High Courts22 Jul 2015
Commissioner of Income Tax, Dhanbad Vs T.N. Malhotra
Jharkhand High Court · (2016) 1 AJR 307
Income Tax Act, 1961 - Section 131, 142(1)(2), 143(1)(a), 40A(3)
COURT ARCHIVE
Jharkhand High Court judgments
29,568 judgments · page 616 of 1,479
High Courts22 Jul 2015Dismissed
New India Assurance Co. Ltd. Vs Mohammad Yusuf and Others
Jharkhand High Court · (2015) 4 ACC 573
Motor Vehicles Act, 1988 - Section 95(2)
High Courts21 Jul 2015Disposed off
National Insurance Company Vs Janki Devi
Jharkhand High Court · (2015) 147 FLR 370 : (2015) 3 LLJ 627
Motor Vehicles Act, 1988 - Section 146, 147
High Courts21 Jul 2015Allowed
Teja Ansari and Others Vs The State of Jharkhand
Jharkhand High Court · (2015) 4 AJR 195 : (2015) 3 JLJR 461
Criminal Procedure Code, 1973 (CrPC) - Section 273, 313Penal Code, 1860 (IPC) - Section 302, 34
High Courts20 Jul 2015Dismissed
Shamsul Mian Vs Shaukat Ali and Others
Jharkhand High Court · AIR 2015 Jhar 98 : (2015) 3 AJR 721 : (2015) 3 JLJR 495
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10
High Courts20 Jul 2015Allowed
In Re: Gunadhar Mandal and Others
Jharkhand High Court · (2015) 07 JH CK 0100
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 201, 302
High Courts20 Jul 2015Dismissed
Gayanti Devi Vs Rajeshwar Prasad Yadav and Others
Jharkhand High Court · (2015) 4 ACC 578
Motor Vehicles Act, 1988 - Section 140, 146, 149(2)(a)(ii), 158Penal Code, 1860 (IPC) - Section 279, 304
High Courts16 Jul 2015Dismissed
Kalewar Prasad Rai and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 07 JH CK 0062
Criminal Procedure Code, 1973 (CrPC) - Section 154, 156, 157, 173, 173(2)(ii)Penal Code, 1860 (IPC) - Section 319, 323, 34, 341, 376
High Courts16 Jul 2015Dismissed
Sandeep Hembrum and Others Vs State of Jharkhand
Jharkhand High Court · (2015) 4 AJR 238
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 201, 302, 34
High Courts16 Jul 2015Dismissed
Ejajul Ansari Vs The State of Jharkhand
Jharkhand High Court · (2015) 07 JH CK 0027
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 304B, 498 A
High Courts15 Jul 2015
Dhurva Das Vs State of Jharkhand
Jharkhand High Court · (2015) 3 AJR 716
Penal Code, 1860 (IPC) - Section 149, 304, 325
High Courts15 Jul 2015Dismissed
Dilip Kumar Jaiswal Vs Union of India and Others
Jharkhand High Court · (2015) 07 JH CK 0117
Civil Procedure Code, 1908 (CPC) - Order 23 Rule 2Constitution of India, 1950 - Article 226Customs Act, 1962 - Section 128
High Courts15 Jul 2015Dismissed
Mosrat Ziya Tara Vs The State of Jharkhand and Others
Jharkhand High Court · AIR 2015 Jhar 179
High Courts15 Jul 2015Partly Allowed
Rupan Thakur and Others Vs The State of Jharkhand
Jharkhand High Court · (2015) 07 JH CK 0031
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 147, 149, 302, 304, 323
High Courts15 Jul 2015Partly Allowed
Cholwa Sundi and Others Vs State of Jharkhand
Jharkhand High Court · (2015) 4 AJR 739
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 147, 148, 149, 307, 323
High Courts15 Jul 2015Dismissed
Anil Kumar Dhosia Vs Union of India and Others
Jharkhand High Court · (2015) 07 JH CK 0015
Administrative Tribunals Act, 1985 - Section 22(3), 22(3)(f)Civil Procedure Code, 1908 (CPC) - Order 47 Rule 1, Order 47 Rule 47, 114, 151Constitution of India, 1950 - Article 137, 145, 226
High Courts14 Jul 2015Allowed
Project Officer, Dhansar Colliery Vs Ajay Kumar Pandey
Jharkhand High Court · (2016) 1 AJR 591 : (2015) 146 FLR 867 : (2015) 4 LLN 138
Industrial Disputes Act, 1947 - Section 33C(2), 33-C(2)
High Courts14 Jul 2015Dismissed
Maharshi Nikhilesh Sewa Sansthan Vs The State of Jharkhand and Others
Jharkhand High Court · AIR 2015 Jhar 90
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10Limitation Act, 1963 - Section 23, 23(1), 23(2), 24, 4Societies Registration Act, 1860 - Section 13, 4
High Courts14 Jul 2015Allowed
Ramu Oraon and Others Vs The State of Jharkhand
Jharkhand High Court · (2015) 07 JH CK 0060
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302, 34
High Courts14 Jul 2015Dismissed
Maharshi Nikhilesh Sewa Sansthan Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 4 AJR 31
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10Limitation Act, 1963 - Section 23, 23(1), 23(2), 24, 4Societies Registration Act, 1860 - Section 13, 4