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Jharkhand High Court judgments

29,568 judgments · page 612 of 1,479

High Courts12 Aug 2015Allowed

Ganesh Singh and Others Vs The State of Jharkhand

Jharkhand High Court · (2016) 1 AJR 492 : (2016) CriLJ 1572 : (2015) 4 JLJR 29

Arms Act, 1959 - Section 25(1-b), 26, 27, 35Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 120B, 147, 148, 149, 307
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High Courts11 Aug 2015Dismissed

Balvir Singh Tomar Vs State of Jharkhand and Others

Jharkhand High Court · (2015) 08 JH CK 0074

Constitution of India, 1950 - Article 14, 19, 21, 226Criminal Procedure Code, 1973 (CrPC) - Section 154, 157(1), 164, 41, 41(1)Penal Code, 1860 (IPC) - Section 354, 354(A), 354b, 376(C), 506
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