High Courts13 Jul 2015Disposed of
Champa Devi Vs State Of Jharkhand And Ors
Jharkhand High Court · (2016) 1 JLJR 153
COURT ARCHIVE
Jharkhand High Court judgments
29,568 judgments · page 617 of 1,479
High Courts13 Jul 2015Dismissed
Shashi Bhushan Prasad Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 07 JH CK 0132
Criminal Procedure Code, 1973 (CrPC) - Section 195, 203, 204, 340, 341
High Courts13 Jul 2015Dismissed
Risa Munda Vs The State of Jharkhand
Jharkhand High Court · (2015) 3 AJR 722
Arms Act, 1959 - Section 27Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302
High Courts13 Jul 2015
Commissioner of Income Tax (Central) Vs Jever Jewellers
Jharkhand High Court · (2016) 236 TAXMAN 282
Banking Regulation Act, 1949 - Section 29Income Tax Act, 1961 - Section 132, 132(4A), 145, 154, 158BB
High Courts13 Jul 2015Allowed
Munni Devi Vs Central Coalfields Ltd. and Others
Jharkhand High Court · (2015) 4 AJR 118 : (2015) 146 FLR 864
Evidence Act, 1872 - Section 108
High Courts13 Jul 2015Dismissed
Vishal Kumar Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 4 AJR 681 : (2015) 3 JLJR 373
Bihar Land Reforms Act, 1950 - Section 13Constitution of India, 1950 - Article 21
High Courts13 Jul 2015Allowed
Prashant Kumar Tripathy and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 07 JH CK 0057
Criminal Procedure Code, 1973 (CrPC) - Section 156, 178, 179, 202Hindu Marriage Act, 1955 - Section 9Penal Code, 1860 (IPC) - Section 34, 498A
High Courts13 Jul 2015
Adhunik Power Transmission Ltd. Vs Union of India
Jharkhand High Court · (2015) 325 ELT 865 : (2015) 40 STR 1068
Central Excises and Salt Act, 1944 - Section 35, 35FFinance Act, 1994 - Section 83
High Courts13 Jul 2015Disposed Off
Mithilesh Pandey Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 3 JLJR 567
High Courts10 Jul 2015Dismissed
Kunj Bihari Singh Vs The State of Jharkhand
Jharkhand High Court · (2015) 3 JLJR 332
Penal Code, 1860 (IPC) - Section 182, 211, 380
High Courts10 Jul 2015Allowed
Avrendra Kumar Vs The State of Jharkhand
Jharkhand High Court · (2015) 3 JLJR 388
Criminal Procedure Code, 1973 (CrPC) - Section 239Penal Code, 1860 (IPC) - Section 120B, 420Prevention of Corruption Act, 1988 - Section 13(1)(d), 13(2)
High Courts10 Jul 2015Allowed
Jharkhand State Housing Board Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 07 JH CK 0092
Land Acquisition Act, 1894 - Section 4, 6
High Courts10 Jul 2015Dismissed
Nagendra Prasad Yadav Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 07 JH CK 0055
Penal Code, 1860 (IPC) - Section 420, 467, 468
High Courts10 Jul 2015Dismissed
Seva Muchi Vs Coal India Ltd. and Others
Jharkhand High Court · (2015) 3 JLJR 466
Constitution of India, 1950 - Article 14, 16, 226
High Courts10 Jul 2015Allowed
Jharkhand State Electricity Board Vs Usha Martin Limited
Jharkhand High Court · (2015) 4 AJR 83
High Courts10 Jul 2015Allowed
Ramadhin Pandey and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 3 JLJR 469
Constitution of India, 1950 - Article 226, 311(2)
High Courts10 Jul 2015Dismissed
Ajay Rastogi Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 5 FLT 860
Jharkhand Panchayat Raj Act, 2001 - Section 10, 73, 75Mines and Minerals (Development and Regulation) Act, 1957 - Section 15, 15(1-A)(d), 15(1-A)(o)
High Courts09 Jul 2015Allowed
Sunil Kumar Soni Vs Jharkhand State Food and Civil Supplies Corporation Ltd. and Others
Jharkhand High Court · (2015) 3 JLJR 417
High Courts09 Jul 2015Disposed off
Manoj Kumar Mantri Vs Meghraj Choudhary and Others
Jharkhand High Court · (2015) 07 JH CK 0059
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27Motor Vehicles Act, 1988 - Section 149(2)
High Courts09 Jul 2015Dismissed
Raj Kumar Prasad Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 07 JH CK 0051
Criminal Procedure Code, 1973 (CrPC) - Section 244, 245Penal Code, 1860 (IPC) - Section 120-B, 323, 324, 34, 341