High Courts31 Jul 2015Dismissed
Rajesh Kumar and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 07 JH CK 0107
Constitution of India, 1950 - Article 226
COURT ARCHIVE
Jharkhand High Court judgments
29,568 judgments · page 614 of 1,479
High Courts31 Jul 2015Allowed
Sanjay Gope Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 3 JLJR 503
Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 167, 309Prisoners Act, 1900 - Section 29
High Courts31 Jul 2015Dismissed
Sudhir Kumar Mishra Vs The State of Jharkhand and Others
Jharkhand High Court · (2016) 1 AJR 417 : (2015) 3 JLJR 477
Constitution of India, 1950 - Article 226, 311, 311(2)
High Courts30 Jul 2015Dismissed
Bihar State Industrial Development Corporation Limited Vs State of Jharkhand and Others
Jharkhand High Court · (2016) 148 FLR 46 : (2015) 3 JLJR 591
Arbitration and Conciliation Act, 1996 - Section 34, 34(3)Limitation Act, 1963 - Section 14, 14(2), 29(2), 5Payment of Gratuity Act, 1972 - Section 4, 7, 7(7)
High Courts30 Jul 2015Dismissed
Madhukar Kumar Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 3 JLJR 455
High Courts30 Jul 2015Dismissed
Ravindra Pisharody and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2016) 1 AJR 684 : (2015) 147 FLR 111 : (2016) LLR 154
Criminal Procedure Code, 1973 (CrPC) - Section 192, 200, 203, 204, 482Factories Act, 1948 - Section 92
High Courts30 Jul 2015
Santosh Sahu Vs The State of Jharkhand
Jharkhand High Court · (2015) 07 JH CK 0026
Penal Code, 1860 (IPC) - Section 302, 307
High Courts29 Jul 2015Dismissed
Sanjay Ram and Others Vs Yudhisthir Singh and Others
Jharkhand High Court · (2015) 07 JH CK 0071
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17, 151
High Courts29 Jul 2015Dismissed
Indradeo Vishwakarma and Others Vs The State of Jharkhand
Jharkhand High Court · (2015) 4 AJR 231
Criminal Procedure Code, 1973 (CrPC) - Section 161, 313Penal Code, 1860 (IPC) - Section 120B, 302, 34, 364A, 395
High Courts29 Jul 2015Dismissed
Sapna Mohanty and Others Vs National Insurance Co. Ltd. and Others
Jharkhand High Court · (2016) 1 AJR 297
Motor Vehicles Act, 1988 - Section 146Penal Code, 1860 (IPC) - Section 279, 304(A)
High Courts29 Jul 2015Dismissed
Chandra Shekhar Nath Ganjhu Vs The State of Jharkhand and Others
Jharkhand High Court · (2016) 1 AJR 467 : (2015) 3 JLJR 589
Land Acquisition Act, 1894 - Section 12(2), 17(4), 5-A, 9Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 - Section 24(4)
High Courts28 Jul 2015Dismissed
Tata Steel Limited Vs V. Shankaran
Jharkhand High Court · (2015) 4 AJR 797
Constitution of India, 1950 - Article 300APayment of Gratuity Act, 1972 - Section 4(6), 4(6)(b), 4(6)(b)(ii)
High Courts28 Jul 2015Dismissed
Shyamdeo Ram Vs Sunita Devi
Jharkhand High Court · (2016) 1 AJR 403
Constitution of India, 1950 - Article 15(3), 39Criminal Procedure Code, 1973 (CrPC) - Section 125Penal Code, 1860 (IPC) - Section 323, 494, 498A
High Courts28 Jul 2015Allowed
Wasi Asgar and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 07 JH CK 0101
Dowry Prohibition Act, 1961 - Section 3, 4Penal Code, 1860 (IPC) - Section 109, 120B, 149, 320, 34
High Courts28 Jul 2015Allowed
Budhu Kumhar and Others Vs The State of Jharkhand
Jharkhand High Court · (2015) 07 JH CK 0099
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 201, 302, 34
High Courts28 Jul 2015
Vikash Kumar Singh and Others Vs Manju Modi and Others
Jharkhand High Court · (2015) 07 JH CK 0098
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11, 15, 16, 17, 20
High Courts28 Jul 2015Allowed
Karimuddin Ansari Vs The State of Jharkhand
Jharkhand High Court · (2015) 07 JH CK 0097
Constitution of India, 1950 - Article 21, 226Criminal Procedure Code, 1973 (CrPC) - Section 41, 41(1)(b)(ii), 41A, 71, 73Penal Code, 1860 (IPC) - Section 120B, 406, 420, 498-A
High Courts28 Jul 2015Dismissed
Ram Ayodhya Yadav Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 5 FLT 851
Constitution of India, 1950 - Article 226Forest Act, 1927 - Section 33Penal Code, 1860 (IPC) - Section 34, 414
High Courts28 Jul 2015Disposed off
Tata Yodogawa Limited and Others Vs Jharkhand Urja Vikas Nigam Limited and Others
Jharkhand High Court · (2016) 1 AJR 433
Electricity (Supply) Act, 1948 - Section 49
High Courts28 Jul 2015
Shashi Ranjan Vs Indian School of Mines University and Others
Jharkhand High Court · (2015) 3 JLJR 452