High Courts19 Aug 2015Dismissed
Birendra Kumar Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 3 JLJR 617
COURT ARCHIVE
Jharkhand High Court judgments
29,568 judgments · page 611 of 1,479
High Courts19 Aug 2015Allowed
Birendra Prasad Singh Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 3 JLJR 531
High Courts18 Aug 2015
Member Secretary, Central Silk Board and Others Vs V. Divakaran and Others
Jharkhand High Court · (2015) 08 JH CK 0077
High Courts18 Aug 2015Allowed
In Re: Jitendra Sahu and Others
Jharkhand High Court · (2015) 08 JH CK 0075
Criminal Procedure Code, 1973 (CrPC) - Section 161, 313Penal Code, 1860 (IPC) - Section 302, 307, 34
High Courts18 Aug 2015Dismissed
Sushila Toppo Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 3 JLJR 637
High Courts18 Aug 2015Dismissed
Nimai Chandra Mandal and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 3 JLJR 539
High Courts18 Aug 2015
Punia Beldarin Vs Basudeo Beldar and Others
Jharkhand High Court · (2015) 3 JLJR 547
Civil Procedure Code, 1908 (CPC) - Order 22 Rule 9Limitation Act, 1963 - Section 5
High Courts18 Aug 2015Dismissed
Bharat Ray Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 3 JLJR 555
High Courts18 Aug 2015
Bharat Coking Coal Limited and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 3 JLJR 540
Industrial Disputes Act, 1947 - Section 2(g), 29, 32
High Courts18 Aug 2015Partly Allowed
Rajballabh Sardar Vs The State of Jharkhand
Jharkhand High Court · (2015) 3 JLJR 552
Penal Code, 1860 (IPC) - Section 300, 302, 304, 307, 326
High Courts18 Aug 2015Allowed
Kavita Devi and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2016) 1 AJR 811 : (2015) 3 JLJR 556
Criminal Procedure Code, 1973 (CrPC) - Section 145, 256, 256(1), 256(2), 302
High Courts18 Aug 2015Dismissed
Pummy Singh Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 3 JLJR 544
High Courts18 Aug 2015Dismissed
Vedanand Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 3 JLJR 645
High Courts17 Aug 2015Dismissed
L and T Finance Ltd. Vs Ram Chandra Karmali and Others
Jharkhand High Court · (2015) 08 JH CK 0082
Arbitration and Conciliation Act, 1996 - Section 15, 19, 2(1)(e), 20, 25Civil Procedure Code, 1908 (CPC) - Order 21 Rule 6, Order 21 Rule 8, 16, 16, 17
High Courts17 Aug 2015Dismissed
Satya Devi Vs Central Coalfields Ltd. and Others
Jharkhand High Court · (2016) 1 AJR 584 : (2015) 3 JLJR 632
Constitution of India, 1950 - Article 14, 16Evidence Act, 1872 - Section 108
High Courts17 Aug 2015Dismissed
Rukmuni Devi and Others Vs Salkhi Devi and Others
Jharkhand High Court · (2015) 4 JLJR 71
High Courts17 Aug 2015Allowed
Jai Mangal Prasad Mandal Vs The State of Jharkhand and Others
Jharkhand High Court · (2016) 1 AJR 247 : (2015) 4 JLJR 84
Penal Code, 1860 (IPC) - Section 394, 411
High Courts17 Aug 2015Dismissed
Khela Ram Mahli and Others Vs The State of Jharkhand
Jharkhand High Court · (2015) 3 JLJR 548
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302, 307, 325, 34
High Courts14 Aug 2015Disposed off
Amit Kumar Singh Vs The State of Jharkhand and Others
Jharkhand High Court · (2016) 1 AJR 461 : (2015) 4 JLJR 216
Constitution of India, 1950 - Article 14, 226Dowry Prohibition Act, 1961 - Section 3, 4Penal Code, 1860 (IPC) - Section 494, 498A
High Courts14 Aug 2015Allowed
Rajhans Transport Vs Union of India and Others
Jharkhand High Court · (2016) 1 AJR 97 : (2015) 4 JLJR 186