High Courts09 Jul 2015Dismissed
Ashish Kumar Bharti and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 07 JH CK 0049
COURT ARCHIVE
Jharkhand High Court judgments
29,568 judgments · page 618 of 1,479
High Courts09 Jul 2015
Surendra Mahto and Others Vs The State of Jharkhand
Jharkhand High Court · (2015) 07 JH CK 0036
Criminal Procedure Code, 1973 (CrPC) - Section 161, 164, 313Penal Code, 1860 (IPC) - Section 120B, 34, 363, 364A
High Courts09 Jul 2015
Surendra Kumar Singh Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 3 JLJR 475
Criminal Procedure Code, 1973 (CrPC) - Section 156(3), 239Penal Code, 1860 (IPC) - Section 405, 406, 420
High Courts08 Jul 2015
Ramchandra Singh Vs The Union of India and Others
Jharkhand High Court · (2015) 4 AJR 807
Civil Procedure Code, 1908 (CPC) - Order 23 Rule 2Constitution of India, 1950 - Article 226Customs Act, 1962 - Section 128
High Courts08 Jul 2015Dismissed
Guddi Kumari and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 3 JLJR 424
High Courts08 Jul 2015
Zakir Hussain Vs Union of India
Jharkhand High Court · (2015) 324 ELT 253
Customs Act, 1962 - Section 108, 111, 129(d)
High Courts08 Jul 2015Dismissed
Nagendra Thakur and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 07 JH CK 0017
Bihar State Universities Act, 1976 - Section 10(6)Constitution of India, 1950 - Article 226
High Courts08 Jul 2015Disposed off
Umesh Kumar Shukla and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 07 JH CK 0009
High Courts07 Jul 2015Dismissed
Kamal Singh Munda Vs The State of Jharkhand
Jharkhand High Court · (2015) 4 AJR 205 : (2015) 3 JLJR 384
Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 106Penal Code, 1860 (IPC) - Section 201, 302
High Courts07 Jul 2015Dismissed
Central Coalfields Limited Vs Chaman Kumar
Jharkhand High Court · (2015) 147 FLR 372 : (2015) 3 LLJ 557
Constitution of India, 1950 - Article 226, 309
High Courts06 Jul 2015Disposed off
Brahmdeo Choudhary Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 3 AJR 718
High Courts06 Jul 2015Disposed off
Ashok Kumar Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 3 AJR 704
High Courts06 Jul 2015Disposed off
Baliram Prasad Vs State of Jharkhand and Others
Jharkhand High Court · (2016) 1 AJR 74 : (2015) 4 JLJR 326
High Courts06 Jul 2015Disposed off
Pramod Kumar Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 4 AJR 241 : (2015) 3 JLJR 411
High Courts06 Jul 2015Allowed
Shyam Nandan Sharma Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 4 AJR 66 : (2015) 3 JLJR 415
Motor Vehicles Act, 1988 - Section 166
High Courts06 Jul 2015Dismissed
Gopal Prasad Vs Central Coalfields Limited and Others
Jharkhand High Court · (2015) 3 JLJR 413
High Courts06 Jul 2015Allowed
Surendra Mohan Prasad and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 3 JLJR 324
Criminal Procedure Code, 1973 (CrPC) - Section 202, 227, 482Dowry Prohibition Act, 1961 - Section 3, 4Penal Code, 1860 (IPC) - Section 147, 148, 149, 323, 34
High Courts06 Jul 2015Dismissed
Birendra Prasad Yadav Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 4 AJR 46 : (2015) 3 JLJR 322 : (2015) LabIC 4004
High Courts06 Jul 2015Disposed off
Hari Lal Dhobi Vs Jharkhand State Electricity Board, Ranchi and Others
Jharkhand High Court · (2015) 146 FLR 1060
Factories Act, 1948 - Section 59
High Courts06 Jul 2015Disposed off
Satyendra Prasad Singh Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 07 JH CK 0053