept 2015Allowed
Radha Kumari Mishra Vs Subash Mishra and Others
Jharkhand High Court · (2015) 4 AJR 853
Criminal Procedure Code, 1973 (CrPC) - Section 482
High Courts14 Sept 2015Dismissed
Joytsana Banerjee Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 4 JLJR 149
High Courts14 Sept 2015
Mithlesh Prasad Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 4 JLJR 144
Criminal Procedure Code, 1973 (CrPC) - Section 125
High Courts14 Sept 2015Allowed
Manoj Kumar Agarwal Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 4 AJR 212
Penal Code, 1860 (IPC) - Section 406
High Courts14 Sept 2015
Kameshwar Mahto and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 4 JLJR 146
Criminal Procedure Code, 1973 (CrPC) - Section 107, 116, 117, 145
High Courts14 Sept 2015Dismissed
Anil Kumar Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 4 JLJR 151
High Courts11 Sept 2015Allowed
Prakash Poddar Vs Steel Authority of India Limited and Others
Jharkhand High Court · (2015) 4 AJR 829 : (2015) 4 JLJR 452
Penal Code, 1860 (IPC) - Section 379, 411
High Courts11 Sept 2015Allowed
Employer, Management, Food Corporation of India, Dhanbad Vs Bhopal Tiwary
Jharkhand High Court · (2015) 147 FLR 518
Industrial Disputes Act, 1947 - Section 11
High Courts10 Sept 2015Dismissed
Mukesh Kumar Sahu Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 4 AJR 219 : (2015) 4 JLJR 460
High Courts10 Sept 2015Dismissed
Niraj Tamera Vs The State of Jharkhand
Jharkhand High Court · (2015) 09 JH CK 0083
Penal Code, 1860 (IPC) - Section 302
High Courts10 Sept 2015Allowed
Anant Kumar Jha and Others Vs The Chairman, Jharkhand Public Service Commission and Others
Jharkhand High Court · (2016) 1 AJR 67 : (2015) 4 JLJR 495 : (2016) LabIC 788
High Courts10 Sept 2015Allowed
Lafarge India Ltd. and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 147 FLR 516 : (2016) LLR 41
Minimum Wages Act, 1948 - Section 22-A
High Courts09 Sept 2015Disposed off
Manoj Kumar Sinha and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2016) 1 AJR 450 : (2015) 4 JLJR 463
Constitution of India, 1950 - Article 14, 16
High Courts09 Sept 2015Partly Allowed
Chhutu Gope and Others Vs State of Jharkhand
Jharkhand High Court · (2015) 09 JH CK 0121
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302, 34
High Courts09 Sept 2015Allowed
Raziya Begum Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 4 JLJR 40
High Courts09 Sept 2015Allowed
Inox Air Products Limited Vs Steel Authority of India Limited (SAIL) and Others
Jharkhand High Court · (2015) 4 AJR 472 : (2015) 4 JLJR 195
Constitution of India, 1950 - Article 14
High Courts09 Sept 2015
M.P. Mining and Energy Ltd. Vs Chairman, JSEB and Others
Jharkhand High Court · (2015) 4 AJR 243
High Courts08 Sept 2015Allowed
State of Jharkhand Vs Ashok Kumar Dubey
Jharkhand High Court · (2015) 4 AJR 249 : (2015) 4 JLJR 50
Criminal Procedure Code, 1973 (CrPC) - Section 313, 366Penal Code, 1860 (IPC) - Section 302
High Courts08 Sept 2015Dismissed
Vishwanath Prasad and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 4 JLJR 92