High Courts03 Sept 2015Allowed
Rabi Kumar and Others Vs The State of Jharkhand
Jharkhand High Court · (2015) 4 JLJR 439
Criminal Procedure Code, 1973 (CrPC) - Section 164, 164-A, 311, 53-APenal Code, 1860 (IPC) - Section 34, 376(2)(g)
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Jharkhand High Court judgments
29,568 judgments · page 609 of 1,479
High Courts03 Sept 2015Disposed Off
The State of Bihar and Others Vs Amir Lal Paswan and Others
Jharkhand High Court · (2015) 09 JH CK 0005
Constitution of India, 1950 - Article 14, 16
High Courts02 Sept 2015Allowed
Akshaya Roll Mills Pvt. Ltd. Vs Jharkhand State Electricity Board and Others
Jharkhand High Court · (2015) 4 JLJR 214
Electricity Act, 2003 - Section 126
High Courts02 Sept 2015Allowed
Suresh Yadav Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 4 JLJR 489
High Courts02 Sept 2015Dismissed
Shivnath Pandit Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 4 JLJR 450
High Courts02 Sept 2015Partly Allowed
Bhonda Hansda Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 4 AJR 213
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 300, 302, 304
High Courts02 Sept 2015Dismissed
Meeru Marandi Vs The Eastern Coalfield Ltd. and Others
Jharkhand High Court · (2015) 4 JLJR 550
Criminal Procedure Code, 1973 (CrPC) - Section 125
High Courts01 Sept 2015Dismissed
Dhaneshwar Prasad Vs Sidhu Kanhu Murmu University and Others
Jharkhand High Court · (2015) 09 JH CK 0122
Bihar College Service Commission Act, 1976 - Section 2(ii)
High Courts01 Sept 2015Allowed
Chandu Hembram Vs State of Jharkhand
Jharkhand High Court · (2015) 4 AJR 330
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 201, 302
High Courts01 Sept 2015Dismissed
Rameshwar Kumar Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 4 JLJR 116
Industrial Disputes Act, 1947 - Section 25-F, 33(C)(2)
High Courts01 Sept 2015Allowed
Damodar Valley Corporation Vs Shraban Kumar Keshri
Jharkhand High Court · (2015) 09 JH CK 0006
Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 389Penal Code, 1860 (IPC) - Section 201, 304-B
High Courts31 Aug 2015Dismissed
Suresh Ram and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 4 JLJR 221
Bihar Reorganisation Act, 2000 - Section 2(f), 72, 73, 75Constitution of India, 1950 - Article 341, 342
High Courts31 Aug 2015Allowed
Kishan Mondal and Others Vs The State of Jharkhand
Jharkhand High Court · (2015) 08 JH CK 0084
Penal Code, 1860 (IPC) - Section 302, 364A
High Courts31 Aug 2015Dismissed
Priya Ranjan Bhagat and Others Vs Saroj Bhagat and Others
Jharkhand High Court · (2015) 4 AJR 702
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 22, Order 41 Rule 33Limitation Act, 1963 - Section 6
High Courts29 Aug 2015
Court On Its Own Motion Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 4 KHC 836
High Courts27 Aug 2015Dismissed
Hemlata Devi and Others Vs Ramautar Sao and Others
Jharkhand High Court · (2016) 1 AJR 51 : (2015) 4 JLJR 118
Civil Procedure Code, 1908 (CPC) - Order 13 Rule 3, Order 22 Rule 4, Order 22 Rule 4(2), Order 6 Rule 16, Order 6 Rule 2Constitution of India, 1950 - Article 226, 227Evidence Act, 1872 - Section 3, 64, 65, 65(a), 65(b)
High Courts27 Aug 2015Allowed
Surya Mani Acharya Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 4 JLJR 204
Constitution of India, 1950 - Article 226
High Courts27 Aug 2015Dismissed
Jalil Vs The State of Jharkhand and Others
Jharkhand High Court · (2016) 1 AJR 151 : (2015) 4 JLJR 233
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 - Section 16(3), 2(g)
High Courts26 Aug 2015Disposed off
Jharilal Mahato and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 08 JH CK 0081
Constitution of India, 1950 - Article 309Right of Children to Free and Compulsory Education Act, 2009 - Section 23, 26
High Courts26 Aug 2015Disposed off
Parjanya B.Ed College Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 08 JH CK 0064