High Courts05 Aug 2015Dismissed
Ashok Kumar Das and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 4 JLJR 15
COURT ARCHIVE
Jharkhand High Court judgments
29,568 judgments · page 613 of 1,479
High Courts05 Aug 2015Allowed
Swarna Minerals Pvt. Ltd. and Others Vs Jharkhand Urja Vikas Nigam Limited and Others
Jharkhand High Court · (2016) 1 AJR 486 : (2015) 3 JLJR 587
Bihar and Orissa Public Demands Recovery Act, 1914 - Section 9
High Courts05 Aug 2015
Bharat Narayan Mehta and Others Vs Chetlal Singh and Others
Jharkhand High Court · (2016) 1 AJR 319 : (2015) 3 JLJR 643
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, Order 22 Rule 4(A), 151
High Courts04 Aug 2015Allowed
Arvind Kumar Singh Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 08 JH CK 0067
Criminal Procedure Code, 1973 (CrPC) - Section 173, 190(1)(d), 482General Clauses Act, 1897 - Section 26Mines Act, 1952 - Section 2(j), 72-C(1)(a), 73, 75
High Courts04 Aug 2015Dismissed
A.K. Dutta and Co. Pvt. Ltd. Vs Employees Provident Fund Organization and Others
Jharkhand High Court · (2015) 08 JH CK 0059
Employees Provident Funds Family Pension Fund and Deposit-linked Insurance Fund Act, 1952 - Section 14B, 6, 7Q
High Courts04 Aug 2015Dismissed
Dindayal Pandit Vs The Eastern Coalfields Limited and Others
Jharkhand High Court · (2015) 4 JLJR 5
High Courts03 Aug 2015Disposed off
Kajru Ram and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 08 JH CK 0088
High Courts03 Aug 2015Dismissed
Dasmati Biruwa and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 08 JH CK 0071
High Courts03 Aug 2015Disposed off
Shiv Chandra Singh Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 3 JLJR 565
High Courts03 Aug 2015Allowed
Parden Oraon Vs Central Coalfields Limited and Others
Jharkhand High Court · (2015) 3 LLJ 682
High Courts03 Aug 2015Allowed
Niranjan Pradhan Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 4 JLJR 22
High Courts03 Aug 2015
Sugrim Shaw Vs Central Coalfield Limited and Others
Jharkhand High Court · (2015) 4 JLJR 66
High Courts03 Aug 2015Dismissed
Ram Das Vs Bharat Coking Coal Ltd. and Others
Jharkhand High Court · (2016) 1 AJR 393 : (2015) 4 JLJR 25
High Courts03 Aug 2015Allowed
Premlata Devi Vs Central Coalfields Ltd. and Others
Jharkhand High Court · (2015) 4 LLJ 82
Mines Act, 1952 - Section 48
High Courts03 Aug 2015Dismissed
Mohan Bin Prajapati Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 4 JLJR 68
High Courts03 Aug 2015Disposed Off
Samola Devi Vs Central Coalfields Limited and Others
Jharkhand High Court · (2015) 4 JLJR 34
High Courts03 Aug 2015Dismissed
The Divisional Manager, United India Insurance Company Ltd. Vs Madhulika Kumari and Others
Jharkhand High Court · (2015) 4 JLJR 72
Evidence Act, 1872 - Section 103Motor Vehicles Act, 1988 - Section 18, 3, 4, 9Penal Code, 1860 (IPC) - Section 279, 304-A, 427
High Courts31 Jul 2015Disposed off
Mazharul Haque and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 4 JLJR 230
Constitution of India, 1950 - Article 14, 15, 16, 226
High Courts31 Jul 2015Disposed off
Ashutosh Shankar and Others Vs The State Bank of India and Others
Jharkhand High Court · (2015) 3 JLJR 569
Constitution of India, 1950 - Article 14, 15, 16, 21, 226
High Courts31 Jul 2015Dismissed
Naziruddin Vs Bharat Coking Coal Limited and Others
Jharkhand High Court · (2016) 1 JLJR 114
Constitution of India, 1950 - Article 226Industrial Disputes Act, 1947 - Section 2 (s)